THE COMMISSIONER OF INCOME TAX MEERUT vs. O.N.G.C AS REPRESENTATIVE OF MR. ZAKIROV NAKIPOR

Income Tax Appeal No. 475 of 2001 Old no. 15/2000 Hon. P.C. Verma, J Hon. B.C. Kandpal, J.

The appeal is dismissed.

For order see our order of date passed in ITA 448/01 on separate sheet.

(B.C.K., J.) (P.C.V., J.)

30.03.2006