Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
COMMISSIONER OF INCOME-TAX vs CAMA HOTELS LTD.
ITA/28/1998ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs RAJIV TRADERS PVT LTD.
ITR/10/1990ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs M/S.CAMA HOTELS LTD.
ITA/26/1998ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs P.P.CONTRACTOR (DECD.) L/H.R.PCONTRACTOR
ITR/244/1991ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs BHARAT VIJAY MILLS LTD
ITR/97/1988ITAT Gujarat
COMMISSIONER OF INCOME-TAX, TAMIL NADU vs S. BALASUBRAMANIAN
CIVIL APPEAL No. 4048/1984ITAT SC
2 Judges
NR PAPER & BOARD LIMITED vs DY. COMMISSIONER OF INCOME TAX
SCA/1148/1998ITAT Gujarat
COMMISSIONER OF INCOME TAX, KARNATAKA. BANGALORE vs M/S. SHAAN FINANCE (P.) LTD. BANGALORE ETC.
CIVIL APPEAL No. 7077/1993ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX vs JYOTI MARKETING & PROJECTS LTD.
ITR/9/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs AMBALAL MADHAVDAS
ITR/2/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs TALALA TALUKA SAHAKARI KHAND UDYOG MANDLI LTD.
ITR/22/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs NAVIN TRDERS
ITR/1/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs BOMBAY GARRAGE (ABD)LTD.
ITR/8/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs KAMAL METAL INDUTRIES
ITR/48/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs M/S.SAURASHTA BOTTLING P.LTD.
ITA/92/1996ITAT Gujarat
COMMISSIONER OF INCOME TAX vs GITA GINNING & OIL INDUSTRIES
ITR/51/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs METRO ENTERPRISES
ITR/49/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs ATLAS LAMINATE INDUSTRIES
ITR/45/1995ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs MINOR BHAGWANDAS K. PATEL
ITA/29/1998ITAT Gujarat
MIHIR TEXTILES LTD vs COMMISSIONER OF INCOME TAX
ITR/306/1987ITAT Gujarat
AMBICA MILLS LTD vs COMMISSIONER OF INCOME TAX
ITR/277/1987ITAT Gujarat
BHARAT CARPETS LTD. vs C.I.T.
ITR/234/1983ITAT Delhi
COMMISSIONER OF INCOME-TAX vs BHARAT VIJAY CONSTRUCTION CO
ITR/134/1989ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs RANJIT CONSTRUCTION CO.
ITR/184/1988ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs VALLABH GLASS WORKS LTD
ITR/177/1988ITAT Gujarat
COMMISSIONER OF INCOME TAX, BHUBANESHWAR AND ANR. vs PARMESHWARI DEVI SULTANIA AND ORS.
CIVIL APPEAL No. 142/1997ITAT SC
2 Judges
COMMR. OF INCOME TAX vs PARMESHWARI DEVI SULTANIA
C.A. No.-000142-000142 - 1997ITAT SC
COMMISSIONER OF INCOME-TAX vs WINDSOR FOODS LTD.
ITR/227/1985ITAT Gujarat
SARABHAI CHEMICALS PVT.LTD. vs COMMISSIONER OF INCOME TAX
ITR/119/1988ITAT Gujarat
COMMISSIONER OF INCOME TAX vs VIKRAM A SARABHAI TRUST NO.2,
ITR/302/1985ITAT Gujarat