Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,010 total)
SARIKA FUEL,SARAN vs COMMISSIONER OF INCOME TAX(APPEAL), PATNA
ITA 242/PAT/2026[2017-18]Status: DisposedITAT PatnaAY 2017-18
MD MERAJUDDIN,S/O MD. MUSTAQUE, ABARPUR KAZI TOLA, NEAR DR NEZAM vs INCOME TAX OFFICER WARD 1(1) PATNA, LOK NAYAK BHAWAN, DAK BUNGLOW, PATNA
ITA 240/PAT/2026[2015-2016]Status: DisposedITAT PatnaAY 2015-2016
ANIL KUMAR CHOURASIA,BHAGALPUR vs ACIT, BHAGALPUR
ITA 210/PAT/2026[2016-17]Status: DisposedITAT PatnaAY 2016-17
ANIL KUMAR CHOURASIA,BHAGALPUR vs BHAGALPUR, BHAGALPUR
ITA 209/PAT/2026[2013-14]Status: DisposedITAT PatnaAY 2013-14
ANIL KUMAR CHOURASIA,BHAGALPUR vs ACIT, BHAGALPUR
ITA 208/PAT/2026[2014-15]Status: DisposedITAT PatnaAY 2014-15
INCOME TAX OFFICER WARD-3(1), GAYA, GAYA vs SHAFIUDDIN KHAN, GAYA
ITA 154/PAT/2026[2018-19]Status: DisposedITAT PatnaAY 2018-19
VARDHMAN STHANAKVASI JAIN SHRAVAK SANGH,BHILWARA vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 782/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
SHRI RAMKRISHNA AYURVEDIK AUSHDAHALAYA PARMARTHI TRUST,JAIPUR vs CIT (E), JAIPUR, JAIPUR
ITA 673/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
SHRI RAMKRISHNA AYURVEDIK AUSHDHALAYA PARMARTHI TRUST,JAIPUR vs CIT (E), JAIPUR, JAIPUR
ITA 672/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
ITO WARD-7(1), SIDDHNATH BHAWAN vs DEEPAK KALANI, JAIPUR
ITA 336/JPR/2026[2024-25]Status: DisposedITAT JaipurAY 2024-25
INCOME TAX OFFICER, JHUNJHUNU vs RUCHI GADIA, PILANI
ITA 318/JPR/2026[2024-25]Status: DisposedITAT JaipurAY 2024-25
ROAD INFRASTRUCTURE DEVELOPMENT COMPANY OF RAJASTHAN LTD.,JAIPUR vs ACIT, CIRCLE 6, JAIPUR, CENTRAL REVENUE BUILDING, NEAR STATUE CIRCLE
ITA 1425/JPR/2025[2014-15]Status: DisposedITAT JaipurAY 2014-15
SHAZIA KHAN,SITAPUR vs ITO-3(4),LAKHIMPUR-1, LAKHIMPUR KHERI
ITA 484/LKW/2026[2024-2025]Status: DisposedITAT LucknowAY 2024-2025
RAJIV MALHOTRA,CHANDIGARH vs ITO WARD 5(5), CHANDIGARH, CHANDIGARH
ITA 821/CHANDI/2026[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
SARA WINES,LUDHIANA vs I.T.O WARD LUDHIANA, LUDHIANA
ITA 620/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
KARTAR SINGH THROUGH LEGAL HEIR SATNAM SINGH,HARYANA vs INCOME TAX OFFICER WARD-1, SIRSA, HARYANA
ITA 1546/CHANDI/2026[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
BALKAR SINGH,HARYANA vs INCOME TAX OFFICER WARD-1, SIRSA, HARYANA
ITA 1545/CHANDI/2026[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
RANBIR SINGH,YAMUNA NAGAR vs DCIT CEN-2, CHANDIGARH
ITA 1413/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
RAKESH JINDAL,PANCHKULA, HARYANA vs DY. COMMISSIONER OF INCOME TAX CIR, PKL, PANCHKULA, HARYANA
ITA 139/CHANDI/2026[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
UMESH SATYANARAYAN SHAH,NEW VANJAR UJALA SERCALE SARKHEJ vs INCOME TAX OFFICER WARD (3)(3)(5), AHMEDABAD, AHMEDABAD
ITA 1390/AHD/2026[2013-14]Status: DisposedITAT AhmedabadAY 2013-14
KAMLESHKUMAR HARIHAI PATEL,MODASA vs THE DY. CIT, CIRCLE-2(1)(1), AHMEDABAD
ITA 1321/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
THE INCOME TAX OFFICER, WARD-5(3)(1), AHMEDABAD vs ASAL JEWELLERY, AHMEDABAD
ITA 549/AHD/2022[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
SAPNA MAHESH BALANI,PUNE vs INCOME TAX OFFICER IT WARD 1 PUNE, PUNE
ITA 984/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
DHONDIRAM TUKARAM SHINDE,BEED vs ITO WD-1(5), AURANGABAD
ITA 803/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
ANIL KUMAR SHARMA,NAVI MUMBAI vs ITO, WARD 2, PANVEL
ITA 613/PUN/2026[2013-14]Status: DisposedITAT PuneAY 2013-14
RAMESH SHANKARRAO WAGH,PUNE vs ASSESSING OFFICER WARD 8(3), PUNE
ITA 468/PUN/2026[2021-22]Status: DisposedITAT PuneAY 2021-22
PRASAD RAJENDRA LAGAD,PUNE vs ASSESSING OFFICER, PUNE
ITA 2054/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
T B LULLA CHARITABLE FOUNDATION,SANGLI vs CIT EXEMPTION, PUNE., PUNE
ITA 2052/PUN/2026[NA]Status: DisposedITAT Pune
PRIYANKA SACHIN VISHWAKRMA,PUNE vs THE ITO WARD 8(3), PUNE
ITA 2045/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
MALIWADA PANCHMANDAL DEOSTHAN AND DHARMFUND TRUST,AHMEDNAGAR vs CIT(EXEMPTIONS), PUNE, PUNE
ITA 2030/PUN/2026[--]Status: DisposedITAT Pune