Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,368 total)
SPAN REALTORS,BHAYANDAR vs DCIT, CENTRAL CIRCLE 1, THANE, THANE
ITA 6891/MUM/2024[2021-22]Status: DisposedITAT MumbaiAY 2021-22
SPAN REALTORS,MUMBAI vs DCIT, CENTRAL CIRCLE 1, THANE, THANE
ITA 6889/MUM/2024[2015-16]Status: DisposedITAT MumbaiAY 2015-16
SURENDRA MADANLAL MEHTA,MUMBAI vs ITO WARD 41(3)(4), MUMBAI
ITA 130/MUM/2024[2017-18]Status: DisposedITAT MumbaiAY 2017-18
DCIT CENTRAL CIRCLE 3(3), MUMBAI, MUMBAI vs BHARAT SHANTILAL SHAH, MUMBAI
ITA 3130/MUM/2023[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CENTRAL CIRCLE 3(3), MUMBAI, MUMBAI vs BHARAT SHANTILAL SHAH, MUMBAI
ITA 3129/MUM/2023[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CENTRAL CIRCLE 3(3), MUMBAI, MUMBAI vs BHARAT SHANTILAL SHAH, MUMBAI
ITA 3127/MUM/2023[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT CENTRAL CIRCLE 3(3), MUMBAI, MUMBAI vs BHARAT SHANTILAL SHAH, MUMBAI
ITA 3126/MUM/2023[2014-15]Status: DisposedITAT MumbaiAY 2014-15
ITO WARD-4(1)(3), MUMBAI vs M/S ASHIK WOLLEN MILLS LIMITED, MUMBAI
ITA 3021/MUM/2022[2011-2012]Status: DisposedITAT MumbaiAY 2011-2012
DCIT-2(2)(1), MUMBAI vs M/S STATE BANK OF INDIA, MUMBAI
ITA 2189/MUM/2019[1997-98]Status: DisposedITAT MumbaiAY 1997-98
SUBHASH CHANDER,SARDARSAHAR vs ITO CIRCLE 61(1) DELHI, DELHI
ITA 7322/DEL/2026[2017 - 18]Status: DisposedITAT Delhi
SHRADHA KAKAR,GURGAON vs INCOME TAX OFFICER, WARD 4(1), GURGAON
ITA 7309/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
BALLU RATHI,PANIPAT vs ITO WARD 1, PANIPAT
ITA 7308/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
RAJINDER KAUR,DELHI vs ITO WARD 30(1), DELHI
ITA 7281/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
SUMAN CHAUDHARY,FARIDABAD vs INCOME TAX OFFICER,WARD 1(4),FBD, FARIDABAD
ITA 7266/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
SH. VIJAY PRATAP SINGH,MEERUT vs SH. ASHISH SHUKLA, ACIT, CIRCLE-2(1)(1), GHAZIABAD, GHAZIABAD
ITA 7261/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
RAJ PAL SINGH,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
ITA 6473/DEL/2026[2015-2016]Status: DisposedITAT DelhiAY 2015-2016
BALESHVER,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
ITA 6470/DEL/2026[2016-2017]Status: DisposedITAT DelhiAY 2016-2017
BALESHVER,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
ITA 6469/DEL/2026[2016-2017]Status: DisposedITAT DelhiAY 2016-2017
SHRI ARVIND FOUNDATION,NEW DELHI vs CIT EXEMPTION, NEW DELHI
ITA 6468/DEL/2026[2026-2027]Status: DisposedITAT DelhiAY 2026-2027
SUB-REGISTRAR OFFICE SIYANA,SIYANA vs JOINT DIRECTOR OF INCOME TAX, I&CI, KANPUR
ITA 6467/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
MADAN GOPAL AGARWAL,MEERUT vs DCIT, CIRCLE 1(1)(1), MEERUT
ITA 620/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
RAJEEV KUMAR GUPTA,NORTH WEST DELHI vs ASSESSMENT UNIT, DELHI
ITA 6163/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
TARUN PAL,FARIDABAD vs INCOME TAX OFFICER WARD 2(4), FBD, FARIDABAD
ITA 6162/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
KRISHAN KUMAR SHARMA,DELHI vs ITO WARD-49(1), DELHI
ITA 6160/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
I D C SECURITIES LIMITED,NEW DELHI vs INCOME TAX OFFICER, WARD 12(1), DELHI, INCOME TAX OFFICE
ITA 6159/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs MOHAN KUMAR GARG, NEW DELHI
ITA 6149/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs AJAY GOENKA, NEW DELHI
ITA 6138/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
SH. JASPREET SINGH MUKHIJA,DELHI vs DCIT, CIRCLE 43(1), DELHI
ITA 6103/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
SH. JASPREET SINGH MUKHIJA,DELHI vs CIT, CIRCLE 43(1), DELHI
ITA 6102/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
DHARAM PAL BATRA,DELHI vs ITO, NFAC
ITA 3811/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22