Recent Judgments

Latest ITAT tax tribunal orders across all benches.(348,252 total)

RISHI AGRO PRODUCTS,KOLKATA vs I.T.O., WARD - 36(1), KOLKATA

ITA 1031/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
7/10/2026

KIRAN DEVI PATNI,GUWAHATI vs A.C.I.T., CIRCLE - 31,, KOLKATA

ITA 3004/KOL/2025[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
7/10/2026

DCIT CC1 4 KOLKATA, KOLKATA vs SUDHA AGARWAL, KOLKATA

ITA 2672/KOL/2025[2015-16]Status: DisposedITAT KolkataAY 2015-16
7/10/2026

DCIT CC1 4 KOLKATA, KOLKATA vs SHAMMI AGARWAL, KOLKATA

ITA 2671/KOL/2025[2015-16]Status: DisposedITAT KolkataAY 2015-16
7/10/2026

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), KOLKATA, KOLKATA vs M/S JKS INFRASTRUCTURE PRIVATE LIMITED, KOLKATA

ITA 2524/KOL/2025[2007-08]Status: DisposedITAT KolkataAY 2007-08
7/10/2026

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), KOLKATA, KOLKATA vs M/S JKS INDIA HOLDINGS LIMITED, KOLKATA

ITA 2523/KOL/2025[2007-08]Status: DisposedITAT KolkataAY 2007-08
7/10/2026

DCIT, CIRCLE-7(1), KOLKATA, KOLKATA vs APEEJAY SURRENDRA PARK HOTELS LIMITED, KOLKATA

ITA 2431/KOL/2025[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
7/10/2026

APEEJAY SURRENDRA PARK HOTELS LTD.,,KOLKATA vs DCIT, CIRCLE 8(1), KLKATA

ITA 2417/KOL/2025[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
7/10/2026

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(2), KOLKATA, KOLKATA vs KAMMNA AUTOPART SALES PRIVATE LIMITED, KOLKATA

ITA 2337/KOL/2025[2013-14]Status: DisposedITAT KolkataAY 2013-14
7/10/2026

AMIT KUMAR ROY,KOLKATA vs ITO, WARD 62(1), KOLKATA

ITA 2209/KOL/2025[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
7/10/2026

GAUTAM PRAMANIK,TWENTY FOUR PGS. SOUTH vs D.C.I.T., CIRCLE - 26(1), KOLKATA

ITA 2093/KOL/2025[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
7/10/2026

M/S. KAVYA PROPERTIES PVT. LTD.,KOLKATA vs I.T.O., WARD - 4(4), KOLKATA

ITA 2619/KOL/2024[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
7/10/2026

ALKA SRIVASTAVA,LUCKNOW vs ACIT/DCIT CIRCLE-(1)(1)(1)AGRA, AGARA

ITA 403/AGR/2026[2020-2021]Status: DisposedITAT AgraAY 2020-2021
7/10/2026

ADITRI JWELLERS,CUTTACK vs ITO, WARD 1(1), CUTTACK, CUTTACK

ITA 891/CTK/2026[2022-23]Status: DisposedITAT CuttackAY 2022-23
7/10/2026

HARENDRA NATH PATRA,BALASORE vs ITO, WARD-1, BALASORE, BALASORE

ITA 860/CTK/2026[2016-17]Status: DisposedITAT CuttackAY 2016-17
7/10/2026

NISHARANI MAHAPATRA,BERHAMPUR vs ITO, WARD 1, BERHAMPUR, BERHAMPUR

ITA 778/CTK/2026[2020-21]Status: DisposedITAT CuttackAY 2020-21
7/10/2026

ACIT,CC-2, BHUBANESWAR vs M/S S N MOHANTY, WEIGH BRIDGE ROAD

ITA 749/CTK/2026[2020-21]Status: HeardITAT CuttackAY 2020-21
7/10/2026

ACIT, CC- 2, BHUBANESWAR, BHUBANESWAR vs JAGABANDHU MUDULI, BHUBANESWAR

ITA 676/CTK/2026[2022-23]Status: DisposedITAT CuttackAY 2022-23
7/10/2026

JAGABANDHU MUDULI,BHUBANESWAR vs ACIT, CENTRAL CIRCLE-2 BHUBANESWAR, BHUBANESWAR

ITA 612/CTK/2026[2020-21]Status: DisposedITAT CuttackAY 2020-21
7/10/2026

M/S JAGABANDU ENTERPRISERS PVT. LTD.,BHUBANESWAR vs ACIT, CENTRAL CIRCLE-2, BHUBANESWAR, BHUBANESWAR

ITA 610/CTK/2026[2023-24]Status: DisposedITAT CuttackAY 2023-24
7/10/2026

M/S JAGABANDU ENTERPRISERS PVT. LTD.,BHUBANESWAR vs ACIT, CENTRAL CIRCLE-2, , BHUBANESWAR

ITA 607/CTK/2026[2022-23]Status: DisposedITAT CuttackAY 2022-23
7/10/2026

UDAYANATH CHARITABLE TRUST,CUTTACK vs ITO, EXEMPTION WARD , BHUBANESWAR

ITA 582/CTK/2026[2022-23]Status: DisposedITAT CuttackAY 2022-23
7/10/2026

SASMITA MOHAPATRA,MAYURBHANJ vs ITO, WARD-1, BARIPADA

ITA 567/CTK/2026[2017-18]Status: DisposedITAT CuttackAY 2017-18
7/10/2026

METCAST METALS PVT. LTD.,BHUBANESWAR vs ADDL/JCIT (A)-1, HYDERABAD, HYDERABAD

ITA 521/CTK/2026[2015- 16]Status: DisposedITAT Cuttack
7/10/2026

CHANCHAL AGRAWAL,SAMBALPUR vs INCOME TAX OFFICER WARD-2(1),SAMBALPUR, SAMBALPUR

ITA 428/CTK/2026[2016-17]Status: DisposedITAT CuttackAY 2016-17
7/10/2026

SANGEETA JAIN,KALAHANDI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, BHUBANESWAR, BHUBANESWAR

ITA 372/CTK/2026[2023-24]Status: DisposedITAT CuttackAY 2023-24
7/10/2026

ODISHA HYDRO POWER CORPORATION LIMITED,BHUBANESWAR vs DCIT, CIRCLE-1(1), BHUBANESWAR

ITA 362/CTK/2026[2015-16]Status: DisposedITAT CuttackAY 2015-16
7/10/2026

OMPRAKASH GUPTA,SUNDARGARH vs ACIT/DCIT, CENTRAL CIRCLE, SAMBALPUR

ITA 280/CTK/2026[2019-20]Status: DisposedITAT CuttackAY 2019-20
7/10/2026

BIHAR MEDICAL SERVICES & INFRASTRUCTURE CORPORATION LIMITED,PATNA vs AC/DC CIRCLE 1, PATNA

ITA 524/PAT/2026[2023-24]Status: DisposedITAT PatnaAY 2023-24
7/10/2026

SANJAYKUMAR INDRAVADAN PANDYA,AHMEDABAD vs INCOME TAX OFFICER, AHMEDABAD

ITA 2729/AHD/2026[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
7/10/2026