Recent Judgments

COMMISSIONER OF INCOME-TAX vs SARABHAI SONS PVT. LTD.

ADPRINT SERVICES LTD vs COMMISSIONER OF INCOME TAX

DY.COMMNR.OF INCOME TAX,N DELHI&ORS vs EXPRESS TOWERS PVT.LTD.&ORS

M/S MARUTI UDYOG LTD. vs COMMISSIONER OF CENTRAL EXCISE

C. I. T vs M/S SHREE LAXMI INDUSTRIAL CO.

BALIA RAJESH,SUNIL KUMAR GARG

MANSUKHLAL NANJIBHAI PATEL vs DY. COMMISSIONER OF INCOME - TAX

PARIKH BHANJI VANMALIDAS & SONS vs DY.COMMISSIONER OF INCOME TAX

M/S. K.R. STEEL UNION LTD. vs COMNR. OF CUSTOMS KANDLA(GUJARAT)

MOHAN WAHI vs COMMNR. INCOME TAX, VARANASI

M/S. DEVI LAL KUTIR SOAP vs COMMNR. OF CENTRAL EXCISE, JAIPUR-II

M/S.SHRIRAM VINYL & CHEMICAL INDS. vs COMMNR.OF CUSTOMS, MUMBAI

COMMISSIONER OF INCOME TAX vs MEHSANA DISTRICT CO-OP. MILK PRODUCERS' UNION LTD.

COMMISSIONER OF INCOME TAX vs GUJARAT STATE FERTILIZER CO. LTD.

C I T vs SARANG SPG. MFG. CO.

APPROPRIATE ATY. & COMMR., INCOME TAX vs VARSHABEN BHARATBHAI SHAH

COMMISSIONER OF INCOME-TAX vs POWER BUILD LTD.,

COMMISSIONER OF INCOME-TAX vs SHAHIBAUG ENTERPRENUERS PVT. LTD.

COMMISSIONER OF INCOME TAX vs LAKHANPAL NATIONAL LTD.

S. G. CHEMICALS AND PHARMAC--EUTICALS LTD. vs COMMISSSIONER OF INCOME-TAX

COMMISSIONER OF INCOME TAX vs MAHENDRA MILLS LTD

COMMISSIONER OF INCOME TAX vs REKHABEN V PATEL

COMMISSIONER OF INCOME TAX vs BROACH TEXTILE MILLS LTD

COMMISSIONER OF INCOME TAX vs DEEPAK NITRITE LTD.

THE STOCK EXCHANGE, AHMEDABAD vs ASSTT.COMMNR.OF INCOME TAX,AHMEDABAD

M/S.BIRLA CEMENT WORKS vs CENTRAL BOARD OF DIRECT TAXES

N.S.HEGDE Y.K.SABHARWALL

COMMR.OF INCOME TAX vs SP KHANNA

C.I.T., COCHIN vs GRACE COLLIS

Y.K.SABHARWAL S.N.HEGDE S.P.BHARUCHA

COMMISSIONER OF WEALTH TAX vs SUBODHCHANDRA CHATURBHUJDAS

COMMISSIONER OF WEALTH-TAX vs GORDHANBHAI JETHABHAI PATEL

COMMR. OF INCOME TAX vs SANDHYA RANI DUTTA