Recent Judgments
Latest ITAT tax tribunal orders across all benches.(337,658 total)
ARUMUGA PAPER PRODUCTS PRIVATE LIMITED,COIMBATORE vs ITO, CORPORATE WARD -I COIMBATORE, COIMBATORE
ITA 5222/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
SISTERS OF OUR LADY OF MERCY SOCIETY,NAGERCOIL vs CIT - EXEMPTION CHENNAI, CHENNAI
ITA 3168/CHNY/2026[2026-2027]Status: DisposedITAT ChennaiAY 2026-2027
SISTERS OF OUR LADY OF MERCY SOCIETY,NAGERCOIL vs CIT - EXEMPTION CHENNAI, CHENNAI
ITA 3167/CHNY/2026[2026-2027]Status: DisposedITAT ChennaiAY 2026-2027
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(2), CHENNAI, CHENNAI vs ARTHI ASSOCIATES PRIVATE LIMITED, CHENNAI
ITA 3002/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(2), CHENNAI, CHENNAI vs JAYAPRIYA COMPANY, CHENNAI
ITA 3001/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
ABDUL RAHIM AMEERUL HUSSAIN,CHENNAI vs ACIT, NON CORPORATE CIRCLE-7(1), CHENNAI
ITA 2757/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
ADDAGADDE NAGARAJ RAMESH,BENGALURU vs INCOME TAX OFFICER, WARD 3(3)(1), BENGALURU
ITA 623/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
DHANDAPANI GOWTHAM BALAJI,MYSORE vs THE INCOME TAX OFFICER, BENGALURU
ITA 595/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
DHANDAPANI GOWTHAM BALAJI,MYSORE vs THE INCOME TAX OFFICER, BENGALURU
ITA 594/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
DHANDAPANI GOWTHAM BALAJI,MYSORE vs ITO, WARD-1, MYSORE
ITA 571/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
DHANDAPANI GOWTHAMBALAJI,MYSORE vs INCOME TAX OFFICER, WARD-1, MYSORE
ITA 570/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
DHANDAPANI GOWTHAM BALAJI,MYSORE vs COMMISSIONER OF INCOME TAX (APPEALS, BANGALORE
ITA 559/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
532 SUDHANA VIVIDHODDESHA SOWHARDA SAHAKARA LIMITED,BELATHANGADI, NEAR CORPORATION BANK vs INCOME TAX OFFICER, WARD ONE, PUTTUR,INCOME TAX DEPARTMENT ,
ITA 446/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
ANAND CHIPALKATTI,MYSORE vs INCOME TAX WARD-2(4), MYSORE
ITA 2395/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
ANAND CHIPALKATTI,MYSORE vs INCOME TAX WARD-2(4), MYSORE
ITA 2394/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
PRATHAMIKA KRUSHI PATTINA SAHAKARI SANG NIYAMIT KAKHANDAKI,KAKHANDAKI vs INCOME TAX OFFICER WARD-1 & TPS, BIJAPUR
ITA 2388/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
MAHAMAYO POLYMERS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD 4(1)(3), BANGALORE
ITA 2322/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
DCIT, CIRCLE-3(1)(1), BANGALORE vs GETFAST PHARMACEUTICALS PRIVATE LIMITED, BANGALORE
ITA 1881/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
RAMANA REDDY,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(1), BENGALURU
ITA 1812/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SRI GOPALAKRISHNA TEMPLE TRUST,MANGLAORE vs CIT(EXEMPTION), BANGLAORE
ITA 1772/BANG/2026[2025-26]Status: DisposedITAT BangaloreAY 2025-26
ANAND KAKARLA ,BENGALURU vs INCOME TAX OFFICER, WARD-5(3)(2), BANGALORE
ITA 2302/BANG/2025[2020-21]Status: DisposedITAT BangaloreAY 2020-21
ASSISTANT COMMISSIONER OF INCOME TAX, BENGALURU vs DAVANGERE SUGAR COMPANY LIMITED, DAVANGERE
ITA 1657/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SHREE JAGADGURU MOUNESHWAR PATTIN SAHAKARI SANGH NIYAMIT,BAGALKOT vs INCOME TAX OFFICER, WARD-1, BAGALKOT
ITA 1622/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
SHRI MUMBAI JAIN YUVAK SANGH,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 8789/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SAI PUSHPA CHARITABLE TRUST,GOREGAON vs ITO EXEMPTION WARD 2(3) MUMBAI, CUMBALLA HILL
ITA 8785/MUM/2026[2024-25]Status: DisposedITAT MumbaiAY 2024-25
RADHIKA RISHIKESH SAWANT,MUMBAI vs ITO 41(2)(4), MUMBAI, BANDRA KURLA COMPLEX
ITA 8370/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
MANJU SUJEET SHRIVASTAVA,NAVI MUMBAI vs COMMISSIONER OF INCOME TAX, NAVI MUMBAI
ITA 5419/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
MANJU SUJEET SHRIVASTAVA,NAVI MUMBAI vs COMMISSIONER OF INCOME TAX, MAHARASHTRA
ITA 5418/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
MOUNT LITERA EDUCATION FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME-TAX (EXEMPTIONS), MUMBAI
ITA 5039/MUM/2026[NA]Status: DisposedITAT Mumbai
MOUNT LITERA EDUCATION FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME-TAX (EXEMPTIONS), MUMBAI
ITA 5020/MUM/2026[NA]Status: DisposedITAT Mumbai