Recent Judgments

COMMISSIONER OF INCOME TAX vs KOSHALYA INVESTMENTS PVT. LTD.

COMMISSIONER OF INCOME TAX vs MANORAMA SARABHAI (L.3) DT

O.R.G. SYSTEMS BARODA vs COLLECTOR OF CENTRAL EXCISE, VADODRA

2 Judges

O.R.G. SYSTEMS vs COLLECTOR OF CENTRAL EXCISE,VADODARA

KHEDUT SAHAKARI KHAND UDYOG MANDALI LTD. vs COMMISSIONER OF INCOME TAX

HONOURABLE MR. JUSTICE C.K.THAKKER,HONOURABLE MR. JUSTICE M.C.PATEL

COMMISSIONER OF INCOME-TAX vs CHALTHAN VIBHAG KHAND UDYOG

M/S R.B. SHREERAM RELIGIOUS AND CHARITABLE TRUST vs THE COMMISSIONER OF INCOME-TAX VIDARBHA, NAGPUR

2 Judges

RAJRATNA NARANBHAI MILLS LTD. vs COMMISSIONER OF INCOME TAX

M K S RANJITSINHJI vs COMMISSIONER OF INCOME TAX

ASHABEN ROHITBHAI vs COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME-TAX vs ASHWINKUMAR GORDHANBHAI & BROS. PVT LTD.

C.M.GANAPTHI vs THE AGRL.INCOME TAX OFFICER,MA

T.S.THAKUR

B.K.NAGARAJA SHETTY vs THE II INCOME TAX OFFICER & OR

T.S.THAKUR

A.SIDDARAMAPPA vs DY.COMMR,BELLARY & ANR

M.F.SALDANHA

THE COMMISSIONER OF INCOME TAX, MADHYA PRADESH, BHOPAL vs H.H. MAHARANI USHA DEVI

2 Judges

KERALA STATE COOPERATIVE MARKETING FEDERATION LTD. AND ANOTHER vs COMMISSIONER OF INCOME TAX

3 Judges

INDIAN RAYON & INDUST. LTD vs COLLECTOR OF CENTRAL EXCISE,JAIPUR

COMMISSIONER OF WEALTH-TAX vs DHANSUKHLAL J GAJJAR

COMMISSIONER OF INCOME-TAX vs CHANDRAKANT M SHAH

COMMISSIONER OF INCOME TAX vs K M VERMA

COMMISSIONER OF INCOME TAX vs P V ASHAR

COMMISSIONER OF INCOME TAX vs MAYUR J JOSHI

THE COMMISSIONER OF INCOME TAX, DELHI vs M/S HINDUSTAN TIMES LTD. NEW DELHI

2 Judges

COMMISSIONER OF WEALTH TAX vs HRUDAYESH B PATEL

COMMISSIONER OF INOCME TAX vs BHIKHABHAI VAJERAM FAMILY TRUST

COMMISSIONER OF INCOME TAX vs ASHWINKUMAR GORDHANBHAI & BROS

COMMISSIONER OF INCOME TAX vs GORDHANBHAI C PATEL

COMMISSIONER OF INCOME-TAX vs VIRAL LEMINATERS LTD.

JASWANT RAI AND ANR. vs CENTRAL BOARD OF DIRECT TAXES AND REVENUE AND ORS.

2 Judges

COMMISSIONER OF INCOME TAX vs DHIJEN DHARSHI FAMILY TRUST