Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,181 total)
SMART COMMUTE FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI., MUMBAI
ITA 6436/MUM/2026[Not Applicable]Status: DisposedITAT Mumbai
VIPASSANA RESEARCH INSTIT UTE,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 6404/MUM/2026[2027-28 TO 2031-32]Status: DisposedITAT Mumbai
VIPASSANA RESEARCH INSTITUTE,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 6403/MUM/2026[2027-28 to 2031-32]Status: DisposedITAT Mumbai
ST JOHN THE EVANGELIST CHURCH,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 5828/MUM/2026[NA]Status: DisposedITAT Mumbai
WAXOILS PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI
ITA 5558/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
MINTOAK INNOVATIONS PRIVATE LIMITED,ANDHERI (EAST), MAROL vs ACIT/DCIT CIRCLE 4(3)(1), CHURCHGATE, MUMBAI
ITA 5513/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1 2 1, MUMBAI, MUMBAI vs BRIGHTSTAR SYNTEX PRIVATE LIMITED, MUMBAI
ITA 5346/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT CIRCLE 1 2 1 MUMBAI, MUMBAI vs BRIGHTSTAR SYNTEX PRIVATE LIMITED, MUMBAI
ITA 5339/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ECONOMICAL LIFE FREEDOM PVT LTD,THANE vs ITO, WARD 1(2), THANE, THANE
ITA 5270/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
CITYGOLD INVESTMENTS PRIVATE LIMITED,THANE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(4), MUMBAI
ITA 44/MUM/2026[2016-2017]Status: DisposedITAT MumbaiAY 2016-2017
SARASWATI BUILDCON,AMBERNATH vs ITO, KALYAN
ITA 3956/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
DAYARAM SOBHARAM,MUMBAI vs INCOME TAX OFFICER, WARD 42(1)(2), MUMBAI
ITA 3689/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
NETSCOUT SYSTEMS INDUSTRIAL PRIVATE LIMITED,MUMBAI vs DCIT- CIRCLE 1(3)(1), MUMBAI, MUMBAI
ITA 3582/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
ITO 23 3 6 MUMBAI, MUMBAI vs SANDESH PREMRAJ MEHTA, MUMBAI
ITA 3549/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
ASSISTANT COMMISSIONER OF INCOME TAX 8 2 1, MUMBAI vs PAN INDIA NETWORK LIMITED, MUMBAI
ITA 3397/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
PAYONIDH PAREKH,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 42(2)(1), MUMBAI, MUMBAI
ITA 3217/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
LAXMI INDUSTRIAL ESTATE,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX 41(4)(1), MUMBAI, KAUTILYA BHAVAN
ITA 3211/MUM/2026[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT- CC- 8(4), MUMBAI, MUMBAI vs SASHWAT CONSTRUWELL PRIVATE LIMITED, MUMBAI
ITA 3156/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
SAYATIBEN BHANWARLAL SANGHVI,MANAK HOUSE, CP TANK ROAD, MUMBAI vs WARD 19(3)(2), MUMBAI, PIRAMAL CHAMBER, LAL BAUG, PAREL, MUMBAI
ITA 3075/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
VIJAY SHARAD BADHAN,THANE vs DCIT, CIRCLE 3, THANE, THANE
ITA 1770/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
RELIANCE HOME FINANCE LIMITED,LOWER PAREL, MUMBAI vs PR. COMMISSIONER OF INCOME TAX-8, CHURCHGATE, MUMBAI
ITA 1759/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
CITYGOLD INVESTMENTS PRIVATE LIMITED,THANE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(4), MUMBAI
ITA 133/MUM/2026[2018-2019]Status: DisposedITAT MumbaiAY 2018-2019
ACIT CC-8(3), MUMBAI, MUMBAI vs TILAK VENTURES LIMITED, MUMBAI
ITA 8459/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
DY.COMMISSIONER OF INCOME TAX, MUMBAI vs GEMINI ALUMINIUM TRADING COMPANY PRIVATE LIMITED, MUMBAI
ITA 7034/MUM/2025[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 7.1.1, MUMBAI vs GEMINI ALUMINIUM TRADING COMPANY PVT. LTD, MUMBAI
ITA 7033/MUM/2025[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI vs GEMINI ALUMINIUM TRADING COMPANY PRIVIATE LIMITED, MUMBAI
ITA 6093/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI vs GEMINI ALUMINIUM TRADING COMAPANY PRIVATE LIMITED, MUMBAI
ITA 6092/MUM/2025[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT CIRCLE 3(2)(1), MUMBAI vs INNOWAVE IT INFRASTRUCTURES LIMITED, PUNE
ITA 5968/MUM/2025[2018]Status: DisposedITAT Mumbai
SANSKRUTI VISTARAK SANGH,MUMBAI vs D/ACIT EXEMPTION CIRCLE-2, MUMBAI
ITA 5139/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
SANSKRUTI VISTARAK SANGH,MUMBAI vs ACIT (EXEMPTION) CIRCLE-2, MUMBAI
ITA 5138/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18