Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
COMMISSIONER OF INCOME-TAX vs HUETONE PAINTS & CHEMICALS IND
ITR/214/1993ITAT Gujarat
COMMISSIONER OF INCOME TAX vs JAY BHAVANI GLASS WORKS PVT. LTD.
ITR/283/1994ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs PATEL BROTHERS
ITR/139/1991ITAT Gujarat
COMMISSIONER OF INCOME TAX vs JYOTI ELECTRIC MOTOR LTD
ITR/301/1992ITAT Gujarat
COMMISSIONER OF INCOME TAX vs ANIL DYESTUFF INDUSTRIES
ITR/348/1993ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs WELDING RODS MFG CO
ITR/250/1993ITAT Gujarat
COMMISSIONER OF INCOME TAX vs JAYANT QUARRY WORKS
ITR/320/1992ITAT Gujarat
COMMISSIONER OF INCOME TAX vs NUFORM INDUSTRIES
ITR/312/1992ITAT Gujarat
COMMISSIONER OF INCOME TAX vs GAUTAMKUMAR MITHALAL JAIN
ITR/345/1993ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs NOORJAHAN MEHBOOBBHAI
ITR/312/1993ITAT Gujarat
COMMISSIONER OF INCOME TAX vs EQUATOR ELECTRODES AND ENGG CO P LTD
ITR/337/1993ITAT Gujarat
COMMISSIONER OF INCOME TAX vs KHIMJI VISHRAM AND SONS GUJ P LTD
ITR/339/1993ITAT Gujarat
COMMISSIONER OF INCOME TAX vs DEEPAK ENGINEERING SYNDICATE
ITR/276/1993ITAT Gujarat
COMMISSIONER OF INCOME TAX vs SATPAL TRIBHOVANDAS
ITR/273/1994ITAT Gujarat
AMBICA MILLS LTD vs COMMISSIONR OF INCOME TAX
ITR/271/1983ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs VARIETY ENGINEERS PVT. LTD.
ITR/192/1993ITAT Gujarat
COMMISSIONER OF INCOME TAX vs NATWARLAL ISHWARLAL AND CO
ITR/96/1994ITAT Gujarat
COMMISSIONER OF INCOME TAX vs SAURASHTRA INSECTISIDES & FERTILIZERS,
ITR/328/1992ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs DHARMESH AGENCY
ITR/401/1992ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs SURAT ELECTRICITY CO LTD
ITR/236/1993ITAT Gujarat
COMMISSIONER OF INCOME TAX vs SENSITIVE INDUSTRIES
ITR/274/1993ITAT Gujarat
COMMISSIONER OF INCOME TAX vs CAMA MOTORS PVT.LTD.
ITR/147/1989ITAT Gujarat
SHANKARA RAO THUKARAM LAD, BY vs IBRAHIM ALLABAX PANDHARI
HRRP/142/1996ITAT Karnataka
VENKATESHA MURTHY.S.R
KARNATAKA BANK EMP.ASSOCIATION vs THE COMMSNR FOR IT KAR CIRCLE
WP/22697/1991ITAT Karnataka
SINGHAL.V.K
COMMISSIONER OF INCOME-TAX vs AHMEDABAD MFG. CALICO PRINTINGCO. LTD.
ITR/154/1983ITAT Gujarat
COMMISSIONER OF INCOME TAX vs AHMEDABAD MFG & CALICL PTG CO
ITR/383/1983ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs RANOLI INVESTMENT PVT LTD.
ITR/105/1990ITAT Gujarat
CALCUTTA CHROMOTYPE LTD. vs COLLECTOR OF CENTRAL EXCISE, CALCUTTA
CIVIL APPEAL No. 241/1991ITAT SC
2 Judges
THE COCA-COLA EXPORT CORPORATION vs INCOME TAX OFFICER AND ANR.
CIVIL APPEAL No. 4074/1985ITAT SC
2 Judges
CENTRAL BOARD OF DIRECT TAXES AND ORS. vs OBEROI HOTELS (INDIA) PVT. LTD.
CIVIL APPEAL No. 5750/1985ITAT SC
2 Judges