Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,112 total)

COMMISSIONER OF INCOME-TAX vs ARUNA MILLS LTD

ITR/121/1989ITAT Gujarat
15/2/2001

COMMISSIONER OF INCOME-TAX vs SARASPUR MILLS LTD.

ITR/202/1989ITAT Gujarat
13/2/2001

VIKRANT TYRES vs FIRST INCOME TAX OFFICER, MYSORE

C.A. No.-010202-010204 - 1995ITAT SC
9/2/2001

INCOME-TAX OFFICER,PHAGWARA vs SOM DUTT

ITA/65/1999ITAT Punjab & Haryana
2/2/2001

COMMI. OF INCOME TAX vs ATUL PRODUCTS LTD.

ITA/351/1999ITAT Gujarat
2/2/2001

REAL OPTICAL CO. vs APPELLATE COLLECTOR OF CUSTOMS

C.A. No.-000467-000467 - 1987ITAT SC
1/2/2001

GK CHADHA vs THE COMMR OF I-TAX

ITR-305/1981ITAT Delhi
31/1/2001

ASST. COMMR. OF INCOME TAX, MADRAS vs THANTHI TRUST

C.A. No.-004406-004410 - 1996ITAT SC
31/1/2001

PREMJIBHAI AND SONS vs JT COMMISSIONER OF INCOME TAX

SCA/10733/2000ITAT Gujarat
25/1/2001

INTERNATIONAL STEEL CORPN. vs JOINT COMMISSIONER OF INCOME TAX

SCA/10718/2000ITAT Gujarat
25/1/2001

COMMISSIONER OF INCOME TAX vs NIPA TWISTING WORKS

ITR/295/1985ITAT Gujarat
25/1/2001

M/S. ASSOCIATED CEMENT COMPANIES LTD. vs COMNR. OF CUSTOMS

C.A. No.-000821-000821 - 2000ITAT SC
25/1/2001

PRIYA BLUE INDUSTRIES P. LTD. vs JOINT COMMISSIONER OF INCOME TAX

SCA/10731/2000ITAT Gujarat
24/1/2001

OXFORD UNIVERSITY PRESS vs COMMR. OF INCOME TAX

C.A. No.-000533-000533 - 1997ITAT SC
24/1/2001

COMMISSIONER OF INCOME TAX vs PARSHOTTAMDAS K PANCHAL

ITR/160/1985ITAT Gujarat
23/1/2001

COMMISSIONER OF INCOME TAX vs BHARAT LINDERS PVT. LTD.

ITR/255/1985ITAT Gujarat
23/1/2001

COMMISSIONER OF INCOME TAX vs DEEPAK NITRITE LTD.

ITR/259/1985ITAT Gujarat
23/1/2001

COMMISSIONER OF INCOME TAX vs BHARATKUMAR RAMANLAL PANCHAL

ITR/264/1985ITAT Gujarat
23/1/2001

COMMISSIONER OF INCOME-TAX vs AHMEDABAD NEW COTTON MILLS COMPANY LIMITED

ITR/179/1986ITAT Gujarat
23/1/2001

COMMISSIONER OF INCOME TAX vs MOHANLAL AND COMPANY

ITR/272/1985ITAT Gujarat
22/1/2001

COMMISSIONER OF INCOME-TAX vs RAMNIKLAL J KINARIWALA

ITR/31/1991ITAT Gujarat
18/1/2001

COMMISSIONER OF INCOME-TAX vs ELECON ENGINEERING CO.LTD.

ITR/49/1988ITAT Gujarat
18/1/2001

AMRITKUMAR AMBALAL (HUF) vs COMMISSIONER OF WEALTH-TAX

WTR/29/1985ITAT Gujarat
18/1/2001

COMMISSIONER OF INCOME-TAX vs PRADIP J. KINARIWALA

ITR/87/1992ITAT Gujarat
18/1/2001

M/S.GUJARAT NARMADA VALLEY FERTILIZERSCO vs COLLECTOR OF CENTRAL EXCISE, VADODARA

C.A. No.-002448-002448 - 1992ITAT SC
18/1/2001

COMMISSIONER OF INCOME-TAX vs BAKUBHAI MANSUKHBHAI CHARITY TRUST

ITR/227/1992ITAT Gujarat
16/1/2001

COMMISSIONER OF INCOME TAX vs DHIJEN DARSHI FAMILY TRUST

ITR/232/1991ITAT Gujarat
16/1/2001

COMMISSIONER OF INCOME TAX vs RAMANLAL NAGINDAS SHAH

ITR/78/1986ITAT Gujarat
16/1/2001

COMMISSIONER OF INCOME-TAX vs BAKUBHAI MANSUKHBHAI CHARITY TRUST

ITR/237/1991ITAT Gujarat
16/1/2001

COMMISSIONER OF INCOME-TAX vs RANJIBEN CHINUBHAI

ITR/105/1988ITAT Gujarat
16/1/2001