Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,241 total)
R K JOSHI SMARTI SANSTHAN,JAIPUR vs CIT EXEMPTION,JAIPUR, JAIPUR
ITA 769/JODH/2026[Na]Status: DisposedITAT Jodhpur
VASHISTH GOTRIYA RAJGURU PUROHIT SANSTHA MARKUNDESHWAR AJRI,SIROHI vs CIT EXEMPTION,JAIPUR, JAIPUR
ITA 767/JODH/2026[NA]Status: DisposedITAT Jodhpur
ADESHWAR GAU SEVA SAMITY KOLARGARH,SIROHI vs CIT EXEMPTION,JAIPUR, JAIPUR
ITA 766/JODH/2026[NA]Status: DisposedITAT Jodhpur
NAHAR SINGH MATA JAN VIKAS SANSTHAN,UDAIPUR vs CIT EXEMPTION,JAIPUR, JAIPUR
ITA 765/JODH/2026[Na]Status: DisposedITAT Jodhpur
SHRIPATIDHAM SAMAJ UTTHAN AVAM VIKAS NYAS,SIROHI vs CIT EXEMPTION,JAIPUR, JAIPUR
ITA 764/JODH/2026[NA]Status: DisposedITAT Jodhpur
ADESHWAR GAU SEVA SAMITY KOLARGARH,SIROHI vs CIT EXEMPTION,JAIPUR, JAIPUR
ITA 763/JODH/2026[Na]Status: DisposedITAT Jodhpur
SHRI AMBIKA GOSHALA SEVA SAMITI,SIROHI vs CIT EXEMPTION,JAIPUR, JAIPUR
ITA 761/JODH/2026[NA]Status: DisposedITAT Jodhpur
AADHYATMIK GURU SEVA SANSTHAN,UDAIPUR vs CIT EXEMPTION, JAIPUR
ITA 754/JODH/2026[NA]Status: DisposedITAT Jodhpur
GEETA SATSANG ASHRAM SAMITI,JAIPUR vs WARD EXEMP UDAIPUR, UDAIPUR
ITA 549/JODH/2026[2023-24]Status: DisposedITAT JodhpurAY 2023-24
SHREE PARMATMACHAND BHANDARI HOSPITAL AND RESEARCH CENTRE,JODHPUR vs INCOME TAX OFFICER (EXEMPTION), JODHPUR
ITA 344/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
RAMESH CHANDRA TAK,UDAIPUR vs COMMISSIONER OF INCOME TAX APPEALS, UDAIPUR
ITA 948/JODH/2025[2016-17]Status: DisposedITAT JodhpurAY 2016-17
GAYATRI GAU SEVA & GRAM VIKAS SEVA SANSTHAN,CHADAR vs ITO, BARMER
ITA 642/JODH/2025[2022-23]Status: DisposedITAT JodhpurAY 2022-23
MAA VANKAL MALANI JAN KALYAN AND SIKSHAN SANSTHAN,CHOHTAN vs ITO, BARMER
ITA 626/JODH/2025[2022-23]Status: DisposedITAT JodhpurAY 2022-23
MAAN VAKAL MALANI JAN KALYAN & SIKSHAN SANSTHAN,CHOHTAN vs ITO, BARMER
ITA 625/JODH/2025[2022-23]Status: DisposedITAT JodhpurAY 2022-23
NAYA AAGAJ SANSTHAN,BARMER vs ITO, BARMER
ITA 615/JODH/2025[2022]Status: DisposedITAT Jodhpur
NAYA AAGAJ SANSTHAN,BARMER vs ITO, BARMER
ITA 614/JODH/2025[2022]Status: DisposedITAT Jodhpur
SONAM CHOUDHARY,BIKANER vs ITO, WARD-2(2), BIKANER
ITA 508/JODH/2025[2011-12]Status: DisposedITAT JodhpurAY 2011-12
SUMAN DEVI SHARMA,NATHDWARA vs ITO -2, RAJSAMAND
ITA 482/JODH/2025[2011-12]Status: DisposedITAT JodhpurAY 2011-12
MARBLE GANG SAWA ASSOCIATION,RAJSAMAND vs ITO, WARD-1, RAJSAMAND
ITA 44/JODH/2025[2017-18]Status: DisposedITAT JodhpurAY 2017-18
SHRI JALANDHARNATH PITH TRUST SIREMANDIR JALORE,JALORE vs CIT (EXEMPTION), JAIPUR
ITA 365/JODH/2025[NA]Status: DisposedITAT Jodhpur
HIMMAT SAHLOT,RAJSAMAND vs ACIT, CENTRAL CIRCLE-2, UDAIPUR
ITA 331/JODH/2025[2018-19]Status: DisposedITAT JodhpurAY 2018-19
GOMA RAM CHOUDHARY,PALI vs ITO, WARD-1, PALI
ITA 270/JODH/2025[2013-14]Status: DisposedITAT JodhpurAY 2013-14
RAJI RAM JAT,SRIGANGANAGAR vs ITO, WARD-3, SRIGANGANAGAR
ITA 261/JODH/2025[2014-15]Status: DisposedITAT JodhpurAY 2014-15
DHARMA SAMRAT SWAMI KARPATRIJI MAHARAJ PUBLIC WELFARE TRUST,BIKANER vs CIT EXEMPTION, JAIPUR
ITA 925/JODH/2024[2025-26]Status: DisposedITAT JodhpurAY 2025-26
MANOHAR BAL MANDIR SAMITI,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 902/JODH/2024[NA]Status: DisposedITAT Jodhpur
MANOHAR BAL MANDIR SAMITI,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 901/JODH/2024[NA]Status: DisposedITAT Jodhpur
NEELAM,BIKANER vs PCIT, JODHPUR
ITA 713/JODH/2024[2023-24]Status: DisposedITAT JodhpurAY 2023-24
JAYSHANKAR KALKUNDRIKAR MULTIPURPOSE SOUHARD SAHAKARI NIYAMIT,BELAGAVI vs ITO WARD 1, BELAGAVI, BELAGAVI
ITA 150/PAN/2026[2016-17]Status: DisposedITAT PanajiAY 2016-17
SHIVANGI AMOL KUDCHADKAR,CURCHOREM, GOA vs INCOME TAX OFFICER, WARD-1, MARGAO, GOA
ITA 126/PAN/2026[2017-18]Status: DisposedITAT PanajiAY 2017-18
SAGAR BAHUBALI JOLAPURE,DARVOLIM, SALCETE GOA vs INCOME TAX OFFICER WARD-1, THE OFFICE OF ITO, MARGAO, GOA
ITA 318/PAN/2025[2014-15]Status: DisposedITAT PanajiAY 2014-15