Recent Judgments

Latest ITAT tax tribunal orders across all benches.(380,897 total)

SIDDHESHWAR SAHAKARI SAKHAR KARKHANA LTD vs C.I.T., KOLHAPUR

C.A. No.-006973-006975 - 2000ITAT SC

RUMA PAL P. VENKATARAMA REDDI

8/9/2004

COMMNR. OF CENTRAL EXCISE,JAIPUR vs M/S. J.K. UDAIPUR UDYOG LTD

C.A. No.-007257-007258 - 2003ITAT SC
3/9/2004

COMMR.OF INCME TAX DELHI vs M/S KUWER INDUSTRIES LTD.

ITA-13/2002ITAT Delhi
31/8/2004

M/S. ESCORTS LTD. vs COMMNR. OF CENTRAL EXCISE, DELHI

C.A. No.-006909-006912 - 2003ITAT SC
25/8/2004

COMMISSIONER OF INCOME TAX TDS vs M/S BRITISH AIRWAYS DLF CENTRE

ITA - 304 / 2003ITAT Delhi
24/8/2004

COMMISSIONER OF INCOME TAX TDS vs M/S BRITISH AIRWAYS

ITA - 280 / 2003ITAT Delhi
24/8/2004

COMMISSIONER OF INCOME TAX TDS vs M/S BRITISH AIRYWAYS

ITA - 282 / 2003ITAT Delhi
24/8/2004

COMMISSIONER OF INCOME TAX TDS vs M/S BRITISH AIRWAYS

ITA - 342 / 2003ITAT Delhi
24/8/2004

COMMISSIONER OF INCOME TAX TDS vs M/S BRITISH AIRWAYS

ITA - 272 / 2003ITAT Delhi
24/8/2004

COMMISSIONER OF INCOME TAX vs M/S BRITISH AIRWAYS

ITA - 302 / 2003ITAT Delhi
24/8/2004

COMMISSIONER OF CENTRAL EXCISE,BOMBAY vs M/S.RELIANCE INDUSTRIES LTD

C.A. No.-003226-003226 - 1998ITAT SC
19/8/2004

COMMISSIONER OF CENTRAL EXCISE, NEW DELHI vs M/S. MODI ALKALIES AND CHEMICALS LTD.

CIVIL APPEAL No. 7827/2002ITAT SC

2 Judges

18/8/2004

KARYA PALAK ENGINEER,CPWD, BIKANER vs RAJASTHAN TAXATION BOARD, AJMER

C.A. No.-008540-008544 - 2001ITAT SC
12/8/2004

GAURAV DISTRIBUTORS (P) LTD. vs COMMNR. OF CUSTOMS, NEW DELHI

C.A. No.-008683-008683 - 2001ITAT SC
11/8/2004

KWALITY STEEL SUPPLIERS vs C.I.T.

TAXAP/107/2002ITAT Gujarat
6/8/2004

M/S. ROLLATAINERS LTD. vs COMMNR. OF CENTRAL EXCISE, DELHI

C.A. No.-006581-006581 - 2002ITAT SC
29/7/2004

COMMISSIONER INCOME TAX vs O.N.G.C.

ITA/53/2000ITAT Uttarakhand

OTHER

26/7/2004

COMMISSIONER INCOME TAX vs O.N.G.C.

ITA/48/2000ITAT Uttarakhand

OTHER

26/7/2004

COMMNR. OF CUSTOMS, KOLKATA vs M/S. RUPA & CO. LTD

C.A. No.-005944-005944 - 2002ITAT SC
21/7/2004

COMMISSONER INCOME TAX vs READING and BATES EXPLORATION

ITA/24/2002ITAT Uttarakhand
20/7/2004

THE COMMISSIONER OF INCOME TAX vs READING and BATES EXPLOATION CO.

ITA/544/2001ITAT Uttarakhand
20/7/2004

COMMISSIONER INCOME TAX vs HALLIBUTRON OF SHORE SERVICE

ITA/8/2001ITAT Uttarakhand
20/7/2004

COMMISSIONER OF IOINCOME TAX vs READING and BATES EXPLORATION

ITA/31/2002ITAT Uttarakhand
20/7/2004

COM. INCOME TAX vs READINGH and BATES

ITA/55/2002ITAT Uttarakhand
20/7/2004

COMMISSIONER OF INCOME TAX vs READING and BATES EXPLORATION

ITA/30/2002ITAT Uttarakhand
20/7/2004

COMMISSIONER INCOME TAX vs HALLIBURTON OF SHORE SERVICE

ITA/11/2001ITAT Uttarakhand
20/7/2004

COMMISSIONER INCOME TAX vs M/S READING and BATES CO.

ITA/31/2001ITAT Uttarakhand
20/7/2004

COMMISSIONER OF INCOME TAX vs READING and BATES EXPLORATION

ITA/21/2002ITAT Uttarakhand
20/7/2004

COMMISSIONER INCOME TAX vs HALLIBURTON OF SHORE SERVICE

ITA/10/2001ITAT Uttarakhand
20/7/2004

COMMISSIONER INCOME TAX vs HALLIBURTON OF SHORE SERVICE

ITA/13/2001ITAT Uttarakhand
20/7/2004