Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,010 total)
ASHRAY PRANYAS,KUMAWATPURA vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 982/JODH/2026[2025-26]Status: DisposedITAT JodhpurAY 2025-26
SLBS RESEARCH AND TRAINING INSTITUTE,JODHPUR vs EXEMPTION WARD, JODHPUR
ITA 981/JODH/2026[2026-2027]Status: DisposedITAT JodhpurAY 2026-2027
ACHARYA SHRI NANESH SAMTA SHIKSHAN SAMITI, KAPASAN,KAPASAN vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 976/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
PATEL GRAM SEWA SANSTHAN, JODHPUR,JODHPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 975/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
SHREE PRAGY VATSALYAYATAN SANSTHA,AJMER vs ITO WARD EXEMPTION, UDAIPUR, UDAIPUR
ITA 973/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
SHREE PRAGY VATSALYAYATAN SANSTHA,AJMER vs ITO WARD EXEMPTION, UDAIPUR, UDAIPUR
ITA 972/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
ACHARYA SHRI NANESH AUDHYOGIC PRASHIKSHAN SANSTHAN, KAPASAN,KAPASAN vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 971/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
ACHARYA SHRI NANESH TAKNIKI SHIKSHA SAMITI, KAPASAN,KAPASAN vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 970/JODH/2026[2016-27]Status: DisposedITAT JodhpurAY 2016-27
SHREE GAUSHALA,SURATGARH vs CIT (EXEMPTION), JODHPUR
ITA 969/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
SHREE GAUSHALA,SURATGARH vs CIT (EXEMPTION), JODHPUR
ITA 968/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
DAMINI SEWA SANSTHAN,JODHPUR vs WARD EXEMPTION, JODHPUR
ITA 958/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
SWASTYA CHETNA PRANYS,JODHPUR vs EXEMPTION WARD, JODHPUR
ITA 955/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
DAMINI SEWA SANSTHAN,JODHPUR vs ITO EXEMPTION WARD, JODHPUR
ITA 954/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
MAA BHAGWANTI DEVI SHIKSHA PRASHIKSHAN AND ANUSANDHAN SANSTHAN,UDAIPUR vs COMMISSIONER OF INCOME TAX EXEMPTION, JAIPUR
ITA 953/JODH/2026[2027-28]Status: DisposedITAT JodhpurAY 2027-28
SWASTYA CHETNA PRANYS,JODHPUR vs EXEMPTION WARD, JODHPUR
ITA 952/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
SHREE SWETAMBER STHANAKWASI JAIN SWADHYAYEE SANGH,BHILWARA, RAJASTHAN vs ITO, WARD-EXEMPTION, UDAIPUR, RAJASTHAN
ITA 949/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
SHREE SWETAMBER STHANAKWASI JAIN SWADHYAYEE SANGH,BHILWADA, RAJASTHAN vs ITO, WARD-EXEMPTION, UDAIPUR, RAJASTHAN
ITA 945/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
JAIN SWADHYAY SANSTHA,KOTA vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR
ITA 944/JODH/2026[2025-26]Status: DisposedITAT JodhpurAY 2025-26
M S KAWAR SHIKSHAN SANSTHAN,PALI MARWAR vs INCOME TAX OFFICER (EXEMPTIONS) WARD, JODHPUR
ITA 936/JODH/2026[2027-28]Status: DisposedITAT JodhpurAY 2027-28
SHRI MARUDHAR KESHRI JAIN SWADHYAY SADAN SANSTHA,PALI MARWAR vs INCOME TAX OFFICER (EXEMPTIONS) WARD, JODHPUR
ITA 931/JODH/2026[2027-28]Status: DisposedITAT JodhpurAY 2027-28
HOMYOPAITHI CHIKITSA SANSTHAN BARMER,BARMER vs CIT EXEMPTION,JAIPUR, JAIPUR
ITA 929/JODH/2026[Na]Status: DisposedITAT Jodhpur
HOMYOPAITHI CHIKITSA SANSTHAN BARMER,BARMER vs CIT EXEMPTION,JAIPUR, JAIPUR
ITA 928/JODH/2026[NA]Status: DisposedITAT Jodhpur
DAMMANI JAN SEVA PRANYAS,DAMMANI BAGECHI, OUTSIDE NATHUSAR GATE vs ITO, INCOME TAX DEPARTMENT
ITA 922/JODH/2026[N.A.]Status: DisposedITAT Jodhpur
MAHESHWARI PUBLIC SCHOOL SIKSHAN SANSTHAN,DAGA CHOWK vs ITO, INCOME TAX DEPARTMENT
ITA 921/JODH/2026[N.A.]Status: DisposedITAT Jodhpur
SHRI RADHARANI PANTHESWAR GAUSHALA SAMITI,JODHPUR vs CIT (EXEMPTION), JAIPUR
ITA 920/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
PUSHP BHAWAR FOUNDATION,JODHPUR vs LD. ITO WARD 3(1) JODHPUR, JODHPUR
ITA 916/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
PUSHP BHANWAR FOUNDATION,JODHPUR vs LD. ITO WARD 3(1) JODHPUR, JODHPUR
ITA 910/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
JAN HITESHI AYURVEDIC CHIKITSA SAMITI,KOTA vs ASSESSING OFFICER, UDAIPUR
ITA 908/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
AAATJ0855A,KOTA, RAJASTHAN vs ASSESSING OFFICER, UDAIPUR, RAJASTHAN
ITA 905/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
SHA JAWANMALJI HINDUJI KATARIYA CHARITABLE TRUST,SIROHI vs CIT EXEMPTION,JAIPUR, JAIPUR
ITA 904/JODH/2026[NA]Status: DisposedITAT Jodhpur