Recent Judgments

DCIT, DELHI vs DEEPAK CHOUDHURY, DELHI

GRAM DISHA TRUST,DELHI vs CIT (EXEMPTION), DELHI

LIFE LEGAL SERVICES LLP,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI

METSO OUTOTEC INDIA PRIVATE LIMITED,NEW DELHI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 16(1), DELHI, DELHI

OJAS IMPEX PRIVATE LIMITED,NEW DELHI vs ITO WARD 19(1), NEW DELHI

SEPCO 1 ENGINEERING (INDIA) P.LTD,NEW DELHI vs DCIT, CIRCLE 23(2), NEW DELHI

ADOBE SYSTEMS SOFTWARE IRELAND LIMITED,IRELAND vs ACIT, CIRCLE 1(1)(1) INT. TAXATION, DELHI

ADOBE SYSTEMS SOFTWARE IRELAND LIMITED,IRELAND vs ACIT, CIRCLE 1(1)(1) INT. TAXATION, NEW DELHI

NEEL METAL PRODUCTS LTD.,NEW DELHI vs DCIT, CIRCLE-18(1), NEW DELHI

M/S. NEEL METAL PRODUCTS LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI

M/S NEEL METAL PRODUCTS LTD.,NEW DELHI vs ACIT, NEW DELHI

M/S SRISHTI CONSTRUCTIONS vs DEPUTY COMMISSIONER OF INCOME TAX, AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

UNIQUE CREATIONS vs INCOME TAX OFFICER AND ANOTHER

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

INDER KUMAR vs INCOME TAX OFFICER AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

KRISHAN KUMAR vs INCOME TAX OFFICER AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

TIRATH RAM SURINDER PAUL vs INCOME TAX OFFICER AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

DM COLLEGE OF EDUCATION vs INCOME TAX OFFICER AND OTHERS

JASVEER KAUR vs INCOME TAX OFFICER AND ORS

VIPAN KUMAR GUPTA vs INCOME TAX OFFICER PANIPAT AND OTHERS

NAVEEN KUMAR BANSAL vs INCOME TAX OFFICER AND OTHERS

JAGTAR SINGH vs ASST DIRECTOR OF INCOME TAX LUDHIANA AND ANR

EGEN DATA PRIVATE LIMITED (FORMERLY SPRINGML INDIA DEVELOPMENT CENTER P. LTD.),HYDERABAD vs DCIT, CIRCLE -3(1), HYDERABAD

T vs MOTOR CO. LTD.,CHENNAIVS.DCIT, CORP. CIRCLE-3(1), CHENNAI

M/S. BIESSE MANUFACTURING COMPANY PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE

AZURE POWER SOLAR ENERGY PRIVATE LIMITED,MAURITIUS vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI

AZURE POWER ENERGY LIMITED,MAURITIUS vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI

VIVEKANANDA LAL SONDHI,ABU DHABI vs ACIT, CIRCLE INT TAX 3(1)(2), DELHI

SATYENDRA KUMAR SINGH,A vs DDIT/ADIT(IN TAX.) NOIDA, NOIDA

SAYYAD JAVED SAYYAD KHAJA BAGAWHAN ,AURANGABAD vs ITO WD-1(1), AURANGABAD

GNYANOBA DAGADU MASURKAR,PUNE vs INCOME TAX OFFICERE, WARD 6(5), PUNE, PUNE