Recent Judgments
Latest ITAT tax tribunal orders across all benches.(366,339 total)
ARPAN ASHOKKUMAR JHUNJHUNWALA,AURANGABAD. vs ITO, WARD-1(5), AURANGABAD, AURANGABAD
ITA 1776/PUN/2025[2014-15]Status: DisposedITAT PuneAY 2014-15
ARPAN ASHOKKUMAR JHUNJHUNWALA,AURANGABAD vs ITO, WARD-1(5), AURANGABAD, AURANGABAD
ITA 1775/PUN/2025[2018-19]Status: DisposedITAT PuneAY 2018-19
G NARAYANA AND BROTHERS,HUSNABAD vs ITO, WARD- 2, KARIMNAGAR
ITA 59/HYD/2026[2017-2018]Status: DisposedITAT HyderabadAY 2017-2018
ADINARAYANA RAJU MANDAPATI,NALGONDA vs ITO., WARD-1, NALGONDA
ITA 1388/HYD/2025[2017-18]Status: DisposedITAT HyderabadAY 2017-18
ADINARAYANA RAJU MANDAPATI,NALGONDA vs ITO., WARD-1, NALGONDA
ITA 1387/HYD/2025[2017-18]Status: DisposedITAT HyderabadAY 2017-18
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs IL & FS ENGINEERING & CONSTRUCTIONS CO. LIMITED, HYDERABAD
ITA 135/HYD/2020[2014-15]Status: DisposedITAT HyderabadAY 2014-15
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs IL & FS ENGINEERING & CONSTRUCTIONS CO. LIMITED, HYDERABAD
ITA 134/HYD/2020[2013-14]Status: DisposedITAT HyderabadAY 2013-14
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs IL & FS ENGINEERING & CONSTRUCTIONS CO. LIMITED, HYDERABAD
ITA 133/HYD/2020[2011-12]Status: DisposedITAT HyderabadAY 2011-12
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs IL & FS ENGINEERING & CONSTRUCTIONS CO. LIMITED, HYDERABAD
ITA 132/HYD/2020[2010-11]Status: DisposedITAT HyderabadAY 2010-11
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs IL & FS ENGINEERING & CONSTRUCTIONS CO. LIMITED, HYDERABAD
ITA 131/HYD/2020[2009-10]Status: DisposedITAT HyderabadAY 2009-10
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs IL & FS ENGINEERING & CONSTRUCTIONS CO. LIMITED, HYDERABAD
ITA 130/HYD/2020[2009-10]Status: DisposedITAT HyderabadAY 2009-10
IL & FS ENGINEERING AND CONSTRUCTION COMPANY LIMITED(FORMERLY MAYTAS INFRA LIMITED),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD
ITA 1894/HYD/2019[2009-10]Status: DisposedITAT HyderabadAY 2009-10
IL & FS ENGINEERING AND CONSTRUCTION COMPANY LIMITED(FORMERLY MAYTAS INFRA LIMITED),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD
ITA 1893/HYD/2019[2015-16]Status: DisposedITAT HyderabadAY 2015-16
IL & FS ENGINEERING AND CONSTRUCTION COMPANY LIMITED(FORMERLY MAYTAS INFRA LIMITED),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD
ITA 1892/HYD/2019[2014-15]Status: DisposedITAT HyderabadAY 2014-15
IL & FS ENGINEERING AND CONSTRUCTION COMPANY LIMITED(FORMERLY MAYTAS INFRA LIMITED),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD
ITA 1891/HYD/2019[2013-14]Status: DisposedITAT HyderabadAY 2013-14
IL & FS ENGINEERING AND CONSTRUCTION COMPANY LIMITED(FORMERLY MAYTAS INFRA LIMITED),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD
ITA 1890/HYD/2019[2012-13]Status: DisposedITAT HyderabadAY 2012-13
IL & FS ENGINEERING AND CONSTRUCTION COMPANY LIMITED(FORMERLY MAYTAS INFRA LIMITED),HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-9, HYDERABAD
ITA 1889/HYD/2019[2011-12]Status: DisposedITAT HyderabadAY 2011-12
IL & FS ENGINEERING AND CONSTRUCTION COMPANY LIMITED(FORMERLY MAYTAS INFRA LIMITED),HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-9, HYDERABAD
ITA 1888/HYD/2019[2010-11]Status: DisposedITAT HyderabadAY 2010-11
IL & FS ENGINEERING AND CONSTRUCTION COMPANY LIMITED(FORMERLY MAYTAS INFRA LIMITED),HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-9, HYDERABAD
ITA 1887/HYD/2019[2009-10]Status: DisposedITAT HyderabadAY 2009-10
PRICEWATERHOUSE COOPERS PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 1(1), KOLKATA
ITA 724/KOL/2026[2021-2022]Status: DisposedITAT KolkataAY 2021-2022
SAMYAK TOWERS (P) LTD.,KOLKATA vs I.T.O., WARD - 5(1), KOLKATA
ITA 714/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
SHYAMAL KUMAR KOLLAY,HOWRAH vs ITO WARD 61(3) KOLKATA, KOLKATA
ITA 2237/KOL/2026[2020-21]Status: DisposedITAT KolkataAY 2020-21
RANJIT SINGH KUNDALIA,KOLKATA vs ITO, WARD 62(1), KOLKATA, KOLKATA
ITA 2132/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
AZHAR RAHAMAN,BARASAT, NORTH TWENTY FOUR PARGANAS vs A.D.I.T., CPC, BENGALURU
ITA 1548/KOL/2026[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
RAMALINGAM KAMALAHASAN,TRICHY vs ITO, WARD-1(1), TRICHY
ITA 900/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
GT & MEERA VERGHESE FOUNDATION,CHENNAI vs CIT EXEMPTIONS, CHENNAI
ITA 3520/CHNY/2026[-]Status: DisposedITAT Chennai
GT & MEERA VERGHESE FOUNDATION,CHENNAI vs CIT EXMEPTIONS, CHENNAI
ITA 3519/CHNY/2026[-]Status: DisposedITAT Chennai
SRITHER,VIRUDHUNAGAR vs COMMISSIONER OF INCOME TAX APPEALS, VIRUDHUNAGAR,TAMIL NADU
ITA 328/CHNY/2026[2022-2023]Status: DisposedITAT ChennaiAY 2022-2023
MARIMUTHU DURAIYAN,ERODE vs ITO, WARD-2(1), ERODE
ITA 2693/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
S.M. EXPLOSIVES,SALEM vs ITO, WARD-1, SALEM
ITA 2641/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21