Recent Judgments

Latest ITAT tax tribunal orders across all benches.(377,557 total)

COMMISSIONER OF INCOME TAX vs ARVIND MILLS LIMITED

ITR/286/1987ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE D.A.MEHTA

3/9/2001

COMMISSIONER OF INCOME TAX vs BHAVNAGR ELECTRICITY CO. LTD.

ITR/120/1987ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE D.A.MEHTA

3/9/2001

COMMISSIONER OF INCOME TAX vs K S LOKHAND WALA FAMILY TRUST

ITR/113/1987ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE D.A.MEHTA

3/9/2001

COMMISSIONER OF INCOME-TAX vs AIR CONTROL & CHEMICAL ENGG. CO. LTD.

ITR/56/1988ITAT Gujarat
3/9/2001

COMMISSIONER OF INCOME-TAX vs YASINBHAI ISMAILBHAI MANSURI

ITR/131/1987ITAT Gujarat
3/9/2001

GUJARAT STATE PETROCHEMICALS CORPN. LTD. vs COMMISSIONER OF INCOME TAX

ITR/62/1988ITAT Gujarat
3/9/2001

COMMISSIONER OF INCOME TAX vs LEUVA PATEL KELWANI MANDAL

ITR/115/1987ITAT Gujarat
3/9/2001

COMMISSIONER OF INCOME-TAX vs N C MEHTA

ITR/3/1987ITAT Gujarat
3/9/2001

COMMISSIONER OF INCOME-TAX vs IQBALBHAI I MANSURI (DECD.)

ITR/38/1988ITAT Gujarat
3/9/2001

C.I.T.,BOMBAY CITY-III,BOMBAY vs BRITISH BANK OF MIDDLE EAST

C.A. No.-000095-000095 - 1998ITAT SC

S.P. BHARUCHA Y.K. SABHARWAL ASHOK BHAN

30/8/2001

COMMNR. OF CUSTOMS, NEW DELHI vs M/S. PARASRAMPURIA SYNTHETICS LTD

C.A. No.-007303-007306 - 2000ITAT SC
30/8/2001

COMMISSIONER OF INCOME TAX vs KISMAT PVT. LTD.

ITR/20/1987ITAT Gujarat
27/8/2001

COMMISSIONER OF INCOME-TAX vs KRIKSHNA UNDERCASING MFG.,

ITR/35/1987ITAT Gujarat
27/8/2001

COMMISSIONER OF INCOME TAX vs V.B.NARANIA & CO

ITR/155/1986ITAT Gujarat
27/8/2001

COMMISSIONER OF INCOME TAX vs SONAL GUM INDUSTRIES

ITR/60/1986ITAT Gujarat
27/8/2001

M/S. JAYPEE REWA CEMENT vs COMMNR. OF CENTRAL EXCISE, M.P

C.A. No.-005340-005341 - 2000ITAT SC
22/8/2001

COMMNR. OF INCOME TAX, KARNATAKA-III vs KARNATAKA STATE COOPERATIVE APEX BANK

C.A. No.-004646-004648 - 2000ITAT SC
22/8/2001

M/S. K.P. MADHUSUDHANAN vs COMMNR. OF INCOME TAX, COCHIN, KERALA

C.A. No.-006465-006465 - 2000ITAT SC
21/8/2001

COMMISSIONER OF INCOME TAX vs PRABHAT TRADING CO.

ITR/88/1986ITAT Gujarat
20/8/2001

COMMISSIONER OF INCOME TAX vs NEW BHARAT ENGINEERING WORKS LTD.

ITR/48/1987ITAT Gujarat
20/8/2001

COMMISSIONER OF INCOME TAX vs NANALAL MANSUKHRAM

ITR/76/1987ITAT Gujarat
20/8/2001

COMMISSIONER OF INCOME TAX vs MIHIR TEXTILES LTD., NOW, MAFATLAL GAGALBHAI TEXTILE LTD

ITR/93/1987ITAT Gujarat
20/8/2001

COMMISSIONER OF INCOME TAX vs SUBODHCHANDRA & CO

ITR/293/1987ITAT Gujarat
20/8/2001

COMMISSIONER OF INCOME TAX BARODA vs HORMASJI MANCHARJI VAID

ITR/116/1982ITAT Gujarat
20/8/2001

COMMISSIONER OF INCOME TAX vs AHMEDABAD NEW COTTON MILLS CO. LTD.

ITR/22/1987ITAT Gujarat
20/8/2001

COMMISSIONER OF INCOME TAX vs SURAT DIST CO OP SPINNING MILL

ITR/280/1987ITAT Gujarat
20/8/2001

COMMISSIONER OF INCOME-TAX vs GUJARAT STATE FERTILISERS CO.

ITR/29/1987ITAT Gujarat
20/8/2001

COMMISSIONER OF INCOME TAX vs MAGANLAL MOHANLAL PANCHAL

ITR/101/1987ITAT Gujarat
20/8/2001

COMMISSIONER OF INCOME-TAX vs GAGALDAS H SANGHVI TRUST

ITR/130/1987ITAT Gujarat
20/8/2001

COMMISSIONER OF INCOME TAX vs GUJARAT STATE WAREHOUSING CORPORATION

ITR/83/1987ITAT Gujarat
20/8/2001