Recent Judgments
Latest ITAT tax tribunal orders across all benches.(366,339 total)
SUBRAMANAI SAKTHIVEL,KANGAYAM vs ITO, WARD-1(4), TIRUPUR
ITA 2638/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
GANESAN RAMASAMY,TRICHY vs ITO, WARD-2(1), TRICHY
ITA 2635/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
M/S. VALLAMAI TRUST,KANCHIPURAM vs CIT EXEMPTIONS, CHENNAI
ITA 2628/CHNY/2026[-]Status: DisposedITAT Chennai
KUMARAVEL HUF,ERODE vs ITO, ERODE
ITA 2326/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
JAGADHAESWARAN VIVEKANANDHAN,COIMBATORE vs ASSESSING OFFICER, COIMBATORE
ITA 2309/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
RANA EDUCATIONAL TRUST,THILLAINAGAR vs ITO, EXEMPTIONS WARD, TRICHY
ITA 1797/CHNY/2026[2024-25]Status: DisposedITAT ChennaiAY 2024-25
KARTHIK VR THONDAIMAN,TRICHY vs ITO, WARD-1, PUDUKKOTTAI
ITA 1581/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
VELLAISAMT SEKAR,PUDUKKOTTAI vs ITO, WARD-2, PUDUKKOTTAI
ITA 1512/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
BAFNA BROTHERS BUILDING,CHENNAI vs ACIT, NCC-11(4), CHENNAI
ITA 1154/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
THIYAGARAJAN SURESH,VIRUDHNAGAR vs ITO, WARD 3, VIRUDHNAGAR, VIRUDHNAGAR
ITA 3424/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
VEDANTA LTD (EARLIER KNOWN AS MADRAS ALUMINIUM CO. LTD.),GURGAON vs ACIT, CIRCLE- 26(1), NEW DELHI
ITA 2404/DEL/2019[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ACIT, CIRCLE- 26(1), NEW DELHI vs VEDANTA LTD (EARLIER KNOWN AS MADRAS ALUMINIUM CO. LTD.), NEW DELHI
ITA 2249/DEL/2019[2009-10]Status: DisposedITAT ChennaiAY 2009-10
SRI LOTUS CHICK FOODS PRIVATE LIMITED,TUMKUR vs ACIT, CENTRAL CIRCLE-1(2), BANGALORE
ITA 71/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
SRI LOTUS CHICK FOODS PRIVATE LIMITED,TUMKUR vs ACIT, CENTRAL CIRCLE-1(2), BANGALORE
ITA 70/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SRI LOTUS CHICK FOODS PRIVATE LIMITED,TUMKUR vs ACIT, CENTRAL CIRCLE-1(2), BANGALORE
ITA 69/BANG/2026[2016-17]Status: DisposedITAT BangaloreAY 2016-17
M/S. ASNP & CO,KAGGADASAPURA MAIN ROAD C V RAMAN NAGAR, BANGALORE vs INCOME TAX OFFICER WARD 4(2)(3),BANGALORE, BANGALORE, KARNATAKA
ITA 680/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
SRI LOTUS CHICK FOODS PRIVATE LIMITED,TUMKUR vs ACIT, CENTRAL CIRCLE-1(2), BANGALORE
ITA 68/BANG/2026[2015-16]Status: DisposedITAT BangaloreAY 2015-16
SRI. LOTUS CHICK FOODS PRIVATE LIMITED,TUMKUR vs ACIT, CENTRAL CIRLE-1(2), BANGALORE
ITA 67/BANG/2026[2014-15]Status: DisposedITAT BangaloreAY 2014-15
LABOURNET MANAGED SERVICES PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD- 4(1)(1), BENGALURU
ITA 646/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
RAJASHEKARAN VELOOR HOUSE SIVARAMANAN,BANGALORE vs ITO, WARD-6(2)(1), BENGALURU
ITA 2344/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
SATISH NARASIMHAIAH KUMAR,BANGALORE vs DCIT, CIRCLE 1(1)(1) - BANGALORE, BANGALORE
ITA 2341/BANG/2026[2022-23]Status: DisposedITAT BangaloreAY 2022-23
QUOTIENT TECHNOLOGY INDIA PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD-5(2)(1), BENGALURU
ITA 23/BANG/2026[2022-23]Status: DisposedITAT BangaloreAY 2022-23
JAYARAM REDDY CHANDRASHEKAR,BANGALORE vs DCIT, 4(3)(1), BANGALORE
ITA 2258/BANG/2026[2023-24]Status: DisposedITAT BangaloreAY 2023-24
SAURABH SANJAY PAWAR,MUMBAI vs DCIT CIRCLE 41(1)(1), MUMBAI
ITA 7754/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
ANNIE BRAZIL SULDANHA,MUMBAI vs INCOME TAX OFFICER 42(2)(1), MUMBAI, MUMBAI
ITA 7595/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
DCIT(CC) 5 1,MUMBAI, MUMBAI vs CEMINDIA PROJECTS LIMITED, MUMBAI
ITA 7295/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
SONILIKA NIMESH KARWANYUN,MUMBAI vs INCOME TAX OFFICER 26 (2) (1), 26 (2) (1)
ITA 7278/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
INTERMARKET INDIA PRIVATE LIMITED,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX - 4, MUMBAI
ITA 6720/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
ST JUDES CHURCH,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 6451/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SHRI VIRJI LADHABHAI KDO JAIN VIDHYARTHI GRIHA,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 6431/MUM/2026[2027-28 to 2031-32]Status: DisposedITAT Mumbai
