Recent Judgments

Latest ITAT tax tribunal orders across all benches.(337,658 total)

WAGHIRE COLLEGE SASWAD,PUNE vs ITO, WARD 14(5), PUNE

ITA 2860/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
9/10/2026

WAGHIRE COLLEGE SASWAD,PUNE vs ITO, WARD 14(5), PUNE

ITA 2859/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
9/10/2026

WAGHIRE COLLEGE SASWAD,PUNE vs ITO, WARD 14(5), PUNE

ITA 2858/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
9/10/2026

WAGHIRE COLLEGE SASWAD,PUNE vs ITO, WARD 14(5), PUNE

ITA 2857/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
9/10/2026

WAGHIRE COLLEGE SASWAD,PUNE vs ITO, WARD 14(5), PUNE

ITA 2856/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
9/10/2026

ADHISHTHAN COMMUNITY MENTAL HEALTH AND WELLBEING FOUNDATION,PUNE vs C.I.T. EXEMPTION, PUNE, PUNE

ITA 2320/PUN/2026[NA]Status: DisposedITAT Pune
9/10/2026

ADHISHTHAN COMMUNITY MENTAL HEALTH AND WELL BEING FOUNDATION,PUNE vs C.I.T., EXEMPTION, PUNE, PUNE

ITA 2319/PUN/2026[NA]Status: DisposedITAT Pune
9/10/2026

MAULI VIDHYAPEETH KAIJ,BEED vs ITO EXEMPTION CIRCLE- ABAD, AURANGABAD

ITA 1076/PUN/2026[2022-23]Status: DisposedITAT PuneAY 2022-23
9/10/2026

VENU GOPAL REDDY CHALLA,HYDERABAD vs DCIT, CIRCLE-12(1), HYDERABAD

ITA 525/HYD/2026[2013-14]Status: DisposedITAT HyderabadAY 2013-14
9/10/2026

VENU GOPAL REDDY CHALLA,HYDERABAD vs DCIT, CIRCLE -12(1), HYDERABAD

ITA 524/HYD/2026[2013-14]Status: DisposedITAT HyderabadAY 2013-14
9/10/2026

BLACKSOIL CAPITAL PRIVATE LIMITED (AS SUCCESSOR OF CASPIAN IMPACT INVESTMENTS PRIVATE LIMITED),MUMBAI vs DCIT, CIRCLE-1(1), HYDERABAD

ITA 2217/HYD/2026[2017-18]Status: DisposedITAT HyderabadAY 2017-18
9/10/2026

VEERA MANI KUMARI VATTIKOOTI,HYDERABAD vs ITO, WARD -11(1), HYDERABAD

ITA 1218/HYD/2026[2016-17]Status: DisposedITAT HyderabadAY 2016-17
9/10/2026

VEERA MANI KUMAR VATTI KOOTI,HYDERABAD vs ITO, WARD -11(1), HYDERABAD

ITA 1069/HYD/2026[2016-17]Status: DisposedITAT HyderabadAY 2016-17
9/10/2026

SIEMENS GAMESA RENEWABLE POWER PRIVATE LIMITED ,MUMBAI vs THE DY CIT CIRCLE 8(2)(1), MUMBAI

ITA 8020/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
9/10/2026

BHAVARLAL MANGILAL JAT,SURAT vs ITO, WARD 2(3)(1), SURAT, SURAT

ITA 809/SRT/2026[2017-18]Status: DisposedITAT SuratAY 2017-18
8/10/2026

RAJMAL KAMAL CHAND SETHIA CHARITABLE TRUST,GUWAHATI vs COMMISSIONER OF INCOME TAX (EXEMPTION), KOLKATA

ITA 480/GTY/2026[2026-27]Status: DisposedITAT GuwahatiAY 2026-27
8/10/2026

KAMAL KUMAR MODI,JATNI vs DCIT,CIRCLE-2(1)/BHUBANESWAR, BHUBANESWAR

ITA 855/CTK/2026[2017-18]Status: DisposedITAT CuttackAY 2017-18
8/10/2026

GANESH SABJEE BHANDAR,ANGUL vs INCOME TAX OFFICER WARD,ANGUL, ANGUL

ITA 843/CTK/2026[2020-21]Status: DisposedITAT CuttackAY 2020-21
8/10/2026

GANESH SABJEE BHANDAR,ANGUL vs INCOME TAX OFFICER,WARD,ANGUL, ANGUL

ITA 842/CTK/2026[2019-20]Status: DisposedITAT CuttackAY 2019-20
8/10/2026

GANESH SABJEE BHANDAR,ANGUL vs INCOME TAX OFFICER,WARD,ANGUL, ANGUL

ITA 841/CTK/2026[2019-20]Status: DisposedITAT CuttackAY 2019-20
8/10/2026

LIONS CLUB,ODISHA vs CIT(EXEMPTION), HYD, HYDERABAD

ITA 683/CTK/2026[2026-27]Status: DisposedITAT CuttackAY 2026-27
8/10/2026

ANIRUDDHA MALLIK,MAYURBHANJ vs DCIT , CENTRAL CIRCLE,SAMBALPUR, SAMBALPUR

ITA 661/CTK/2026[2018-19]Status: DisposedITAT CuttackAY 2018-19
8/10/2026

ANIRUDDHA MALLIK,MAYURBHANJ vs DCIT, CENTRAL CIRCLE, SAMBALPUR, SAMBALPUR

ITA 656/CTK/2026[2012-13]Status: DisposedITAT CuttackAY 2012-13
8/10/2026

SANJAY AGRAWAL,SAMBALPUR vs INCOME TAX OFFICER ,WARD-2(1),SAMBALPUR, SAMBALPUR

ITA 176/CTK/2026[2017-18]Status: DisposedITAT CuttackAY 2017-18
8/10/2026

ODISHA INDUSTRIAL INFRASTRUTURE DEVELOPMENT CORPORATION(IDCO),BHUBANESWAR vs DCIT,CIRCLE-4(1), BHUBANESWAR

ITA 408/CTK/2024[2017-18]Status: DisposedITAT CuttackAY 2017-18
8/10/2026

RISHI KUMAR,PATNA vs INCOME TAX OFFICER, WARD 5(1), PATNA, PATNA

ITA 532/PAT/2026[2017-18]Status: DisposedITAT PatnaAY 2017-18
8/10/2026

BIBI SAHJADI BANO,PURNEA vs INCOME TAX OFFICER, WARD 3(1), PURNEA, PURNEA

ITA 527/PAT/2026[2019-20]Status: DisposedITAT PatnaAY 2019-20
8/10/2026

MAGADH CENTRAL COOPERATIVE BANK LIMITED,GAYA vs INCOME TAX OFFICER, GAYA

ITA 526/PAT/2026[2017-18]Status: DisposedITAT PatnaAY 2017-18
8/10/2026

ASHUTOSH SHAH,PATNA vs ITO, WARD-4(1), PATNA, PATNA

ITA 431/PAT/2026[2017-18]Status: DisposedITAT PatnaAY 2017-18
8/10/2026

NISHANT KUMAR,SIWAN vs ITO SIWAN WARD 3, SIWAN

ITA 379/PAT/2026[2018-19]Status: DisposedITAT PatnaAY 2018-19
8/10/2026