Recent Judgments
Latest ITAT tax tribunal orders across all benches.(380,743 total)
PATIDAR OIL CAKE INDUSTRIES vs DY.COMISSIONER OF INCOME TAX
SCA/2588/1996ITAT Gujarat
VIKAS PRINTERY vs ASSISTANT COLLECTOR OF INCOME-TAX (INVESTIGATION),
SCA/8535/1991ITAT Gujarat
COMMISIONER OF INCOME TAX vs O.N.G.C.
ITA/12/2000ITAT Uttarakhand
OTHER
M/S HUGHES SERVICE PVT. LTD. vs THE COMMISSIONER OF INCOME TAX
ITA/237/2000ITAT Uttarakhand
THE COMMISSIONER OF INCOME TAX vs O.N.G.C.
ITA/66/1999ITAT Uttarakhand
OTHER
THE COMMISSIONER OF INCOME TAX vs O.N.G.C.
ITA/35/1999ITAT Uttarakhand
OTHER
THE COMMISSIONER OF INCOME TAX vs O.N.G.C.
ITA/166/1999ITAT Uttarakhand
OTHER
COMMISSIONER OF INCOME TAX vs P.V.A.L. KULANDAGAN CHETTIAR (DEAD) THROUGH LRS.
CIVIL APPEAL No. 5752/1997ITAT SC
2 Judges
THE COMMISSIONER OF INCOME TAX vs O.N.G.C.
ITA/83/1999ITAT Uttarakhand
OTHER
THE COMMISSIONER OF INCOME TAX vs O.N.G.C.
ITA/64/1999ITAT Uttarakhand
OTHER
THE COMMISSIONER OF INCOME TAX vs O.N.G.C.
ITA/261/1999ITAT Uttarakhand
OTHER
THE COMMISSIONER OF INCOME TAX vs O.N.G.C.
ITA/57/1999ITAT Uttarakhand
OTHER
THE COMMISSIONER OF INCOME TAX vs O.N.G.C.
ITA/33/1999ITAT Uttarakhand
OTHER
THE COMMISSIONER OF INCOME TAX vs O.N.G.C.
ITA/81/1999ITAT Uttarakhand
COMMISSIONER INCOME TAX MEERUT vs O.N.G.C REPRESENTATIVE OF ALEXANDRE ANOUDRIEV
ITA/29/2000ITAT Uttarakhand
OTHER
THE COMMISSIONER OF INCOME TAX and ANR. vs O.N.G.C. DEHRADUN
ITA/145/1999ITAT Uttarakhand
OTHER
COMMISSIONER OF INCOME TAX MEERUT and ANOTHER vs OIL AND NATURAL GAS COMMISSION
ITA/97/1999ITAT Uttarakhand
OTHER
THE COMMISSIONER OF INCOME TAX and ANOTHER vs O.N.G.C. AS AGENT OF MR KOLESNIKOV ALEXEL
ITA/87/1999ITAT Uttarakhand
OTHER
THE COMMISSIONER OF INCOME TAX vs O.N.G.C.
ITA/75/1999ITAT Uttarakhand
OTHER
THE COMMISSIONER OF INCOME TAX vs O.N.G.C.
ITA/63/1999ITAT Uttarakhand
OTHER
THE COMMISSIONER OF INCOME TAX vs O.N.G.C.
ITA/45/1999ITAT Uttarakhand
OTHER
COMMISSIONER OF INCOME TAX vs O.N.G.C. DEHRADUN
ITA/294/1999ITAT Uttarakhand
OTHER
THE COMMISSIONER OF INCOME TAX and ANR, vs O.N.G.C.
ITA/285/1999ITAT Uttarakhand
OTHER
THE COMMISSIONER OF INCOME TAX MEERUT vs O.N.G.C AS REPRESENTATIVE OF MR. VODOLAGA VASSILI
ITA/28/2000ITAT Uttarakhand
OTHER
THE COMMISSIONER OF INCOME TAX MEERUT vs O.N.G.C AS REPRESENTATIVE OF MR. LAZAREV MIHAIL
ITA/27/2000ITAT Uttarakhand
OTHER
THE COMMISSIONER OF INCOME TAX MEERUT vs O.N.G.C AS REPRESENTATIVE OF MR. ZASSEDATELEVI
ITA/26/2000ITAT Uttarakhand
OTHER
THE COMMISSIONER OF INCOME TAX and ORS. vs O.N.G.C.
ITA/181/1999ITAT Uttarakhand
OTHER
THE COMMISSIONER OF INCOME TAX MEERUT AND ANOTHER vs O.N.G.C AS AGENT OF MR. R.I. GOVINACHVIL
ITA/177/1999ITAT Uttarakhand
OTHER
THE COMMISSIONER OF INCOME TAX MEERUT vs O.N.G.C AS REPRESENTATIVE OF MR. ZAKIROV NAKIPOR
ITA/15/2000ITAT Uttarakhand
OTHER
THE COMMISSIONER OF INCOME TAX vs O.N.G.C. DEHRADUN
ITA/147/1999ITAT Uttarakhand
OTHER
