Recent Judgments
Latest ITAT tax tribunal orders across all benches.(380,897 total)
COMMISSIONER INCOME TAX vs M/S HUGHES SERVICES
ITA/352/2000ITAT Uttarakhand
HON'BLE MR. JUSTICE P. C. VERMA
COMMISSIONER INCOME TAX vs M/S HUGHES SERVICES .
ITA/346/2000ITAT Uttarakhand
OTHER
COMMISSIONER INCOME TAX vs M/S HUGHES SERVICES LTD.
ITA/345/2000ITAT Uttarakhand
OTHER
COMMISSIONER INCOME TASX vs M./S HUGHES SERVICE
ITA/343/2000ITAT Uttarakhand
OTHER
COMMISSIONER INCOME TAX vs M/S HUGHES SERVICES
ITA/361/2000ITAT Uttarakhand
COMMISSIONER INCOME TAX vs M/S HUGHES SERVICES
ITA/353/2000ITAT Uttarakhand
COMMISSIONER INCOME TAX vs M/S HUGHES SERVICES
ITA/355/2000ITAT Uttarakhand
COMMISSIONER INCOME TAX vs M/S HUGHES SERVICES
ITA/351/2000ITAT Uttarakhand
COMMISSIONER INCOME TAX vs M/S HUGHES SERVICES.
ITA/356/2000ITAT Uttarakhand
COMMISSIONER INCOME TAX vs M/S HUGHES SERVICES
ITA/354/2000ITAT Uttarakhand
THE COMMISSIONER OF INCOME TAX vs M/S HUGES SERVICES FE PVT. LTD.
ITA/515/2001ITAT Uttarakhand
THE COMMISSIONER OF INCOME TAX, PANAJI-GOA. vs M/S ANDERSON MARINE and SONS PVT.LTD.,
TXA/28/2003ITAT Bombay
THE COMMISSIONER OF INCOME TAX, PANAJI-GOA. vs M/S DEMPO MINING CORPORATION PVT.LTD.,PANAJI-GOA.
TXA/29/2003ITAT Bombay
THE COMMISSIONER OF INCOME TAX, PANAJI-GOA. vs M/S D.B. BANDODKAR and SONS (P) LTD.,PANAJI-GOA.
TXA/34/2003ITAT Bombay
THE COMMISSIONER OF INCOME TAX and ORS vs READING and BATES EXPLORATION
ITA/51/2003ITAT Uttarakhand
OTHER
THE COMMISSIONER OF INCOME TAX DEHRADUN and ORS vs M/S SAIPEM SPA C/O
ITA/516/2001ITAT Uttarakhand
OTHER
COMMISSIONER OF INCOME TAX vs AMBALAL SARABHAI & SARLADEVI SARABHAI D TRUST NO.2
ITR/39/1992ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs AMBALAL SARABHAI (A.15)D.TRUST
ITR/112/1992ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs AMBALAL SARABHAI D. TRUST NO.5
ITR/111/1992ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs AMBALAL SARABHAI D TRUST
ITR/100/1991ITAT Gujarat
COLLECTOR OF CENTRAL EXCISE, AHMEDABAD vs ORIENT FABRICS PVT. LTD.
CIVIL APPEAL No. 4914/1997ITAT SC
3 Judges
PEPSI FOODS vs COLLECTOR OF CENTRAL EXCISE, CHANDIGARH
C.A. No.-004051-004051 - 1996ITAT SC
COMMUNIDADE OF CHICALIM BY ITS ATTORNEY(PROCURADOR vs INCOME TAX OFFICER, WARD I, MARGAO, GOA,AND ORS
WP/11/1993ITAT Bombay
A.M.KHANWILKAR,P. V. HARDAS
ITW SIGNODE INDIA LTD. vs COLLECTOR OF CENTRAL EXCISE
C.A. No.-007868-007868 - 1995ITAT SC
COMMISSIONER OF IT, UDAIPUR vs MS. ROOPCHAND NAWAL CHAND GANDHI
ITA/13/2003ITAT Rajasthan
RAJESH BALIA,O P BISHNOI
M/S.NATURALLE HEALTH PRODUCTS (P)LTD. vs COLLECTOR OF CENTRAL EXCISE, HYDERABAD
C.A. No.-002072-002072 - 1996ITAT SC
THE COMMISSIONER OF INCOME TAX DEHRADUN and ORS vs READING and BATES EXPLORATION CO.
ITA/533/2001ITAT Uttarakhand
OTHER
COMMISSIONER OF INCOME TAX vs READING and BATES EXPLORATIONS CO.
ITA/520/2001ITAT Uttarakhand
OTHER
THE COMMISSIONER OF INCOME TAX vs ATWOOD OCEAUICS INTERNATIONAL
ITA/108/1999ITAT Uttarakhand
OTHER
THE COMMISSIONER OF INCOME TAX and ANOTHER vs ATWOOD OCEUICS INTERNATIONAL AS AGENT OF MR. E
ITA/106/1999ITAT Uttarakhand
OTHER
