Recent Judgments

COMMISSIONER OF CENTRAL EXCISE vs M/S.M.P.V. & ENGG. INDUSTRIES

SANDEN VIKAS (INDIA) LTD. vs COLLECTOR OF CENTRAL EXCISE,NEW DELHI

FORBES GOKAK LTD. vs COLLECTOR OF CENTRAL EXCISE

M/S. AMCO BATTERIES LTD., BANGALORE vs COMMNR. OF CENTRAL EXCISE, BANGALORE

SAHYADRI SAHAKARI SAKHAR KARKHANA vs COLLECTOR OF CENTRAL EXCISE, PUNE

P & B PHARMACEUTICALS(P)LTD. vs COLLECTOR OF CENTRAL EXCISE

COMMISSIONER OF INCOME-TAX vs LOK PRAKASHAN LTD.,

COMMISSIONER OF SALES TAX AND ORS. vs M/S SUBHASH & CO.

2 Judges

COMMNR. OF SALES TAX, M.P. vs M/S. SUBHASH & COMPANY

SHIVARAJ V. PATIL ARIJIT PASAYAT

THE COMMISSIONER OF WEALTH TAX vs PRITEE LUTHRA

COLLECTOR OF CENTRAL EXCISE, MADRAS vs M/S I.T.C. LTD

TOWER CONSTRUCTION COMPANY vs I.T. OFFICER

HONOURABLE MR. JUSTICE R.K.ABICHANDANI,HONOURABLE MR. JUSTICE A.L.DAVE

COLLECTOR OF CUSTOMS,BOMBAY vs ELEPHANTA OIL AND INDUSTRIES LTD

COLLECTOR OF CENTRAL EXCISE,AURANGABAD vs MOTOR INDUSTRIES CO. LTD

M/S. RAJASTHAN SPG. & WVG. MILLS LTD. vs COMMNR. OF CENTRAL EXCISE, JAIPUR

COMMISSIONER OF INCOME TAX vs MEHTA PARIKH AND CO PVT LTD

N. BAGAVATHY AMMAL vs COMNR. OF INCOME TAX, MADURAI

COMMISSIONER OF INCOME TAX. vs JAGDISHBHAI P. BHAGAT

COMMISSIONER OF INCOME-TAX vs LALLUBHAI JOGIBHAI PATEL

KLIN INDUSTRIAL PVT LTD. vs COMMISSIONER OF INCOME-TAX

COMMISSIONER OF INCOME-TAX vs B.B.VYAS

BARODA ELECTRIC METERS LTD. vs COMMISSIONER OF INCOME-TAX

COMMISSIONER OF INCOME-TAX vs SHREE LAXMI TEXTILES & ALLIED CORPORATION

COMMISSIONER OF INCOME TAX vs GUJARAT STATE FERTILIZERS CO. LTD.

KEDIA AGGLOMERATED MARBLES LTD. vs COLLECTOR OF CENTRAL EXCISE

M/S. ALPINE INDUSTRIES vs COLLECTOR OF CENTRAL EXCISE, NEW DELHI

EASLAND COMBINES, COIMBATORE vs COLLECTOR OF CENTRAL EXCISE, COIMBATORE

NATVERLAL GAFURBHAI PATEL HUF vs COMMISSIONER OF INCOME TAX

SULOCHANABEN NATVERLAL PATEL vs COMMISSIONER OF INCOME TAX

TANMANBEN B PATEL vs COMMISSIONER OF INCOME TAX