Recent Judgments
Latest ITAT tax tribunal orders across all benches.(377,579 total)
INDUBHAI CHHOTABHAI PATEL vs COMMISSIONER OF INCOME-TAX
ITR/38/1987ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs KASHIRAM TEXTILE MILLS P. LTD.
ITR/53/1987ITAT Gujarat
COMMISSIONER OF INCOME TAX vs GUJARAT METAL CAST P LTD
ITR/303/1987ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs JAYANT B HARIBHAKTI
ITR/139/1987ITAT Gujarat
SURESHCHANDRA A SHAH vs COMMISSIONER OF INCOME TAX
ITR/136/1987ITAT Gujarat
COMMISSIONER OF INCOME TAX vs BHARAT VIJAY CONSTRUCTION CO
ITR/309/1987ITAT Gujarat
COMMISSIONER OF INCOME TAX vs AHMEDABAD NEW COTTON MILLS CO LTD
ITR/283/1987ITAT Gujarat
COMMISSIONER OF INCOME TAX vs DEEPAK NITRITE LTD.
ITR/110/1987ITAT Gujarat
HINDUSTAN MARBEL PVT LTD. vs COMMISSIONER OF INCOME-TAX
ITR/72/1987ITAT Gujarat
KUBERBHAI DHANJIBHAI PATEL vs COMMISSIONER OF INCOME TAX
ITR/12/1987ITAT Gujarat
COMMISSIONER OF INCOME TAX vs CIBATUL LTD
ITR/291/1987ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs INDU NISSAN OXO CHEMICALS LTD.
ITR/51/1987ITAT Gujarat
PARIKH ENTERPRISES PVT. LTD. vs COMMISSIONER OF INCOME-TAX
ITR/30/1987ITAT Gujarat
MANIBHAI & BROS vs COMMISSIONER OF INCOME TAX
ITR/36/1987ITAT Gujarat
NAVJIVAN OIL MILLS vs COMMISSIONER OF INCOME TAX
ITR/147/1986ITAT Gujarat
DEEPAK NITRITE LTD. vs COMMISSIONER OF INCOME-TAX
ITR/54/1987ITAT Gujarat
COMMISSIONER OF INCOME TAX vs BARODA ELECTRIC METERS LTD.
ITR/118/1987ITAT Gujarat
VIKRAM V PANCHAL vs COMMISSIONER OF INCOME-TAX
ITR/123/1987ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs ANIL STARCH PRODUCTS LTD.
ITR/87/1987ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs ELECON ENGINEERING CO LTD
ITR/2/1987ITAT Gujarat
NIKHIL V PATEL vs COMMISSIONER OF INCOME-TAX
ITR/37/1987ITAT Gujarat
NATIONAL WIRE MFG CO vs COMMISSIONER OF INCOME-TAX
ITR/22/1986ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs JAYANT H HARIBHAKTI
ITR/140/1987ITAT Gujarat
CADILA CHEMICALS PVT.LTD. vs COMMISSIONER OF INOCME TAX
ITR/59/1987ITAT Gujarat
VIMLA SIDDHARTHBHAI vs COMMISSIONER OF INCOME-TAX
ITR/121/1987ITAT Gujarat
PATIDAR OIL CAKE INDUSTRIES vs COMMISSIONER OF INCOME-TAX
ITR/133/1987ITAT Gujarat
COMMISSIONER OF INCOME TAX vs OM NILKANTH CHEMICALS (I) PVT LTD
ITR/171/1986ITAT Gujarat
KASHIRAM OMPRAKASH vs COMMISSIONER OF INCOME TAX
ITR/169/1986ITAT Gujarat
COMMISSIONER OF INCOME TAX vs ASHOKA MILLS LTD
ITR/161/1986ITAT Gujarat
GHANSHYAM A PANDIT
ITR/43/1993ITAT Gujarat
HONOURABLE MR. JUSTICE ANIL R. DAVE,HONOURABLE MR. JUSTICE D.A.MEHTA