Recent Judgments

MAMTA TYPE SETTING WORKS vs A.C.I.T.

KANCHANJUNGA INVESTMENTS P LTD vs COMMISSIONER OF INCOEM TAX

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE K.A.PUJ

COMMISSIONER OF INCOME-TAX vs KANTILAL R. PATEL

COMMUNIDADE OF CHICALIM vs INCOME TAX OFFICER and ORS.

THE COMMISSIONER OF INCOME TAX vs M/S HEDE CONSULTANCY PVT.LTD. and ANR.

GANESH CHHABABHAI VALLABHAI PATEL vs COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX DEL vs MITTAL CASTINGS LTD.

M/S.SPEEDWAY RUBBER CO. vs COMMISSIONER, CENTRAL EXCISE, CHANDIGARH

PRADIP J MEHTA vs COMMISSIONER OF INCOME TAX

M/S.APOLLO TYRES LTD. vs C.I.T., KOCHI,KERALA

COLLECTOR OF CENTRAL EXCISE,MEERUT vs M/S.KAPRI INT. (P) LTD

SILK MUSEUM vs COMMISSIONER OF INCOME-TAX

COMMISSIONER OF WEALTH-TAX vs ANILKUMAR M. VIRANI

COMMNR.,CENTRAL EXCISE, NAGPUR vs M/S.WAINGANGA SAHKARI S. KARKHANA LTD

COMMISSIONER OF INCOME TAX vs S.G. CHEMICALS & PHARMACEUTICALS LTD

COMMISSIONER OF WEALTH-TAX vs HAZARAT PIR SHAH-E-ALAM

COMMISSIONER OF INCOME TAX vs HAZARAT PIR SHAH-E-ALAM ROZA ESTATE TRUST

K.M. SHARMA vs INCOME TAX OFFICER, WARD 13(7),NEW DELHI

M/S GRASIM INDUSTRIES LTD. vs COLLECTOR OF CUSTOMS, BOMBAY

3 Judges

M/S.GRASIM INDS.LTD. vs COLLECTOR OF CUSTOMS,BOMBAY

COMMISSIONER OF CUSTOMS, MUMBAI vs M/S VIRGO STEEL, BOMBAY

MERCURY METALS (P) LTD. vs A.C.I.T.

COMMISSIONER OF SALES TAX vs SAI PUBLICATION FUND

2 Judges

THE CHIEF COMMISSIONER OF INCOME TAX, COCHIN vs MIS. KESARIA TEA CO. LTD.

3 Judges

CHIEF COMMNR. OF INCOME TAX, COCHIN vs M/S. KESARIA TEA CO. LTD

COMMNR. OF CENTRAL EXCISE, CHANDIGARH vs M/S. JAGATJIT INDUSTRIES LTD

CENTRE FOR DEV.OF ADV. COMPUTING, PUNE vs COMMISSIONER OF CENTRAL EXCISE, PUNE

COMMISSIONER OF CENTRAL EXCISE, DELHI vs M/S. MARUTI UDYOG LTD

GUJCO CARRIERS vs COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX vs GUJARAT STATE FERTILIZER CO.