Recent Judgments

Latest ITAT tax tribunal orders across all benches.(377,579 total)

TATA REFRACTORIES LTD. vs SALES TAX OFFICER

C.A. No.-007760-007760 - 2002ITAT SC
27/11/2002

I.T.C. LTD. vs COLLECTOR OF CENTRAL EXCISE, BOMBAY

C.A. No.-006621-006621 - 1995ITAT SC
26/11/2002

KILLICK NIXON LTD., MUMBAI vs DEPUTY COMNR. OF INCOME TAX,MUMBAI

C.A. No.-002614-002614 - 2001ITAT SC
25/11/2002

GKN DRIVESHAFTS (INDIA) LTD. vs INCOME TAX OFFICER

C.A. No.-007731-007731 - 2002ITAT SC
25/11/2002

M/S. JAIPRAKASH INDUSTRIES LTD. vs COMNR. OF CENTRAL EXCISE, CHANDIGARH

C.A. No.-000665-000666 - 2000ITAT SC
22/11/2002

COMMISSIONER OF INCOME-TAX vs ELECTRIC CONTROL GEAR LTD.

ITR/6/1989ITAT Gujarat
21/11/2002

COMMISSIONER OF INCOME TAX vs SHANTILAL BHOGILAL

ITR/138/1989ITAT Gujarat
21/11/2002

COMMISSIONER OF INCOME TAX vs SARABHAI PRIVATE LIMITED

ITR/134/1988ITAT Gujarat
21/11/2002

DUGAR ELECTRONICS vs COLLECTOR OF CENTRAL EXCISE, CALCUTTA

C.A. No.-009918-009918 - 1995ITAT SC
21/11/2002

COMMISSIONER OF INCOME-TAX vs BOMBAY CONDUCTORS & ELECTRICALPVT.LTD.

ITR/214/1990ITAT Gujarat
20/11/2002

AHMEDABAD KAISER-I-HIND MILLS CO.LTD. vs COMMISSIONER OF INCOME TAX

ITR/166/1989ITAT Gujarat
20/11/2002

PACKART PVT LTD vs COMMISSIONER OF INCOME TAX

ITR/74/1992ITAT Gujarat
20/11/2002

DINESH MILLS LTD vs COMMISSIONER OF INCOME-TAX

ITR/20/1988ITAT Gujarat
24/10/2002

THE TATA IRON & STEEL CO. LTD. vs COLLECTOR OF CENT. EXCISE,JAMSHEDPUR

C.A. No.-000508-000508 - 1998ITAT SC

S. N. VARIAVA BRIJESH KUMAR.

24/10/2002

ESCORTS JCB LTD. vs COMNR. OF CENTRAL EXCISE, DELHI-II

C.A. No.-007230-007230 - 1999ITAT SC
24/10/2002

CEMENTO CORPORATION LTD. vs COLLECTOR OF CENTRAL EXCISE

C.A. No.-002657-002657 - 1994ITAT SC
23/10/2002

COMMNR.OF CENTRAL EXCISE COIMBATORE vs V.MADHU @ C.V.MAADHESH

C.A. No.-006514-006515 - 2002ITAT SC
4/10/2002

SHATRUSHAILYA DIGVIJAYSINGH JADEJA vs COMMISSIONER OF INCOME TAX RAJKOT

SCA/2020/1999ITAT Gujarat
25/9/2002

COLLECTOR OF CENTRAL EXCISE, BOMBAY vs MAHARASHTRA FUR FABRICS LTD

C.A. No.-000685-000685 - 1995ITAT SC
24/9/2002

STANDARD PENCILS (P) LTD. vs COLLECTOR OF CENTRAL EXCISE, MADRAS

C.A. No.-000737-000737 - 1995ITAT SC
19/9/2002

COLLECTOR OF CENTRAL EXCISE, AHMEDABAD vs I.T.E.C. (P) LTD., BOMBAY

C.A. No.-000736-000736 - 1995ITAT SC
18/9/2002

BHUPINDER STEELS PVT.LTD. vs COLLECTOR OF CENTRAL EXCISE NEW DELHI

C.A. No.-004843-004843 - 1994ITAT SC
17/9/2002

BHUPINDRA STEELS (P) LTD. vs COLLECTOR OF CENTRAL EXCISE, NEW DELHI

C.A. No.-002305-002305 - 1994ITAT SC
17/9/2002

COLLECTOR OF CENTRAL EXCISE,N.DELHI vs HINDUSTAN SANITARYWARE & INDUSTRIES

C.A. No.-001627-001627 - 1994ITAT SC
10/9/2002

M/S POLYFLEX (INDIA) PVT. LTD. vs COMMISSIONER OF INCOME TAX, KARNATAKA

C.A. No.-000823-000823 - 2001ITAT SC
6/9/2002

COMMISSIONER OF INCOME TAX vs S.G. CHEMICALS & PHARMACEUTICALS LTD.

ITR/194/1989ITAT Gujarat
5/9/2002

GUJARAT TEA PROCESSORS & PACKERS PVT. LTD. vs COMMISSIONER OF INCOME TAX

ITR/146/1989ITAT Gujarat
5/9/2002

S.DAVE & CO. vs C.I.T.

ITR/155/1988ITAT Gujarat
5/9/2002

M/S. GENERAL FINANCE CO. AND ANR. vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNJAB

CRIMINAL APPEAL No. 442/1994ITAT SC

2 Judges

4/9/2002

USHA FERTILIZERS vs COMMISSIONER OF INCOME-TAX

ITR/42/1987ITAT Gujarat
29/8/2002