Recent Judgments

Latest ITAT tax tribunal orders across all benches.(366,339 total)

SHRI VIRJI LADHABHAI KDO JAIN VIDHYARTHI GRIHA,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI

ITA 6430/MUM/2026[2027-28 to 2036-37]Status: DisposedITAT Mumbai
10/9/2026

JAYSHREE RAVI SANCHETI,MUMBAI vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-27(1), NAVI MUMBAI

ITA 5998/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
10/9/2026

ASIAN CONCIERGE TRANSPORT PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER-9-1-4, MUMBAI

ITA 5533/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
10/9/2026

JANTA WAFERS PVT LTD,MUMBAI vs ITO, MUMBAI

ITA 5378/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
10/9/2026

JANTA WAFERS PVT LTD,MUMBAI vs ITO, MUMBAI

ITA 5284/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
10/9/2026

ASHARF ALI ABDUL KADER MUSLIM VEETTIL,THRISSUR vs INCOME TAX OFFICER, KAUTILYA BHAVAN MUMBAI

ITA 4503/MUM/2026[2016-2017]Status: DisposedITAT MumbaiAY 2016-2017
10/9/2026

CHAITALI ANKIT PAREKH,MUMBAI vs DCIT CIRCLE 32(1), MUMBAI

ITA 4334/MUM/2026[2019-20]Status: FixedITAT MumbaiAY 2019-20
10/9/2026

LAKSHMI NARAYAN,MUMBAI vs INCOME TAX OFFICER, WARD 16(2)(1), MUMBAI

ITA 3908/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
10/9/2026

SHAKUNTALA FATEHLAL MEHTA,MUMBAI vs INCOME TAX OFFICER WARD - 27(3)(1), NAVI MUMBAI

ITA 3779/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
10/9/2026

ACIT, CIRCLE 5(2)(1) MUMBAI, MUMBAI vs VIGHNAHARA PROPERTIES PRIVATE LIMITED, MUMBAI

ITA 3679/MUM/2026[2018]Status: DisposedITAT Mumbai
10/9/2026

ACIT, CIRCLE 5(2)(1), MUMBAI, MUMBAI vs VIGHNAHARA PROPERTIES PRIVATE LIMITED, MUMBAI

ITA 3678/MUM/2026[2017]Status: DisposedITAT Mumbai
10/9/2026

ARVIND RAMNIKLAL JHAVERI,MUMBAI vs INCOME TAX OFFICER, WARD 34(1)(1), MUMBAI, MUMBAI

ITA 3641/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
10/9/2026

ANURAG JANU,MUMBAI vs NATIONAL FACELESS APPEAL CENTRE, DELHI

ITA 3087/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
10/9/2026

ACIT221, MUMBAI vs AARTI KHOSLA, MUMBAI

ITA 2967/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
10/9/2026

UDAYACHAL GOREGAON CO-OPERATIVE HOUSING SOCIETY LTD.,MUMBAI vs ITO WARD 41(4)(4), MUMBAI

ITA 2814/MUM/2026[2016-2017]Status: DisposedITAT MumbaiAY 2016-2017
10/9/2026

PIYALI TRADING COMPANY PRIVATE LIMITED,MUMBAI vs ITO -7(3)(1), MUMBAI, MUMBAI

ITA 2528/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
10/9/2026

PIYALI TRADING COMPANY PRIVATE LIMITED,MUMBAI vs ITO -7(3)(1), MUMBAI, MUMBAI

ITA 2527/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
10/9/2026

PIYALI TRADING COMPANY PRIVATE LIMITED,MUMBAI vs ITO -7(3)(1), MUMBAI, MUMBAI

ITA 2526/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
10/9/2026

ITO-41.3.4,MUMBAI, MUMBAI vs URMILA SYNTEX, MUMBAI

ITA 2458/MUM/2026[2013]Status: DisposedITAT Mumbai
10/9/2026

DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(4), MUMBAI, MUMBAI vs MICRO ANKUR DEVELOPERS, MUMBAI

ITA 1744/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
10/9/2026

VIKRANT MAHENDRA SACHADE,MUMBAI vs INCOMETAX OFFICER, MUMBAI

ITA 1416/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
10/9/2026

VIKRANT MAHENDRA SACHADE,MUMBAI vs INCOME TAX OFFICER, MUMBAI

ITA 1415/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
10/9/2026

MANOJ KUMAR DIVAKARAN,MUMBAI vs DCIT, CIRCLE 42(2)(1), MUMBAI

ITA 1297/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
10/9/2026

KRETEKA INVESTMENTS PRIVATE LIMITED,MUMBAI vs ITO WARD 12(3)(1), MUMBAI

ITA 100/MUM/2026[2009-10]Status: DisposedITAT MumbaiAY 2009-10
10/9/2026

DEEPIKA DILIP NADKAR,THANE vs INCOME TAX OFFICER, WARD 3(1), THANE

ITA 9374/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
10/9/2026

MOSIAC LANDMARKS LLP,MUMBAI vs INCOME TAX OFFICER WARD 41(2)(3), MUMBAI

ITA 9166/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17
10/9/2026

WORSTED OVERSEAS TRADING LLP,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI

ITA 9050/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
10/9/2026

WORSTED OVERSEAS TRADING LLP,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI

ITA 8898/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20
10/9/2026

WORSTED OERSEAS TRADING,MUMBAI vs ACIT CENTRAL CIRCLE 8(2), MUMBAI

ITA 8737/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
10/9/2026

WORSTED OVERSEAS TRADING LLP,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI

ITA 8652/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
10/9/2026