Recent Judgments

Latest ITAT tax tribunal orders across all benches.(377,579 total)

BHUPENDRA S SHAH vs COMMISSIONER OF INCOME-TAX

ITR/94/1986ITAT Gujarat
19/6/2001

NARENDRA SOMCHAND SHAH vs COMMISSIONER OF INCOME TAX

ITR/95/1986ITAT Gujarat
19/6/2001

MAYABEN S SHAH vs COMMISSIONER OF INCOME TAX

ITR/92/1986ITAT Gujarat
19/6/2001

JAGRUTIBEN S SHAH vs COMMISSIONER OF INCOME TAX

ITR/93/1986ITAT Gujarat
19/6/2001

MEENABEN S SHAH vs COMMISSIONER OF INCOME TAX

ITR/91/1986ITAT Gujarat
19/6/2001

BHANUMATIBEN S SHAH vs COMMISSIONER OF INCOME TAX

ITR/96/1986ITAT Gujarat
19/6/2001

COMMISSIONER OF INCOME TAX vs DEEPAK NITRITE LTD.

ITR/257/1985ITAT Gujarat
16/6/2001

COMMISSIONER OF INCOME-TAX vs VIMAL ELECTRIC CO.

ITR/138/1985ITAT Gujarat
15/6/2001

COMMISSIONER OF INCOME TAX vs AGRO ALLOYS MFG CO

ITR/146/1985ITAT Gujarat
15/6/2001

COMMISSIONER OF INCOME TAX vs CHANCHALBEN WD/O HARILAL DUDHIA

ITR/27/1986ITAT Gujarat
14/6/2001

COMMISSIONER OF INCOME-TAX vs RISHIKESH APARTMENTS CO.OP HOUSING SOCEITY LTD.

ITR/8/1986ITAT Gujarat
14/6/2001

COMMISSIONER OF INCOME TAX vs GIRDHARLAL VITHALDAS PATEL

ITR/157/1985ITAT Gujarat
14/6/2001

COMMISSIONER OF INCOME TAX vs AIR CONTROL & CHEMICAL ENGG CO

ITR/192/1985ITAT Gujarat
14/6/2001

COMMISSIONER OF INCOME TAX vs VISHWAKARMA KELWANI MANDAL

ITR/261/1985ITAT Gujarat
14/6/2001

COMMISSIONER OF INCOME-TAX vs DEEPAK PIPE FACTORY

ITR/128/1985ITAT Gujarat
14/6/2001

JAYANT SILK MILLS PVT LTD. vs COMMISSIONER OF INCOME-TAX

ITR/2/1986ITAT Gujarat
14/6/2001

COMMISSIONER OF INCOME TAX vs SURAT DIAMONDS INDUSTRIES LTD.

ITR/298/1985ITAT Gujarat
12/6/2001

ELSCOPE PVT. LTD. vs COMMISSIONER OF INCOME TAX

ITR/85/1986ITAT Gujarat
11/6/2001

BIPINBHAI VADILAL FAMILY TRUSTNO.1 vs COMMISSIONER OF INCOME TAX

ITR/70/1986ITAT Gujarat
11/6/2001

COMMISSIONER OF INCOME-TAX vs KALINDI INVESTMENT PVT. LTD.

ITR/237/1985ITAT Gujarat
11/6/2001

COMMISSIONER OF INCOME-TAX vs SARABHAI SONS PVT. LTD.

ITR/239/1985ITAT Gujarat
11/6/2001

ADPRINT SERVICES LTD vs COMMISSIONER OF INCOME TAX

ITR/43/1986ITAT Gujarat
11/6/2001

DY.COMMNR.OF INCOME TAX,N DELHI&ORS vs EXPRESS TOWERS PVT.LTD.&ORS

C.A. No.-006056-006056 - 1998ITAT SC
10/5/2001

M/S MARUTI UDYOG LTD. vs COMMISSIONER OF CENTRAL EXCISE

CEAC/3/2001ITAT Delhi
4/5/2001

C. I. T vs M/S SHREE LAXMI INDUSTRIAL CO.

ITR/14/1994ITAT Rajasthan

BALIA RAJESH,SUNIL KUMAR GARG

18/4/2001

MANSUKHLAL NANJIBHAI PATEL vs DY. COMMISSIONER OF INCOME - TAX

SCA/11108/2000ITAT Gujarat
17/4/2001

M/S. K.R. STEEL UNION LTD. vs COMNR. OF CUSTOMS KANDLA(GUJARAT)

C.A. No.-006769-006769 - 1999ITAT SC
30/3/2001

MOHAN WAHI vs COMMNR. INCOME TAX, VARANASI

C.A. No.-002488-002488 - 2001ITAT SC
30/3/2001

M/S. DEVI LAL KUTIR SOAP vs COMMNR. OF CENTRAL EXCISE, JAIPUR-II

C.A. No.-001238-001238 - 2001ITAT SC
21/3/2001

M/S.SHRIRAM VINYL & CHEMICAL INDS. vs COMMNR.OF CUSTOMS, MUMBAI

C.A. No.-003940-003940 - 1998ITAT SC
20/3/2001