Recent Judgments
Latest ITAT tax tribunal orders across all benches.(366,470 total)
PUSHPA,DELHI vs WARD 51 (1), DELHI
ITA 3274/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
MILESIDE ESTATE PRIVATE LIMITED,DELHI vs ITO WARD 17 (1), DELHI
ITA 2854/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
RAJ FILLING STATION,SONEPAT vs DCIT/ACIT CIR SONEPAT, SONEPAT
ITA 2843/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
RENU GULATI,FARIDABAD vs ITO WARD 2(2), FARIDABAD
ITA 2842/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
RENU GULATI,FARIDABAD vs ITO WARD 2(2), FARIDABAD
ITA 2841/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
RENU GULATI,FARIDABAD vs ITO WARD 2(2), FARIDABAD
ITA 2840/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
RENU GULATI,FARIDABAD vs ITO WARD 2(2), FARIDABAD
ITA 2763/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
MAHASHA DHARAM PAL CHARITABLE TRUST,DELHI vs CIT(EXEMPTION), DELHI, DELHI
ITA 2721/DEL/2026[Not Applicable]Status: DisposedITAT Delhi
MAHASHA DHARAM PAL CHARITABLE TRUST,DELHI vs CIT(EXEMPTION), DELHI, DELHI
ITA 2720/DEL/2026[Not applicable]Status: DisposedITAT Delhi
SURENDRA KUMAR SHARMA,CHURU vs ASSESSMENT UNIT, FACELESS, NEW DELHI
ITA 2230/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
SURENDRA KUMAR SHARMA,CHURU vs ASSESSMENT UNIT, FACELESS, DELHI
ITA 2229/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
KANISHK BAFNA,DELHI vs DY. COMMISSIONER OF INCOME TAX, DELHI
ITA 1896/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
VISION DIAGNOSTIC I NDIA PRIVATE LIMITED,NEW DELHI vs ACIT CENTRAL CIRCLE 32, NEW DELHI
ITA 1883/DEL/2026[2020-21]Status: HeardITAT DelhiAY 2020-21
DAR HOUSING LIMITED,NCT OF DELHI vs DCIT CENTRAL CIRCLE- 15, DELHI
ITA 1881/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
KEWAL KRISHAN KUMAR,DELHI vs ACIT, DELHI
ITA 1877/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
KEWAL KRISHAN KUMAR,DELHI vs ACIT, DELHI
ITA 1876/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
M/S VIKAS SURYA DEVELOPERS PVT. LTD.,DELHI vs DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, NEW DELHI, NEW DELHI
ITA 1598/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
CINDRELLA POLYMERS PVT. LTD.,NEW DELHI vs DCIT, CENTRAL CIRCLE-28, NEW DELHI
ITA 1172/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
CINDRELLA POLYMERS PRIVATE LIMITED,NEW DELHI vs DCIT, CENTRAL CIRCLE-28, NEW DELHI
ITA 1171/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
HITRUST SERVICES CORP,OUTSIDE INDIA vs ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI
ITA 999/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
DEEPAK CHOUDHURY,DELHI vs DCIR, CENTRAL CIRCLE - 5, DELHI, DELHI
ITA 9082/DEL/2025[2023-24]Status: DisposedITAT DelhiAY 2023-24
DEEPAK CHOUDHURY,DELHI vs DCIT, CENTRAL CIRCLE - 5, DELHI, DELHI
ITA 9081/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
DEEPAK CHOUDHURY,DELHI vs DCIT, CENTRAL CIRCLE - 5, DELHI, DELHI
ITA 9080/DEL/2025[2021-22]Status: DisposedITAT DelhiAY 2021-22
DEEPAK CHOUDHURY,DELHI vs DCIT, CENTRAL CIRCLE - 5, DELHI, DELHI
ITA 9079/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
DEEPAK CHOUDHURY,DELHI vs DCIT, CENTRAL CIRCLE - 5, DELHI, DELHI
ITA 9078/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs DEEPAK CHOUDHARY, DELHI
ITA 8740/DEL/2025[2024-25]Status: DisposedITAT DelhiAY 2024-25
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs DEEPAK CHOUDHARY, DELHI
ITA 8739/DEL/2025[2023-24]Status: DisposedITAT DelhiAY 2023-24
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs DEEPAK CHOUDHARY, DELHI
ITA 8674/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs DEEPAK CHOUDHARY, DELHI
ITA 8626/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, DELHI, DELHI vs PALLAVI GUPTA, DELHI
ITA 8621/DEL/2025[2014-15]Status: DisposedITAT DelhiAY 2014-15