Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,010 total)
SHREE BHUWAL MATAJI GAUSHALA SANSTHA,RAJASTHAN vs CIT(E), JAIPUR, JAIPUR
ITA 497/JODH/2025[N A]Status: DisposedITAT Jodhpur
SRAJANSHEEL EDUCATION SOCIETY,UDAIPUR vs CIT, JAIPUR
ITA 409/JODH/2025[2024-2025]Status: DisposedITAT JodhpurAY 2024-2025
SHREE GAUSHALA,SRIGANGANAGAR vs CIT EXEMPTION, JAIPUR
ITA 392/JODH/2025[2025-26]Status: DisposedITAT JodhpurAY 2025-26
ASHIRWAAD SEVA SANSTHAN BHILWARA,BHILWARA vs CIT(EXEMPTION), JAIPUR
ITA 27/JODH/2025[2023-24]Status: DisposedITAT JodhpurAY 2023-24
SHRI KRISHNA DHARESHWAR MAHADEV GOWSHALA SAMITI,PALI vs CIT(EXEMPTION), JAIPUR
ITA 150/JODH/2025[NA]Status: DisposedITAT Jodhpur
SHRI KRISHNA DHARESHWAR MAHADEV GOWSHALA SAMITI,PALI vs CIT(EXEMPTION), JAIPUR
ITA 149/JODH/2025[NA]Status: DisposedITAT Jodhpur
SANATAN DHARAM MAHAVIR DAL MANDIR,SRIGANGANAGAR vs CIT(EXEMPTION), JAIPUR
ITA 788/JODH/2024[2024-25]Status: DisposedITAT JodhpurAY 2024-25
SHREE RAMSNEHI SATSANG SAMITI SINTHAL ANAND ASHRAM,BIKANER vs CIT EXEMPTION, JAIPUR
ITA 700/JODH/2024[2024-2025]Status: DisposedITAT JodhpurAY 2024-2025
BIKANER PUSHKARNA SAMAJ KALYAN TRUST,BIKANER vs CIT EXEMPTION, JAIPUR
ITA 683/JODH/2024[2024-2025]Status: DisposedITAT JodhpurAY 2024-2025
SINDHU SANSKAR SEWA SAMITI BHILWARA,BHILWARA vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 603/JODH/2024[NA]Status: DisposedITAT Jodhpur
MATA SUGANI DEVI EDUCTAION AND SAMAJIK WELFARE TRUST,RAI SINGHNAGAR vs CIT EXEMPTION, JAIPUR
ITA 513/JODH/2024[2024-2025]Status: DisposedITAT JodhpurAY 2024-2025
MATA SUGANI DEVI EDUCATION AND SAMAJIK WELFARE TRUST,RAISINGHNAGAR vs CIT EXEMPTION, JAIPUR
ITA 512/JODH/2024[2024-2025]Status: DisposedITAT JodhpurAY 2024-2025
SDPL LAND & BUILDERS PRIVATE LIMITED,SANGARIA vs ACIT/DCIT, CIRCLE-2, BIKANER
ITA 500/JODH/2024[2013-14]Status: DisposedITAT JodhpurAY 2013-14
DEEP SHIKHA VIKAS SAMITI,UDAIPUR vs COMMISSIONER OF INCOME TAX( EXEMPTION), JAIPUR
ITA 419/JODH/2024[2023-2024]Status: DisposedITAT JodhpurAY 2023-2024
SHREE VISHWAKARMA SUTRADHAR SAMPATI TRUST,BIKANER vs CIT EXEMPTION, JAIPUR
ITA 214/JODH/2024[2024-25]Status: DisposedITAT JodhpurAY 2024-25
THE KHEMALAPUR VIVIDODDHESHA PRATHAMIK GRAMEEN KRUSHI SAHAKAR SANGH NIYAMIT,KHEMALAPUR vs THE INCOME TAX OFFICER, BELAGAVI
ITA 211/PAN/2026[2017-2018]Status: DisposedITAT PanajiAY 2017-2018
SAGAR BAHUBALI JOLAPURE,DAVOROLIM, SALCETE, GOA vs INCOME TAX OFFICER, WARD 1, THE OFFICE OF ITO, MARGAO GOA
ITA 320/PAN/2025[2018-19]Status: DisposedITAT PanajiAY 2018-19
SHAKTI VENTURES, DURG,DURG vs DCIT, CIRCLE-1(1), BHILAI, BHILAI
ITA 580/RPR/2026[2015-16]Status: DisposedITAT RaipurAY 2015-16
K.K. AGRO TRADE VENTURES PRIVATE LTD,RAIPUR vs ACIT, CENTRAL CIRCLE - 2, RAIPUR, RAIPUR
ITA 365/RPR/2026[2021-22]Status: DisposedITAT RaipurAY 2021-22
GHANSHYAMBHAI DEVRAJBHAI DOBARIYA,SURAT vs ITO, WARD 3(2)(1), SURAT
ITA 273/SRT/2026[2012-13]Status: DisposedITAT SuratAY 2012-13
SURESHBHAI THAKORBHAI TAILOR,SURAT vs INCOME TAX OFFICER, WARD-1(2)(1), SURAT
ITA 118/SRT/2026[2018-19]Status: DisposedITAT SuratAY 2018-19
SURESHBHAI THAKORBHAI TAILOR,SURAT vs INCOME TAX OFFICER, WARD-1(2)(1), SURAT
ITA 117/SRT/2026[2018-19]Status: DisposedITAT SuratAY 2018-19
RANJAY KUMAR SHARMA,VIKAS NAGAR NEAR ISM vs ITO WARD W2(1), RANCHI, RANCHI
ITA 169/RAN/2026[2016-17]Status: DisposedITAT RanchiAY 2016-17
GOPAL CHOUDHARY,SAHARSA vs ITO WARD 3(4) SAHARSA, SAHARSA
ITA 259/PAT/2026[2017-18]Status: DisposedITAT PatnaAY 2017-18
BIHAR STATE MINING CORPORATION LIMITED,PATNA vs ASSESSMENT UNIT, PATNA
ITA 258/PAT/2026[2023-24]Status: DisposedITAT PatnaAY 2023-24
BIHAR STATE MINING CORPORATION LIMITED,PATNA vs ASSESSMENT UNIT, DELHI
ITA 257/PAT/2026[2023-24]Status: DisposedITAT PatnaAY 2023-24
GAUTAM KUMAR JHA,AADARSH NAGAR, GAUSHALA ROAD,MADHUBANI vs INCOME TAX OFFICER, WARD 3(5), MADHUBANI, GANGA SAGAR COLONY, NEAR NIDHI CHOWK, MADHUBANI
ITA 252/PAT/2026[2020-21]Status: DisposedITAT PatnaAY 2020-21
BANDANA KUMARI,SAMASTIPUR vs ITO WARD 3(3), SAMASTIPUR, SAMASTIPUR
ITA 250/PAT/2026[2013-2014]Status: DisposedITAT PatnaAY 2013-2014
SUMANT KUMAR,MUZAFFARPUR vs ASSESSMEN UNIT, MUZAFFARPUR
ITA 247/PAT/2026[2019-20]Status: DisposedITAT PatnaAY 2019-20
INCOME TAX OFFICER WARD-3(1), GAYA, GAYA vs MANOJ SALUJA, NEW DELHI
ITA 244/PAT/2026[2017-18]Status: DisposedITAT PatnaAY 2017-18