Recent Judgments

Latest ITAT tax tribunal orders across all benches.(377,579 total)

COMMISSIONER OF INCOME-TAX vs RANGRAJ KESHUMAL

ITR/186/1990ITAT Gujarat
29/8/2002

COMMISSIONER OF INCOME TAX vs AMORA CHEMICALS PVT. LTD.

ITR/79/1988ITAT Gujarat
28/8/2002

COMMISSIONER OF INCOME TAX DEL vs GULSHAN KUMAR THR. LR'S

ITA - 89 / 2002ITAT Delhi
21/8/2002

COMMISSIONER OF INCOME TAX IX vs KISHAN LAL H.U.F.

ITA/155/2002ITAT Delhi
21/8/2002

COMMISSIONER OF INCOME TAX DEL vs TEK CHAND

ITA/154/2002ITAT Delhi
21/8/2002

COMMISSIONER OF INCOME TAX DEL vs GOLD TEX FURNISHING INDUSTRIES

ITA/80/2002ITAT Delhi
21/8/2002

DIRECTOR OF I.T. vs BHARAT KALYAN PRATISHTHAN

ITA - 189 / 2002ITAT Delhi
16/8/2002

COMMISSIONER OF INCOME TAX vs EICHER GOODEARTH LTD.

ITA - 8 / 2002ITAT Delhi
13/8/2002

THE COMMISSIONER OF INCOME TAX vs AMRATLAL DAHVABHAI PATEL(HUF)

ITA/359/1999ITAT Gujarat
7/8/2002

COMMISSIONER OF INCOME TAX vs GUJCHEM DISTILLERS INDIA LTD.

ITA/300/1999ITAT Gujarat
7/8/2002

COMMISSIONER OF INCOME TAX vs EIMCO ELECON (INDIA) LTD.

ITA/250/1999ITAT Gujarat
7/8/2002

COMMISSIONER OF INCOME TAX vs SAYAJI INDUSTRIES LTD.

ITA/299/1999ITAT Gujarat
7/8/2002

THE COMMISSIONER OF INCOME-TAX vs DR.RAMSWAROOP M. SHARMA

ITA/334/1999ITAT Gujarat
7/8/2002

THE C.I.T. vs UPNISHAD INVESTMENT P. LTD.

ITR/33/2000ITAT Gujarat
2/8/2002

COMMISSIONER OF INCOME TAX vs THOMSON PRESS INDIA LTD.

ITA - 48 / 2002ITAT Delhi
29/7/2002

COMMISSIONER OF INCOME TAX vs SAURASHTRA PACKAGING P LTD

ITR/65/1995ITAT Gujarat
26/7/2002

COMMISSIONER OF INCOME TAX vs SHRI BUDHILAL HIRALAL RANA,

ITR/158/1989ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE K.A.PUJ

19/7/2002

COMMISSIONER OF INCOME TAX vs ARVIND JEWELLERS

ITR/174/1989ITAT Gujarat
19/7/2002

AMBICA TRADERS vs COMMISSIONER OF INCOME TAX

ITR/45/1990ITAT Gujarat
19/7/2002

COMMISSIONER OF INCOME-TAX vs DIPAK CONSTRUCTION CO

ITR/249/1993ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE K.A.PUJ

18/7/2002

COMMISSIONER OF INCOME-TAX vs VISHASHRIMALI L KUNVERJI

ITR/235/1993ITAT Gujarat
18/7/2002

COMMISSIONER OF INCOME TAX vs SUNISHA SIDHARTH FAMILY TRUST

ITR/43/1992ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE K.A.PUJ

17/7/2002

COMMISSIONER OF INCOME-TAX vs HINDUSTAN CONSTRUCTION CO

ITR/140/1991ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE K.A.PUJ

17/7/2002

COMMISSIONER OF INCOME-TAX vs LAKHABHAI LAVJIBHAI

ITR/11/1991ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE K.A.PUJ

17/7/2002

COMMISSIONER OF INCOME TAX vs ARUNA MILLS LTD.

ITR/145/1986ITAT Gujarat
10/7/2002

COMMISSIONER OF INCOME-TAX vs HINDUSTAN CONSTRUCTION CO.

ITR/35/1989ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE K.A.PUJ

5/7/2002

COMMISSIONER OF INCOME-TAX vs FABRIQUIP PVT LTD

ITR/171/1988ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE K.A.PUJ

5/7/2002

COMMISSIONER OF INCOME TAX vs CHANDRIKA C. PAREKH

ITR/151/1989ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE K.A.PUJ

5/7/2002

H.K. INVESTMENT CO.LTD. vs COMMISSIONER OF INCOME-TAX

ITR/81/1990ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE K.A.PUJ

4/7/2002

HARSHADKUMAR S MEHTA vs COMMISSIONER OF WEALTH TAX

WTR/7/1988ITAT Gujarat
4/7/2002