Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,368 total)
MOHIT BHARGVA,GURGAON vs CIT (APPEAL), DELHI
ITA 3568/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
VIJAY VARDHAN SINGH,GURUGRAM vs ITO, WARD - 4(1), GURUGRAM
ITA 3405/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
NITESH KUMAR GANESHPRASAD ASATI,DELHI vs TDS, INCOME TAX OFFICE
ITA 3005/DEL/2026[2024-2025]Status: DisposedITAT DelhiAY 2024-2025
INCOME TAX OFFICER, WARD-10(1), DELHI, DELHI vs GALGOTIAS BOOK DEPARTMENTAL STORE PVT LTD, DELHI
ITA 2169/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
ISR CLOTHING PRIVATE LIMITED,CONNAUGHT PLACE vs ITO WARD 12(1), DELHI, IP ESTATE
ITA 1477/DEL/2026[2019-2020]Status: DisposedITAT DelhiAY 2019-2020
FINEST FIT IMPEX PRIVATE LIMITED,CONNAUGHT PLACE vs ITO WARD-9(2), DELHI, NEW DELHI
ITA 1475/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
LAULS PRIVATE LIMITED,FARIDABAD vs ASSESSING OFFICER, FARIDABAD
ITA 1437/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
CHANDER JEET PATHAK,GHAZIABAD vs DCIT, CC-15, DELHI
ITA 1305/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
CHANDER JEET PATHAK,GHAZIABAD vs DCIT, CC-15, DELHI
ITA 1304/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
CHANDER JEET PATHAK,GHAZIABAD vs DCIT, CC-15, DELHI
ITA 1303/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
ASHOK KUMAR SINGH,DELHI vs ACIT CIRCLE 1(1), NEW DELHI, DELHI
ITA 12/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
RANDEEP SINGH GOGNA,DELHI vs ITO WARD 58(7), DELHI
ITA 9014/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
YU SASAKI,DELHI vs ITO, SELHI
ITA 5918/DEL/2025[2012-13]Status: DisposedITAT DelhiAY 2012-13
LAHMEYER INTERNATIONAL GMBH,GERMANY vs DCIT, CIRCLE- GURGAON, INTERNATIONAL TAXATION, NEW DELHI
ITA 515/DEL/2018[2014-15]Status: DisposedITAT DelhiAY 2014-15
LAHMEYER INTERNATIONAL GMBH,GERMANY vs DCIT (INTERNATIONAL TAXATION), GURGAON
ITA 2534/DEL/2017[2013-14]Status: DisposedITAT DelhiAY 2013-14
DCIT, NEW DELHI vs I ENERGIZER HOLDINGS LTD., NEW DELHI
ITA 4654/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13
Sh. Saktijit Dey, Vice President Dr. B. R. R. Kumar (Accountant Member)
HINDUSTAN ZINC LTD. vs D.C.I.T.ASSESSMENT SPL.RANGE UDAIPUR
ITA/65/2009ITAT Rajasthan
SECURE METERS LTD. vs A.C.I.T.CIRCLE-2-UDAIPUR
ITA/19/2008ITAT Rajasthan
ZUARI CEMENT LIMITED,YERRAGUNTLA vs DCIT., CIRCLE-1, NELLORE
ITTPA 274/HYD/2025[AY 2021-22]Status: DisposedITAT Hyderabad
BHARAT KANTILAL PANCHAL ,MUMBAI vs DCIT CENTRAL CIRCLE 8(4), MUMBAI
ITA 1866/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
ACIT CC 2(4) MUMBAI, MUMBAI vs GIRAFFE DEVELOPERS PVT LTD, MUMBAI
ITA 1841/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
JAYESH KISHORE JHAVERI,MUMBAI vs DCIT, C.C 8(4), MUMBAI
ITA 183/MUM/2026[1997-98]Status: DisposedITAT MumbaiAY 1997-98
GIRAFFE DEVELOPERS PRIVATE LIMITED,MUMBAI vs ASSISSTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), MUMBAI
ITA 143/MUM/2026[2012-2013]Status: DisposedITAT MumbaiAY 2012-2013
JAYSUKH BABUBHAI GOHIL,MIRA ROAD EAST, THANE vs ITO, WARD 41(3)(2), MUMBAI, MUMBAI
ITA 135/MUM/2026[2013-2014]Status: DisposedITAT MumbaiAY 2013-2014
AARYA SILVER,MUMBAI vs ITO WARD-22(2)(1), MUMBAI
ITA 9160/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SHEHZAD VALIMOHAMED MERCHANT,MUMBAI vs INCOME TAX OFFICER 23(3)(1), MUMBAI, MUMBAI
ITA 6924/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
DY.COMMISSIONER OF INCOME TAX, VASHI vs BHAVESH RANCHHODDAS MADIAR, NAVI MUMBAI
ITA 6811/MUM/2025[2020-2021]Status: DisposedITAT MumbaiAY 2020-2021
SANJAYKUMAR MEHTA,MUMBAI vs DCIT CTRCLE 19(3), MUMBAI
ITA 5797/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
DCIT, MUMBAI vs LATA MAHIPATRAY SHAH, MUMBAI
ITA 3041/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
SHRI VARDHMAN SADHUMARGI STHANAKVASI JAIN SHRAVAK SANGH,UDAIPUR vs CIT EXEMPTION, UDAIPUR
ITA 653/JODH/2025[NA]Status: DisposedITAT Jodhpur