Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,010 total)
OSHO FRAGNANCE,DELHI vs CIT EXEMPTION,DELHI, DELHI
ITA 3526/DEL/2026[Na]Status: DisposedITAT Delhi
OSHO FRAGNANCE,DELHI vs CIT EXEMPTION,DELHI, DELHI
ITA 3525/DEL/2026[NA]Status: DisposedITAT Delhi
KAPOOR WATCH COMPANY PVT LTD,DELHI vs JCIT CENTRAL RANGE -5, DELHI
ITA 3510/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
KAPOOR WATCH COMPANY PVT. LTD,DELHI vs JCIT, CENTRAL RANGE-5, DELHI
ITA 3509/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
KAPOOR WATCH COMPANY PVT. LTD.,DELHI vs JCIT, CENTRAL RANGE -5, DELHI
ITA 3508/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
KAPOOR WATCH COMPANY PVT LTD,DELHI vs JCIT CENTRAL RANGE -5, DELHI
ITA 3507/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
KAPOOR WATTH COMPANY PVT LTD,DELHI vs JCIT CENTRAL RANGE-5, DELHI
ITA 3506/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
KAPOOR WATCH COMPANY PVT LTD,DELHI vs JCIT CENTRAL RANGE -5, DELHI
ITA 3505/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
RATTAN PRAKASH MISHRA,FARIDABAD vs ITO WARD 2(2), FARIDABAD
ITA 3444/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
RATTAN PRAKASH MISHRA,FARIDABAD vs ITO WARD 2(2), FARIDABAD
ITA 3443/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
RATTAN PRAKASH MISHRA,FARIDABAD vs ITO WARD 2(2), FARIDABAD
ITA 3442/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
MANOJ KUMAR YADAV,DELHI vs ITO, DELHI
ITA 3441/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
DEEPTI GARG,DELHI vs INCOME TAX OFFICER, CHARKHI DADRI, HARYANA
ITA 3433/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
DEEPTI GARG,DELHI vs INCOME TAX OFFICER, CHARKHI DADRI, HARYANA
ITA 3432/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
RATTAN PRAKASH MISHRA,FARIDABAD vs ITO WARD 2(2), FARIDABAD
ITA 3348/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
RATTAN PRAKASH MISHRA,FARIDABAD vs ITO WARD 2(2), FARIDABAD
ITA 3205/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
ONE STEP GREENER FOUNDATION,DELHI vs CIRCLE EXEMP 2(1), DELHI, DELHI
ITA 2849/DEL/2026[2025-2026]Status: DisposedITAT DelhiAY 2025-2026
RAJVIR SINGH,MEERUT vs ITO, WARD 1(2)(3), MEERUT
ITA 2839/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
RAJVIR SINGH,MEERUT vs ITO, WARD 1(2)(3), MEERUT
ITA 2838/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
JOHARILAL AGARWALA SALES PRIVATE LIMITED,KOLKATA vs ACIT CENTRAL CIRCLE 15, DELHI, DELHI
ITA 2755/DEL/2026[2012-2013]Status: DisposedITAT DelhiAY 2012-2013
SHAKIL AHMAD KHAN,GURGURAM vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1, DELHI
ITA 2306/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
HINDUSTAN GOLD REFINERS & MINT PVT. LTD.,NEW DELHI vs DCIT, CIRCLE-10(1), DELHI
ITA 1008/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
M/S AMRIT BOTTLERS PRIVATE LIMITED,WEST BENGAL vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-6, DELHI
ITA 8941/DEL/2025[2023-24]Status: DisposedITAT DelhiAY 2023-24
DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1), DELHI
ITA 8873/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1), DELHI
ITA 8872/DEL/2025[2021-22]Status: DisposedITAT DelhiAY 2021-22
DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -7(1), DELHI
ITA 8871/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-7(1), DELHI
ITA 8870/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
BHAVIT SHASHIKANT DESAI,MUMBAI vs ACIT CIRCLE INTERNATIONAL TAX 1(2)(2) NEW DELHI 110002, NEW DELHI
ITA 812/DEL/2025[2015-16]Status: DisposedITAT DelhiAY 2015-16
GOVIND AGARWAL (THROUGH LEGAL HEIR ANITA AGARWAL),UTTAR PRADESH vs ACIT, CIRCLE-1(1)(1), UTTAR PRADESH
ITA 8109/DEL/2025[2019-20]Status: DisposedITAT DelhiAY 2019-20
SUNGOLD TRADE PRIVATE LIMITED,DELHI vs ITO, WARD 24(3), DELHI
ITA 6547/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18