Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,010 total)
VINOD GUPTA,KESHAV PURAM vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-26, JHANDEWALAN EXTN., NEW DELHI
ITA 6279/DEL/2025[2020-2021]Status: DisposedITAT DelhiAY 2020-2021
TRIVENI ENTERPRISES LIMITED,NASHIK vs INCOME TAX OFFICER, DELHI
ITA 4068/DEL/2025[2015-16]Status: DisposedITAT DelhiAY 2015-16
DCIT, JHANDEWALAN EXTENSION vs R. P. ENTERPRISES, DELHI
ITA 2724/DEL/2024[2017-18]Status: DisposedITAT DelhiAY 2017-18
R.P. ENTERPRISES,CHANDNI CHOWK, DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1, NEW DELHI
ITA 2609/DEL/2024[2017-18]Status: DisposedITAT DelhiAY 2017-18
RICHEMONT INDIA PRIVATE LIMITED (ERSTWHILE KNOWN AS RLG RETAIL PRIVATE LIMITED),NEW DELHI vs DCIT, CIRCLE 19(1), NEW DELHI
ITA 3789/DEL/2023[2012-13]Status: DisposedITAT DelhiAY 2012-13
LG ELECTRONICS INC.,KOREA vs DCIT INT. TAXATION, CIRCLE 2(2)(1), NEW DELHI
ITA 7011/DEL/2019[2015-16]Status: DisposedITAT DelhiAY 2015-16
M/S. EMAAR MGF CONSTRUCTION PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6114/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
ACIT, NEW DELHI vs M/S. EMAAR MGF CONSTRUCTION PVT. LTD., NEW DELHI
ITA 5827/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, NEW DELHI vs M/S. EMAAR MGF CONSTRUCTION PVT. LTD., NEW DELHI
ITA 2002/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. EMAAR MGF CONSTRUCTION PRIVATE LIMITED,NEW DELHI vs ACIT, NEW DELHI
ITA 1732/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
JAYANTIBHAI CHIMANBHAI PATEL,SURAT vs ITO, WARD 2(3)(2), SURAT
ITA 167/SRT/2025[2016-17]Status: DisposedITAT SuratAY 2016-17
SHRI DIESH MOHAN SINHA (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
M/S PRAHLAD RAI AGRAWAL vs UNION OF INDIA
WPT/206/2021ITAT Chhattisgarh
HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY
UDAI RAJ CHORDIA vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE -1(1)(1)
WP/25261/2026ITAT Karnataka
COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION 3 MUMBAI vs JS CAPITAL LLC
IA/4263/2025ITAT Bombay
DHARASHIV SAKHAR KARKHANA LTD. THR. MR. AMAR PATIL vs THE PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL PUNE
WP/3669/2026ITAT Bombay
RAJ SINGH RATHEE,USA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE INT TAX 3(1)(1)DEL, NEW DELHI
ITITA 31/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
ABHISHEK GUPTA,DELHI vs CIRCLE INT. TAX 1(3)(1), DELHI
ITITA 248/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
ABHISHEK GUPTA,DELHI vs CIRCLE INT. TAX 1(3)(1), DELHI
ITITA 247/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
BG EXPLORATION & PRODUCTION INDIA LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, DEHRADUN
ITA 133/DDN/2026[2019-20]Status: DisposedITAT DehradunAY 2019-20
BG EXPLORATION & PRODUCTION INDIA LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, DEHRADUN
ITA 132/DDN/2026[2012-13]Status: DisposedITAT DehradunAY 2012-13
BG EXPLORATION & PRODUCTION INDIA LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, DEHRADUN
ITA 131/DDN/2026[2011-12]Status: DisposedITAT DehradunAY 2011-12
HOTEL SURBHI PALACE INDIA PRIVATE LIMITED,DEHRADUN vs DCIT, CIRCLE-1(1)(1), DEHRADUN
ITA 106/DDN/2026[2020-21]Status: DisposedITAT DehradunAY 2020-21
HOTEL SURBHI PALACE INDIA PRIVATE LIMITED,DEHRADUN vs DCIT, CIRCLE-1(1)(1), DEHRADUN, DEHRADUN
ITA 105/DDN/2026[2020-21]Status: DisposedITAT DehradunAY 2020-21
PASHCHIMI RAJASTHAN BHRIGUVANSY BRAHMAN DESHANTARY SANTHAN,RAJASTHAN vs CIT(A), JAIPUR, RAJASTHAN
ITA 999/JODH/2026[N.A.]Status: DisposedITAT Jodhpur
VEDRUNA SEVA SADAN SOCIETY,SIMALWARA, DUNGARPUR vs ITO-EXEPTION WARD, UDAIPUR
ITA 998/JODH/2026[2027-2028]Status: DisposedITAT JodhpurAY 2027-2028
PASHCHIMI RAJASTHAN BHRIGUVANSY BRAHMAN DESHANTARY CHARITABLE TRUST,RAJASTHAN vs CIT(E), JAIPUR, RAJASTHAN
ITA 997/JODH/2026[N.A.]Status: DisposedITAT Jodhpur
PASHCHIMI RAJASTHAN BHRIGUVANSY BRAHMAN DESHANTARY CHARITABLE TRUST,RAJASTHAN vs CIT(E), JAIPUR, RAJASTHAN
ITA 996/JODH/2026[N.A.]Status: DisposedITAT Jodhpur
MALI SANSTHAN, JODHPUR,JODHPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 993/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
SHRI AGARSEN JEEV JANTU KALYAN & GO SEWA SAMITI,BIKANER RAJASTHAN vs CIT (EXEMPTION), JAIPUR RAJASTHAN
ITA 991/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
SHRI AGARSEN JEEV JANTU KALYAN & GO SEWA SAMITI,BIKANER RAJASTHAN vs CIT ( EXEMPTION), JAIPUR RAJASTHAN
ITA 990/JODH/2026[2026-27]Status: DisposedITAT JodhpurAY 2026-27
