Recent Judgments

Latest ITAT tax tribunal orders across all benches.(380,897 total)

THE COMMISSIONER OF INCOME TAX and ORS vs M/S R.B. PREMNATH and SONS

ITA/11/2003ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

1/4/2004

THE COMMISSIONER OF INCOME TAX and ORS vs M/S R.B. PREMNATH and SONS

ITA/10/2003ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

1/4/2004

THE COMMISSIONER OF INCOME TAX and ORS vs M/S R.B. PREMNATH and SONS

ITA/8/2003ITAT Uttarakhand
1/4/2004

COLLECTOR OF CENTRAL EXCISE, JAIPUR vs M/S. HINDUSTAN ZINC LTD

C.A. No.-002467-002467 - 1999ITAT SC
24/3/2004

COMMNR. OF CENTRAL EXCISE, MUMBAI vs M/S. ALLIED PHOTOGRAPHICS INDIA LTD

C.A. No.-002687-002687 - 2001ITAT SC
18/3/2004

J.R. DYEING & PRINTING MILLS PVT. LTD. vs A.C.I.T.

TAXAP/609/2003ITAT Gujarat
17/3/2004

PARLE INTERNATIONAL LTD. vs COMMISSIONER OF INCOME TAX AHMEDABAD III

SCA/3118/2004ITAT Gujarat
12/3/2004

COMMISSIONER OF INCOME TAX DEL vs M/S MOTHEASON AUTO P.LTD.

ITA - 101 / 2004ITAT Delhi
12/3/2004

CUSTOMS, NEW DELHI vs AHMADALIEVA NODIRA

Crl.A. No.-000312-000312 - 2004ITAT SC
11/3/2004

IPCA LABORATORY LTD. vs DY. COMMNR. OF INCOME TAX, MUMBAI

C.A. No.-001697-001697 - 2003ITAT SC
11/3/2004

CIT vs M/S DAURALA ORGANICS LTD

ITA - 214 / 2002ITAT Delhi
8/3/2004

COMMISSIONER OF CENTRAL EXCISE, LUCKNOW vs M/S. CHHATA SUGAR CO. LTD

C.A. No.-007488-007492 - 2001ITAT SC
27/2/2004

SEDCO FOREX INT. vs COMMISSIONER INCOME TAX

ITA/165/2001ITAT Uttarakhand
23/2/2004

COMMISSIONER OF CUSTOMS, CALCUTTA ETC. ETC. vs M/S. INDIAN OIL CORPORATION LTD. AND ANR.

CIVIL APPEAL No. 2342/2001ITAT SC

2 Judges

17/2/2004

BERGER PAINTS INDIA LTD. vs COMMISSIONER OF INCOME TAX, CALCUTTA

CIVIL APPEAL No. 1081/2004ITAT SC

2 Judges

17/2/2004

COMMNR. OF CUSTOMS, CALCUTTA ETC.ETC. vs M/S. INDIAN OIL CORPORATION LTD

C.A. No.-002342-002362 - 2001ITAT SC
17/2/2004

PRAKASH NATH KHANNA vs COMMNR OF INCOME TAX

Crl.A. No.-001260-001261 - 1997ITAT SC
16/2/2004

COMMERCIAL TAX OFFICER vs SWASTIK ROADWAYS

C.A. No.-009143-009143 - 1996ITAT SC

P.VENKATARAMA REDDI S.H. KAPADIA.

13/2/2004

COMMISSIONER OF INCOME TAX vs SINIVALI TRUST

ITR/67/1997ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE A.M.KAPADIA

11/2/2004

C S HOTELS PVT LTD vs COMMISSIONER OF INCOME TAX

ITR/231/1991ITAT Gujarat
11/2/2004

COMMISSIONER OF INCOME TAX vs BHANUMATI AND SONS TRUST

ITR/210/1995ITAT Gujarat
5/2/2004

M/S GOOJAR MAL GANPAT RAI vs COMMISSIONER OF INCOME TAX CEN

ITA - 350 / 2003ITAT Delhi
29/1/2004

C.I.T. vs TRIMURTI BUILDERS

ITR/196/1991ITAT Gujarat
28/1/2004

K.C. BUILDERS AND ANR. vs THE ASSISTANT COMMISSIONER OF INCOME TAX

CRIMINAL APPEAL No. 212/1998ITAT SC

2 Judges

28/1/2004

HIMSON TEXTILE ENGG INDUSTRIESPVT LTD vs COMMISSIONER OF INCOME TAX

ITR/77/1992ITAT Gujarat
22/1/2004

COMMISSIONER OF INCOME TAX III vs M/S SHRIRAM PISTONS & RINGS LT

ITA - 27 / 2004ITAT Delhi
19/1/2004

COMMISSIONER OF INCOME TAX vs PARWATIBEN TRUST

WTR/29/1991ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE A.M.KAPADIA

15/1/2004

COMMISSIONER OF INCOME TAX vs KIRAN SHIP BREAKING CO.

TAXAP/192/2003ITAT Gujarat
15/1/2004

COMMISSIONER OF INCOME TAX vs KIRAN SHIP BREAKING CO.

TAXAP/191/2003ITAT Gujarat
15/1/2004

COMMISSIONER OF INCOME TAX DELHI vs M/S VIJAY MEHTA

ITA - 23 / 2002ITAT Delhi
6/1/2004