Recent Judgments
Latest ITAT tax tribunal orders across all benches.(337,658 total)
SARANGA ANIL AGGARWAL,MUMBAI vs ACIT, CIRCLE 14(1)(1), MUMBAI
ITA 4969/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
INCOME-TAX OFFICER-16(3)(1), MUMBAI , MUMBAI vs RAJESH KUVERJI SHAH, MUMBAI
ITA 4481/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
BHAVESH VIRJI GALA,MUMBAI vs INCOME TAX OFFICER WARD 42(1)(1), BANDRA EAST
ITA 3698/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
ASST. COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION)-4(3)(2), MUMBAI , MUMBAI vs WISDOMTREE INDIA INVESTMENT PORTFOLIO INC, MUMBAI
ITA 3302/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
SHREE MAHALAXMI NAGARI SAHAKARI PATPEDHI LIMITED,AMBERNATH vs INCOME TAX OFFICER WARD 2(2) FACELESS, KALAYN
ITA 3280/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
SANJAY VIJAYRAJ PARMAR,MUMBAI vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-8(1)(1), MUMBAI
ITA 2093/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
GIRISH MALHOTRA,NEW DELHI vs AO NUMBER 1, NEW DELHI
ITA 6967/DEL/2026[2021-2022]Status: DisposedITAT DelhiAY 2021-2022
USHAKIRAN,NOIDA UTTARPRADESH vs ITO WARD 5(1)(1), NOIDA UTTARPRADESH
ITA 6963/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
RS RETAIL STORES PVT. LTD.,SOUTH WEST DELHI vs DCIT, CIRCLE 19(1), DELHI, NEW DELHI,
ITA 6948/DEL/2026[2008-09]Status: DisposedITAT DelhiAY 2008-09
JINDAL INDIA POWER LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 13(1), DELHI
ITA 4966/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
BHARAT WADHWA,NEW DELHI vs INCOME TAX OFFICER, WARD 45(1),, NEW DELHI
ITA 4470/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
BHARAT WADHWA,NEW DELHI vs INCOME TAX OFFICER, WARD 45(1), DELHI, NEW DELHI
ITA 4469/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
RAHUL BHATNAGAR,DELHI vs DCIT CC-6, NEW DELHI
ITA 3925/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
BREEZ BUILDERS & DEVELOPERS PVT LTD,GURGAON vs ITO WARD 5(1), DELHI
ITA 376/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
CHANDAN KUMAR SINGH,DELHI vs PR CIT , DELHI
ITA 3109/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
NEW LIFE FELLOWSHIP TRUST,HARYANA vs CIT EXEMPTION, CHANDIGARH
ITA 2549/DEL/2026[-]Status: DisposedITAT Delhi
GROVY INDIA LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-14, DELHI
ITA 2052/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
AARES TELECOM PVT LTD,DELHI vs DEL-W-(31)(1), DELHI
ITA 1809/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
DIPIKA POLYMERS PRIVATE LIMITED,NEW DELHI vs DY. COMMISSIONER OF INCOME TAX, NEW DELHI
ITA 4827/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELGAUM, BELGUAM vs M/S RAJGURU FOODS, BIJAPUR
ITA 77/PAN/2025[2018-19]Status: DisposedITAT PanajiAY 2018-19
NOHAR YADAV,MANDIR HASOUD, TEH. ARANG vs INCOME TAX OFFICER - WARD 1(2), RAIPUR, CIVIL LINES, RAIPUR
ITA 640/RPR/2026[2018-19]Status: DisposedITAT RaipurAY 2018-19
NOHAR YADAV,MANDIR HASOUD, TEH. ARANG vs INCOME TAX OFFICER - WARD 1(2), RAIPUR, CIVIL LINES, RAIPUR
ITA 639/RPR/2026[2018-19]Status: DisposedITAT RaipurAY 2018-19
NOHAR YADAV,MANDIR HASOUD, TEH. ARANG vs INCOME TAX OFFICER - WARD 1(2), RAIPUR, CIVIL LINES, RAIPUR
ITA 638/RPR/2026[2018-19]Status: DisposedITAT RaipurAY 2018-19
ASHOK KHUBCHANDANI,RAIPUR vs DCIT, CIRCLE 1(1), RAIPUR, RAIPUR
ITA 437/RPR/2026[2019-20]Status: DisposedITAT RaipurAY 2019-20
KISHORBHAI C BHAGTANI,RAJKOT vs INCOME TAX OFFICER WARD 2(1)(1), RAJKOT
ITA 999/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
KAILASHBEN KANJIBHAI PATEL,RAJKOT vs INCOME TAX OFFICER WARD-2(2), RAJKOT
ITA 946/RJT/2026[2024-25]Status: DisposedITAT RajkotAY 2024-25
DEVAYATBHAI KALOTARA,RAJKOT vs THE INCOME TAX OFFICER, WARD-2, RAJKOT
ITA 679/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
SHREE HARIKRUSHNA VELFARE TRUST,BHACHAU vs THE ITO EXEMPTION WARD 1, RJAKOT, RAJKOT
ITA 677/RJT/2026[2016-17]Status: DisposedITAT RajkotAY 2016-17
JAY CHETAN KOTHARI ,RAJKOT vs )INCOME TAX OFFICER WARD-1(1)(1), RAJKOT
ITA 1173/RJT/2026[2024-25]Status: DisposedITAT RajkotAY 2024-25
DIXIT LAXMANBHAI FALDU,RAJKOT vs INCOME TAX OFFICER, WARD-2(6), JAMNAGAR
ITA 1063/RJT/2026[2024-25]Status: DisposedITAT RajkotAY 2024-25