Recent Judgments

Latest ITAT tax tribunal orders across all benches.(380,743 total)

COMMISSIONER OF INCOME-TAX vs DHARMESH AGENCY

ITR/401/1992ITAT Gujarat
13/4/1998

COMMISSIONER OF INCOME-TAX vs SURAT ELECTRICITY CO LTD

ITR/236/1993ITAT Gujarat
13/4/1998

COMMISSIONER OF INCOME TAX vs SENSITIVE INDUSTRIES

ITR/274/1993ITAT Gujarat
13/4/1998

COMMISSIONER OF INCOME TAX vs CAMA MOTORS PVT.LTD.

ITR/147/1989ITAT Gujarat
7/4/1998

SHANKARA RAO THUKARAM LAD, BY vs IBRAHIM ALLABAX PANDHARI

HRRP/142/1996ITAT Karnataka

VENKATESHA MURTHY.S.R

3/4/1998

KARNATAKA BANK EMP.ASSOCIATION vs THE COMMSNR FOR IT KAR CIRCLE

WP/22697/1991ITAT Karnataka

SINGHAL.V.K

3/4/1998

COMMISSIONER OF INCOME-TAX vs AHMEDABAD MFG. CALICO PRINTINGCO. LTD.

ITR/154/1983ITAT Gujarat
1/4/1998

COMMISSIONER OF INCOME TAX vs AHMEDABAD MFG & CALICL PTG CO

ITR/383/1983ITAT Gujarat
1/4/1998

COMMISSIONER OF INCOME-TAX vs RANOLI INVESTMENT PVT LTD.

ITR/105/1990ITAT Gujarat
31/3/1998

CALCUTTA CHROMOTYPE LTD. vs COLLECTOR OF CENTRAL EXCISE, CALCUTTA

CIVIL APPEAL No. 241/1991ITAT SC

2 Judges

31/3/1998

THE COCA-COLA EXPORT CORPORATION vs INCOME TAX OFFICER AND ANR.

CIVIL APPEAL No. 4074/1985ITAT SC

2 Judges

30/3/1998

CENTRAL BOARD OF DIRECT TAXES AND ORS. vs OBEROI HOTELS (INDIA) PVT. LTD.

CIVIL APPEAL No. 5750/1985ITAT SC

2 Judges

30/3/1998

COMMISSIONER OF INCOME-TAX vs CAMA HOTELS LTD.

ITA/28/1998ITAT Gujarat
25/3/1998

COMMISSIONER OF INCOME-TAX vs RAJIV TRADERS PVT LTD.

ITR/10/1990ITAT Gujarat
25/3/1998

COMMISSIONER OF INCOME-TAX vs M/S.CAMA HOTELS LTD.

ITA/26/1998ITAT Gujarat
25/3/1998

COMMISSIONER OF INCOME-TAX vs P.P.CONTRACTOR (DECD.) L/H.R.PCONTRACTOR

ITR/244/1991ITAT Gujarat
24/3/1998

COMMISSIONER OF INCOME-TAX vs BHARAT VIJAY MILLS LTD

ITR/97/1988ITAT Gujarat
24/3/1998

COMMISSIONER OF INCOME-TAX, TAMIL NADU vs S. BALASUBRAMANIAN

CIVIL APPEAL No. 4048/1984ITAT SC

2 Judges

24/3/1998

NR PAPER & BOARD LIMITED vs DY. COMMISSIONER OF INCOME TAX

SCA/1148/1998ITAT Gujarat
23/3/1998

COMMISSIONER OF INCOME TAX, KARNATAKA. BANGALORE vs M/S. SHAAN FINANCE (P.) LTD. BANGALORE ETC.

CIVIL APPEAL No. 7077/1993ITAT SC

2 Judges

20/3/1998

COMMISSIONER OF INCOME TAX vs JYOTI MARKETING & PROJECTS LTD.

ITR/9/1995ITAT Gujarat
19/3/1998

COMMISSIONER OF INCOME TAX vs AMBALAL MADHAVDAS

ITR/2/1995ITAT Gujarat
19/3/1998

COMMISSIONER OF INCOME TAX vs TALALA TALUKA SAHAKARI KHAND UDYOG MANDLI LTD.

ITR/22/1995ITAT Gujarat
19/3/1998

COMMISSIONER OF INCOME TAX vs NAVIN TRDERS

ITR/1/1995ITAT Gujarat
19/3/1998

COMMISSIONER OF INCOME TAX vs BOMBAY GARRAGE (ABD)LTD.

ITR/8/1995ITAT Gujarat
19/3/1998

COMMISSIONER OF INCOME TAX vs KAMAL METAL INDUTRIES

ITR/48/1995ITAT Gujarat
19/3/1998

COMMISSIONER OF INCOME TAX vs M/S.SAURASHTA BOTTLING P.LTD.

ITA/92/1996ITAT Gujarat
19/3/1998

COMMISSIONER OF INCOME TAX vs GITA GINNING & OIL INDUSTRIES

ITR/51/1995ITAT Gujarat
19/3/1998

COMMISSIONER OF INCOME TAX vs METRO ENTERPRISES

ITR/49/1995ITAT Gujarat
19/3/1998

COMMISSIONER OF INCOME TAX vs ATLAS LAMINATE INDUSTRIES

ITR/45/1995ITAT Gujarat
19/3/1998