Recent Judgments

Latest ITAT tax tribunal orders across all benches.(377,579 total)

COMMISSIONER OF INCOME TAX vs MEHSANA DISTRICT CO-OP. MILK PRODUCERS' UNION LTD.

ITR/158/1985ITAT Gujarat
13/3/2001

COMMISSIONER OF INCOME TAX vs GUJARAT STATE FERTILIZER CO. LTD.

ITR/144/1985ITAT Gujarat
13/3/2001

C I T vs SARANG SPG. MFG. CO.

ITR/187/1985ITAT Gujarat
13/3/2001

APPROPRIATE ATY. & COMMR., INCOME TAX vs VARSHABEN BHARATBHAI SHAH

C.A. No.-005426-005426 - 1997ITAT SC
13/3/2001

COMMISSIONER OF INCOME-TAX vs POWER BUILD LTD.,

ITR/307/1987ITAT Gujarat
8/3/2001

COMMISSIONER OF INCOME-TAX vs SHAHIBAUG ENTERPRENUERS PVT. LTD.

ITR/243/1985ITAT Gujarat
8/3/2001

COMMISSIONER OF INCOME TAX vs LAKHANPAL NATIONAL LTD.

ITR/130/1993ITAT Gujarat
8/3/2001

S. G. CHEMICALS AND PHARMAC--EUTICALS LTD. vs COMMISSSIONER OF INCOME-TAX

ITR/8/1988ITAT Gujarat
8/3/2001

COMMISSIONER OF INCOME TAX vs MAHENDRA MILLS LTD

ITR/281/1987ITAT Gujarat
7/3/2001

COMMISSIONER OF INCOME TAX vs REKHABEN V PATEL

ITR/275/1987ITAT Gujarat
7/3/2001

COMMISSIONER OF INCOME TAX vs BROACH TEXTILE MILLS LTD

ITR/276/1987ITAT Gujarat
7/3/2001

COMMISSIONER OF INCOME TAX vs DEEPAK NITRITE LTD.

ITR/137/1996ITAT Gujarat
7/3/2001

THE STOCK EXCHANGE, AHMEDABAD vs ASSTT.COMMNR.OF INCOME TAX,AHMEDABAD

C.A. No.-001727-001727 - 1998ITAT SC
2/3/2001

M/S.BIRLA CEMENT WORKS vs CENTRAL BOARD OF DIRECT TAXES

C.A. No.-005004-005004 - 1997ITAT SC

N.S.HEGDE Y.K.SABHARWALL

28/2/2001

COMMR.OF INCOME TAX vs SP KHANNA

ITR-221/1982ITAT Delhi
28/2/2001

C.I.T., COCHIN vs GRACE COLLIS

C.A. No.-004437-004445 - 1997ITAT SC

Y.K.SABHARWAL S.N.HEGDE S.P.BHARUCHA

23/2/2001

COMMISSIONER OF WEALTH TAX vs SUBODHCHANDRA CHATURBHUJDAS

WTR/35/1985ITAT Gujarat
22/2/2001

COMMISSIONER OF WEALTH-TAX vs GORDHANBHAI JETHABHAI PATEL

WTR/1/1985ITAT Gujarat
22/2/2001

COMMR. OF INCOME TAX vs SANDHYA RANI DUTTA

C.A. No.-005450-005451 - 1997ITAT SC
22/2/2001

COMMISSIONER OF INCOME-TAX vs ARUNA MILLS LTD

ITR/121/1989ITAT Gujarat
15/2/2001

COMMISSIONER OF INCOME-TAX vs SARASPUR MILLS LTD.

ITR/202/1989ITAT Gujarat
13/2/2001

VIKRANT TYRES vs FIRST INCOME TAX OFFICER, MYSORE

C.A. No.-010202-010204 - 1995ITAT SC
9/2/2001

INCOME-TAX OFFICER,PHAGWARA vs SOM DUTT

ITA/65/1999ITAT Punjab & Haryana
2/2/2001

COMMI. OF INCOME TAX vs ATUL PRODUCTS LTD.

ITA/351/1999ITAT Gujarat
2/2/2001

REAL OPTICAL CO. vs APPELLATE COLLECTOR OF CUSTOMS

C.A. No.-000467-000467 - 1987ITAT SC
1/2/2001

GK CHADHA vs THE COMMR OF I-TAX

ITR-305/1981ITAT Delhi
31/1/2001

ASST. COMMR. OF INCOME TAX, MADRAS vs THANTHI TRUST

C.A. No.-004406-004410 - 1996ITAT SC
31/1/2001

INTERNATIONAL STEEL CORPN. vs JOINT COMMISSIONER OF INCOME TAX

SCA/10718/2000ITAT Gujarat
25/1/2001

COMMISSIONER OF INCOME TAX vs NIPA TWISTING WORKS

ITR/295/1985ITAT Gujarat
25/1/2001

M/S. ASSOCIATED CEMENT COMPANIES LTD. vs COMNR. OF CUSTOMS

C.A. No.-000821-000821 - 2000ITAT SC
25/1/2001