Recent Judgments

Latest ITAT tax tribunal orders across all benches.(337,363 total)

BOAZ KOLAKALURI,HYDERABAD vs INCOME TAX OFFICER, WARD-1, CHIRALA

ITA 2118/HYD/2026[2021-22]Status: DisposedITAT HyderabadAY 2021-22
9/10/2026

BOAZ KOLAKALURI,HYDERABAD vs INCOME TAX OFFICER, WARD-1, CHIRALA

ITA 2117/HYD/2026[2020-21]Status: DisposedITAT HyderabadAY 2020-21
9/10/2026

VENKATA SURESH KUMAR BOLLINENI,HYDERABAD vs INCOME TAX OFFICER, WARD-1, ONGOLE

ITA 2116/HYD/2026[2021-22]Status: DisposedITAT HyderabadAY 2021-22
9/10/2026

LAXMA REDDY VANGETI,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD

ITA 2061/HYD/2026[2017-18]Status: DisposedITAT HyderabadAY 2017-18
9/10/2026

LAXMA REDDY VANGETI,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD

ITA 2060/HYD/2026[2016-17]Status: DisposedITAT HyderabadAY 2016-17
9/10/2026

LAXMA REDDY VANGETI,HYDERABAD vs INCOME TAX OFFICER WARD 9(1), HYDERABAD

ITA 2059/HYD/2026[2015-16]Status: DisposedITAT HyderabadAY 2015-16
9/10/2026

LAXMA REDDY VANGETI,HYDERABAD vs INCOME TAX OFFICER WARD 9(1), HYDERABAD

ITA 2058/HYD/2026[2014-15]Status: DisposedITAT HyderabadAY 2014-15
9/10/2026

LAXMA REDDY VANGETI,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD

ITA 2057/HYD/2026[2013-14]Status: DisposedITAT HyderabadAY 2013-14
9/10/2026

RATNAMMA POLINA,KADAPA vs ITO, WARD-(1), KADAPA

ITA 1603/HYD/2026[2016-17]Status: DisposedITAT HyderabadAY 2016-17
9/10/2026

RATNAMMA POLINA ,KADAPA vs ITO, WARD -(1), KADAPA

ITA 1602/HYD/2026[2016-17]Status: DisposedITAT HyderabadAY 2016-17
9/10/2026

RATNAMMA POLINA,KADAPA vs ITO, WARD-(1), KADAPA

ITA 1601/HYD/2026[2015-16]Status: DisposedITAT HyderabadAY 2015-16
9/10/2026

MANDADI BALAKRISHNA REDDY,HYDERABAD vs ACIT, CIRCLE-6(1), HYDERABAD

ITA 1261/HYD/2026[2017-18]Status: DisposedITAT HyderabadAY 2017-18
9/10/2026

POTHU PRABHAVATHI,HYDERABAD vs ITO, WARD-1, SURYAPET

ITA 1144/HYD/2026[2021-22]Status: DisposedITAT HyderabadAY 2021-22
9/10/2026

AMUDALA VEERANNA,KURNOOL vs ITO, WARD-1, ADONI

ITA 1133/HYD/2026[2018-19]Status: DisposedITAT HyderabadAY 2018-19
9/10/2026

AMUDALA VEERANNA,KURNOOL vs ITO, WARD-1, ADONI

ITA 1132/HYD/2026[2018-19]Status: DisposedITAT HyderabadAY 2018-19
9/10/2026

JNTUA OIL TECHNOLOGICAL RESEARCH INSTITUTE,ANANTHAPUR vs ITO, (EXEMPTION) WARD, TIRUPATI

ITA 2442/HYD/2025[2018-19]Status: DisposedITAT HyderabadAY 2018-19
9/10/2026

JNTUA OIL TECHNOLOGICAL RESEARCH INSTITU,ANANTHAPUR vs ITO,(EXEMPTIONS)WARD, TIRUPATHI

ITA 2416/HYD/2025[2018-19]Status: DisposedITAT HyderabadAY 2018-19
9/10/2026

JAYASHREE POTHU,HYDERABAD vs ITO, WARD- 14(1), HYDERABAD

ITA 2010/HYD/2025[2016-17]Status: DisposedITAT HyderabadAY 2016-17
9/10/2026

KOLORS HEALTHCARE INDIA PRIVATE LIMITED,HYDERABAD vs ACIT., CIRCLE (TDS)-1(1), HYDERABAD

ITA 1261/HYD/2025[2022-23]Status: DisposedITAT HyderabadAY 2022-23
9/10/2026

ACIT, CENTRAL CIRCLE-2(2), HYDERABAD vs CHINTHAKUNTA RAMESH SRIDEVI, HYDERABAD

ITA 699/HYD/2022[2018-19]Status: DisposedITAT HyderabadAY 2018-19
9/10/2026

ACIT, CENTRAL CIRCLE-2(2), HYDERABAD vs CHINTHAKUNTA RAMESH SRIDEVI, HYDERABAD

ITA 698/HYD/2022[2017-18]Status: DisposedITAT HyderabadAY 2017-18
9/10/2026

CHURIWAL FINVEST PVT. LTD.,KOLKATA vs I.T.O., WARD - 6(1), KOLKATA

ITA 922/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
9/10/2026

TAPASH KUMAR GHOSH,HOWRAH vs ITO, WARD 52(1), KOLKATA, KOLKATA

ITA 2802/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
9/10/2026

SHRI PINAKI ROYCHOWDHURY,KANCHARAPARA, NORTH TWENTY FOUR PGS. vs I.T.O., WARD - 41(3), NADIA

ITA 2787/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
9/10/2026

SHRI TAPAN SARKAR,BARRACKPUR vs I.T.O., WARD - 54(1), KOLKATA

ITA 2786/KOL/2026[2021-2022]Status: DisposedITAT KolkataAY 2021-2022
9/10/2026

ANTAI BALAJI LIMITED,KOLKATA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(3), KOLKATA

ITA 2780/KOL/2026[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
9/10/2026

ANTAI BALAJI LIMITED,KOLKATA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(3),, KOLKATA

ITA 2763/KOL/2026[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
9/10/2026

ARUP KUMAR DAS,ASANSOL vs I.T.O., WARD - 2(1), ASANSOL

ITA 2753/KOL/2026[2021-2022]Status: DisposedITAT KolkataAY 2021-2022
9/10/2026

ARUP KUMAR DAS,ASANSOL vs I.T.O., WARD - 2(1),, ASANSOL

ITA 2752/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
9/10/2026

ASGHAR ALI,HOWRAH vs INCOME TAX OFFICER, WARD - 48(4), KOLKATA

ITA 1829/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
9/10/2026