Recent Judgments
Latest ITAT tax tribunal orders across all benches.(337,675 total)
SIEMENS GAMESA RENEWABLE POWER PRIVATE LIMITED ,MUMBAI vs THE DY CIT CIRCLE 8(2)(1), MUMBAI
ITA 8020/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
BHAVARLAL MANGILAL JAT,SURAT vs ITO, WARD 2(3)(1), SURAT, SURAT
ITA 809/SRT/2026[2017-18]Status: DisposedITAT SuratAY 2017-18
RAJMAL KAMAL CHAND SETHIA CHARITABLE TRUST,GUWAHATI vs COMMISSIONER OF INCOME TAX (EXEMPTION), KOLKATA
ITA 480/GTY/2026[2026-27]Status: DisposedITAT GuwahatiAY 2026-27
KAMAL KUMAR MODI,JATNI vs DCIT,CIRCLE-2(1)/BHUBANESWAR, BHUBANESWAR
ITA 855/CTK/2026[2017-18]Status: DisposedITAT CuttackAY 2017-18
GANESH SABJEE BHANDAR,ANGUL vs INCOME TAX OFFICER WARD,ANGUL, ANGUL
ITA 843/CTK/2026[2020-21]Status: DisposedITAT CuttackAY 2020-21
GANESH SABJEE BHANDAR,ANGUL vs INCOME TAX OFFICER,WARD,ANGUL, ANGUL
ITA 842/CTK/2026[2019-20]Status: DisposedITAT CuttackAY 2019-20
GANESH SABJEE BHANDAR,ANGUL vs INCOME TAX OFFICER,WARD,ANGUL, ANGUL
ITA 841/CTK/2026[2019-20]Status: DisposedITAT CuttackAY 2019-20
LIONS CLUB,ODISHA vs CIT(EXEMPTION), HYD, HYDERABAD
ITA 683/CTK/2026[2026-27]Status: DisposedITAT CuttackAY 2026-27
ANIRUDDHA MALLIK,MAYURBHANJ vs DCIT , CENTRAL CIRCLE,SAMBALPUR, SAMBALPUR
ITA 661/CTK/2026[2018-19]Status: DisposedITAT CuttackAY 2018-19
ANIRUDDHA MALLIK,MAYURBHANJ vs DCIT, CENTRAL CIRCLE, SAMBALPUR, SAMBALPUR
ITA 656/CTK/2026[2012-13]Status: DisposedITAT CuttackAY 2012-13
SANJAY AGRAWAL,SAMBALPUR vs INCOME TAX OFFICER ,WARD-2(1),SAMBALPUR, SAMBALPUR
ITA 176/CTK/2026[2017-18]Status: DisposedITAT CuttackAY 2017-18
ODISHA INDUSTRIAL INFRASTRUTURE DEVELOPMENT CORPORATION(IDCO),BHUBANESWAR vs DCIT,CIRCLE-4(1), BHUBANESWAR
ITA 408/CTK/2024[2017-18]Status: DisposedITAT CuttackAY 2017-18
RISHI KUMAR,PATNA vs INCOME TAX OFFICER, WARD 5(1), PATNA, PATNA
ITA 532/PAT/2026[2017-18]Status: DisposedITAT PatnaAY 2017-18
BIBI SAHJADI BANO,PURNEA vs INCOME TAX OFFICER, WARD 3(1), PURNEA, PURNEA
ITA 527/PAT/2026[2019-20]Status: DisposedITAT PatnaAY 2019-20
MAGADH CENTRAL COOPERATIVE BANK LIMITED,GAYA vs INCOME TAX OFFICER, GAYA
ITA 526/PAT/2026[2017-18]Status: DisposedITAT PatnaAY 2017-18
ASHUTOSH SHAH,PATNA vs ITO, WARD-4(1), PATNA, PATNA
ITA 431/PAT/2026[2017-18]Status: DisposedITAT PatnaAY 2017-18
NISHANT KUMAR,SIWAN vs ITO SIWAN WARD 3, SIWAN
ITA 379/PAT/2026[2018-19]Status: DisposedITAT PatnaAY 2018-19
MANAGER BETTIAH ESTATE UNDER COURT OF WARD,RAJ COMPOUND, BETTIAH, WEST CHAMPARAN vs INCOME TAX, OFFICER, WARD 5(1), BETTIAH, STATION ROAD, SUPRIYA CINEMA ROAD, BETTIAH
ITA 349/PAT/2026[2019-20]Status: DisposedITAT PatnaAY 2019-20
MANAGER BETTIAH ESTATE UNDER COURT OF WARD,RAJ COMPOUND, BETTIAH, WEST CHAMPARAN vs INCOME TAX OFFICER, WARD 5(1), BETTIAH, STATION ROAD, SUPRIYA CINEMA ROAD, BETTIAH
ITA 348/PAT/2026[2018-19]Status: DisposedITAT PatnaAY 2018-19
MUNNA PRASAD,GOPALGANJ vs ACIT, CENTRAL CIRCLE, MUZF., MUZAFFARPUR
ITA 246/PAT/2026[2024-25]Status: DisposedITAT PatnaAY 2024-25
RADICAL FINCAP PRIVATE LIMITED,YAVATMAL vs INCOME TAX OFFICER WARD 1, YAVATMAL
ITA 21/PAT/2026[2014-2015]Status: DisposedITAT PatnaAY 2014-2015
RADICAL FINCAP PRIVATE LIMITED,YAVATMAL vs INCOME TAX OFFICER WARD 1 , YAVATMAL
ITA 20/PAT/2026[2013-2014]Status: DisposedITAT PatnaAY 2013-2014
ASHOK KUMAR JAIN,ARARIA vs ITO WARD3 (3), PURNEA
ITA 125/PAT/2026[2018-19]Status: DisposedITAT PatnaAY 2018-19
ASHOK KUMAR JAIN,ARARIA vs ITO WARD 3(3), PURNEA
ITA 124/PAT/2026[2016-17]Status: DisposedITAT PatnaAY 2016-17
ASHOK KUMAR JAIN,ARARIA vs ITO WARD 3(3), PURNEA
ITA 123/PAT/2026[2015-16]Status: DisposedITAT PatnaAY 2015-16
ASHOK KUMAR JAIN,ARARIA vs ITO WARD 3(3), PURNIA
ITA 122/PAT/2026[2014-15]Status: DisposedITAT PatnaAY 2014-15
MUNICIPAL CORPORATION JAIPUR,JAIPUR vs DCIT(TDS) JAIPUR, JAIPUR
ITA 830/JPR/2026[2010-11]Status: DisposedITAT JaipurAY 2010-11
SHRI BADHAMATA ADHYATMIK EVAM SANSKRUTIK SEVA TRUST,KANADKHEDA, TANA vs EXEPTION WARD, UDAIPUR
ITA 745/JPR/2026[2025-26]Status: DisposedITAT JaipurAY 2025-26
MAA DURGA CHARITABLE TRUST,JAIPUR vs CIT EXEMPTION, JAIPUR
ITA 713/JPR/2026[2025-26]Status: DisposedITAT JaipurAY 2025-26
SHRI RADHA MADAN MOHAN MANDIR GOSHALA TRUST ,JAIPUR vs ITO EXEMPTION WARD 1, JAIPUR
ITA 677/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27