Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,181 total)
SEYYADURAI CONSTRUCTIONS,RAMNAD vs ACIT, CENTRAL CIRCLE-3(1), CHENNAI
ITA 1947/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
SEYYADURAI CONSTRUCTIONS,RAMNAD vs ACIT, CENTRAL CIRCLE-3(1), CHENNAI
ITA 1946/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
SAKUNTHALA SYAMALA DEVI,CALIFORNIA, USA vs INCOME TAX OFFICER, INT.TAX-WARD-2(2), CHENNAI
ITA 1786/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
MANI BOOPATHI RAJU,NAMAKKAL vs ITO, WARD-1, TIRUCHENGODE
ITA 1549/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
JAYAGOPAL RATHISH,CHENGALPATTU - SP KOIL vs ITO TDS TAMBARAM, TAMBARAM
ITA 4150/CHNY/2025[2021-22]Status: DisposedITAT ChennaiAY 2021-22
JAYAGOPAL RATHISH,CHENGALPATTU - SPKOIL vs ITO TDS TAMBARAM, TAMABARAM CHENNAI
ITA 4149/CHNY/2025[2022-23]Status: DisposedITAT ChennaiAY 2022-23
PERUMALSAMY SRINIVASAN,CUDDALORE vs ITO WARD 1 CUDDALORE, CUDDALORE
ITA 4048/CHNY/2025[2012-13]Status: DisposedITAT ChennaiAY 2012-13
PERUMALSAMY SRINIVASAN,CUDDALORE vs ITO WARD 1, CUDDALORE, CUDDALORE
ITA 4047/CHNY/2025[2012-13]Status: DisposedITAT ChennaiAY 2012-13
THANKAPPAN RAJENDRAN,MOOLACHEL ALUVILAI, KANYAKUMARI vs INCOME TAX OFFICER, WARD-3, NAGERCOIL, INCOME TAX OFFICE, NAGERCOIL
ITA 3271/CHNY/2025[2017-2018]Status: DisposedITAT ChennaiAY 2017-2018
M/S V,V TITANIUM PIGMENTS PRIVATE LIMTIED,TISAIYANVILAI CHENNAI vs PCIT(CENTRAL), CHENNAI -2, CHENNAI
ITA 660/CHNY/2023[2017-18]Status: DisposedITAT ChennaiAY 2017-18
M/S V,V TITANIUM PIGMENTS PRIVATE LIMTIED,TISAIYANVILAI CHENNAI vs PCIT(CENTRAL), CHENNAI -2, CHENNAI
ITA 659/CHNY/2023[2016-17]Status: DisposedITAT ChennaiAY 2016-17
M/S V,V TITANIUM PIGMENTS PRIVATE LIMTIED,TISAIYANVILAI CHENNAI vs PCIT(CENTRAL), CHENNAI -2, CHENNAI
ITA 658/CHNY/2023[2015-16]Status: DisposedITAT ChennaiAY 2015-16
M/S V,V TITANIUM PIGMENTS PRIVATE LIMTIED,TISAIYANVILAI CHENNAI vs PCIT(CENTRAL), CHENNAI -2, CHENNAI
ITA 657/CHNY/2023[2014-15]Status: DisposedITAT ChennaiAY 2014-15
JEEVES CONSUMER SERVICES PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 4(1)(1), BANGALORE, BANGALORE
ITA 2130/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
PINTU BABULAL PUROHIT,BANGALORE vs INCOME TAX OFFICER,WARD 5(2)(2), BANGALORE
ITA 136/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SHEIK ABDUL GAFUR DADAPEER,BENGALURU vs INCOME TAX OFFICER, WARD-5(3)(1), BENGALURU
ITA 131/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
ARUN MOHAN,ALAPPUZHA vs ITO, INTERNATIONAL TAXATION, WARD-1, BANGALORE
ITA 2980/BANG/2025[2015-16]Status: DisposedITAT BangaloreAY 2015-16
BAJPAI ALOK,BENGALURU vs INCOME TAX OFFICER, INTERNATIONAL TAXATION, WARD NO - 1(1), BENGALURU
ITA 2856/BANG/2025[2018 - 19]Status: DisposedITAT Bangalore
BASAVA NINGAPPA CHALUVADI,BYADGI vs INCOME TAX OFFICER, WARD-2, DAVANGERE
ITA 2848/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SHEETAL MALHOTRA,BENGALURU vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE - 2(2)(1), BENGALURU
ITA 2248/BANG/2025[2013-14]Status: DisposedITAT BangaloreAY 2013-14
HAPPIEST MINDS TECHNOLOGIES LIMITED,BANGALORE vs DCIT, CIRCLE-3(1)(1), BANGALORE
ITA 2246/BANG/2025[2019-2020]Status: DisposedITAT BangaloreAY 2019-2020
KARNATAKA CO-OPERATIVE OIL SEEDS GROWERS FEDERATION LIMITED,BANGALORE vs ACIT, CIRCLE 1(1)(1), BANGALORE, BMTC BUILDING, KORAMANGALA
ITA 1969/BANG/2025[2020-21]Status: DisposedITAT BangaloreAY 2020-21
MARVEL INFRABUILD PRIVATE LIMITED,KADUGODI VEERA SWAMY REDDY COLONY vs ITO, WARD-4(1)(3), ITO, BANGALORE
ITA 2206/BANG/2024[2014-15]Status: DisposedITAT BangaloreAY 2014-15
INCOME TAX OFFICER - 24(2)(1), MUMBAI, MUMBAI vs MAYUR G PATEL, MUMBAI
ITA 834/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MAYUR GOVINDBHAI PATEL,MUMBAI vs ITO, WARD-24(2)(1), MUMBAI, MUMBAI
ITA 833/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
KOMAL ENTERPRISES,MUMBAI vs CIRCLE 41(3)(1), MUMBAI
ITA 752/MUM/2026[2014-2015]Status: DisposedITAT MumbaiAY 2014-2015
CITYGOLD INVESTMENTS PRIVATE LIMITED,THANE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(4), MUMBAI
ITA 74/MUM/2026[2017-2018]Status: DisposedITAT MumbaiAY 2017-2018
NANDKISHOR SHANTARAM KADAM,MULUND vs INCOME TAX OFFICER, WARD 42(2)(4), MUMBAI, KAUTILYA BHAVAN, BANDRA KURLA COMPLEX, MUMBAI
ITA 6911/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SHAD ADAM SHAIKH TRUST,MUMBAI vs CIT EXEMPTION, MUMBAI
ITA 6459/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SOMIL EXIM LLP,SURAT vs INCOME TAX OFFICER- 19(3)(1), MUMBAI, MUMBAI
ITA 6450/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
