Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,010 total)
DELUXE RECYCLING INDIA PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER CIRCLE 4(1)(1), MUMBAI
ITA 1764/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SAMIR SHANTILAL DOSHI,MUMBAI, MAHARASHTRA vs DEPUTY COMMISSIONER OF INCOME TAX, KAUTILYA BHAVAN, MUMBAI
ITA 1213/MUM/2025[2008-09]Status: DisposedITAT MumbaiAY 2008-09
NTT INDIA PRIVATE LIMITED,MUMBAI vs ITO, MUMBAI
ITA 6377/MUM/2024[2021-22]Status: DisposedITAT MumbaiAY 2021-22
RED HAT INDIA PRIVATE LIMITED,MUMBAI vs DCIT, 15(3)(1), MUMBAI
ITA 5800/MUM/2024[2021-22]Status: DisposedITAT MumbaiAY 2021-22
AMOGH BUILDCON PVT LTD,MUMBAI vs INCOME TAX OFFICER-12(1)-1, MUMBAI
ITA 4118/MUM/2024[2012-13]Status: DisposedITAT MumbaiAY 2012-13
STATE BANK OF INDIA (SUCCESSOR TO STATE BANK OF MYSORE),MUMBAI vs THE ASSISTANT COMMISSIONER OF INCOME TAX -2(2)(1), MUMBAI
ITA 1055/MUM/2022[2017-18]Status: DisposedITAT MumbaiAY 2017-18
ACIT-2(2)(1), MUMBAI., MUMBAI vs M/S STATE BANK OF INDIA(FORMERLY KNOWN AS STATE BANK OF MYSORE), MUMBAI
ITA 1042/MUM/2022[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SAS INSTITUTE (INDIA) PVT. LTD.,MUMBAI vs ACIT,CIRCLE- 1(3)(1), MUMBAI
ITA 6672/MUM/2019[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SAS INSTITUTE (INDIA) PVT. LTD.,MUMBAI vs ACIT,CIRCLE- 1(3)(1), MUMBAI
ITA 6671/MUM/2019[2008-09]Status: DisposedITAT MumbaiAY 2008-09
STATE BANK OF INDIA,MUMBAI vs ACIT- 2(2)(1), MUMBAI
ITA 3413/MUM/2019[2016-17]Status: DisposedITAT MumbaiAY 2016-17
DCIT CIR 2(2)(1), MUMBAI vs STATE BANK OF INDIA (SUCCESSOR TO STATE BANK OF MYSORE), MUMBAI
ITA 3412/MUM/2019[2016-17]Status: DisposedITAT MumbaiAY 2016-17
RAVI GUPTA,DELHI vs DCIT, CENTRAL CIRCLE - 14, DELHI
ITA 971/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
DCIT, CENTRAL CIRCLE-17, DELHI vs M/S KAPOOR WATCH COMPANY PRIVATE LIMITED, DELHI
ITA 6876/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
DCIT, CENTRAL CIRCLE-17, DELHI vs M/S KAPOOR WATCH COMPANY PRIVATE LIMITED, DELHI
ITA 6875/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
DCIT CENTRAL CIRCLE-17, DELHI vs M/S KAPOOR WATCH COMPANY PRIVATE LIMITED, DELHI
ITA 6874/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
DCIT, CENTRAL CIRCLE-17, DELHI vs M/S KAPOOR WATCH COMPANY PRIVATE LIMITED, DELHI
ITA 6873/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
DCIT, CENTRAL CIRCLE-17, DELHI vs M/S KAPOOR WATCH COMPANY PRIVATE LIMITED, DELHI
ITA 6872/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
DCIT CENTRAL CIRCLE-17, DELHI vs M/S KAPOOR WATCH COMPANY PRIVATE LIMITED, DELHI
ITA 6871/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
NAVIN BERI,NEW DELHI vs ITO WARD 30 (1), DELHI
ITA 6857/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
SUNIL KUMAR,NOIDA vs WARD 5(2)(4), DELHI
ITA 6828/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
SMRITI MALHOTRA,EAST OF KAILSH vs INCOME TAX OFFICER, WARD -18(1), DELHI, DELHI
ITA 6780/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
VISHAL JEWELS,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28, DELHI
ITA 656/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
VISHAL JEWELS,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-28 DELHI, DELHI
ITA 655/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
PURUSHOTTAM DASS,NEW DELHI vs WARD 46(4), NEW DELHI
ITA 6500/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
SUSHIL KUMAR BANSAL,DELHI vs ITO WARD 34(5), DELHI, DELHI
ITA 6439/DEL/2026[2018-2019]Status: DisposedITAT DelhiAY 2018-2019
HUSSNAIN INTERNATIONAL INDIA,MORADABAD vs ITO WARD - 2(1), MORADABAD, MORADABAD
ITA 6421/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
USHA,CHARKHI DADRI vs INCOME TAX OFFICER, CHARKHI DADRI
ITA 6396/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
RAMESH CHAWLA,CHANDNI CHOWK, DELHI vs INCOME TAX OFFICER, D. S. BUILDING, DELHI
ITA 6350/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
MARC ENTERPRISES PRIVATE LIMITED,DELHI vs DCIT CIRCLE 16(1) DELHI, DELHI
ITA 5829/DEL/2026[AY 2022-23]Status: DisposedITAT Delhi
SEHDEV,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 60(1), DELHI, NEW DELHI
ITA 4127/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
