Recent Judgments

Latest ITAT tax tribunal orders across all benches.(377,579 total)

COMMNR. OF CENTRAL EXCISE, CALCUTTA vs M/S. PANDIT D.P. SHARMA

C.A. No.-001512-001512 - 2001ITAT SC

COMMISSIONER OF CENTRAL EXCISE, CALCUTTA vs M/S SHARMA CHEMICAL WORKS

C.A. No.-007610-007610 - 1999ITAT SC

COMMISSIONER OF WEALTH-TAX vs ASHOK RAJE GAEKWAD

WTR/53/1989ITAT Gujarat

PATEL FILTERS LTD. vs COMMISSIONER OF INCOME TAX

ITR/232/1989ITAT Gujarat

M/S.SREE NARAYANA CHANDRIKA TRUST vs COMMNR. OF GIFT TAX, KERALA

C.A. No.-001427-001427 - 2001ITAT SC

SIRHIND STEEL PVT.LTD. vs COMISSIONER OF INCOME TAX

ITR/204/1989ITAT Gujarat

COMMISSIONER OF INCOME TAX vs HOTEL SABAR PVT.LTD.

ITR/205/1989ITAT Gujarat

COMMISSIONER OF WEALTH TAX, HYDERABAD vs TRUSTEES OF HEH

CIVIL APPEAL No. 4703/1999ITAT SC

5 Judges

STATE OF U.P. vs U.P.SALES TAX OFFICERS GRADE II ASSN

C.A. No.-005866-005866 - 2000ITAT SC

DORAISWAMY RAJU D. M. DHARMADHIKARI.

COMMNR.OF WEALTH TAX, HYDERABAD vs TRUSTEES OF HEH

C.A. No.-004703-004703 - 1999ITAT SC

CJI. R.C. LAHOTI B.N. AGRAWAL S.B. SINHA

CIT vs ASHA GULATI

GTA/3/2002ITAT Delhi

COMMISSIONER OF INCOME TAX vs O.L. OF SAURASHTRA IRON FOUNDARY & STEEL WORKS (P) LTD

ITR/198/1989ITAT Gujarat

COMMISSIONER OF INCOME-TAX vs ROHIT MILLS LTD.

ITR/201/1989ITAT Gujarat

COMMNR. OF CENTRAL EXCISE, CHANDIGARH vs M/S.MARKFED VANASPATI &ALLIED INDUSTRIES

C.A. No.-000077-000080 - 2001ITAT SC

COMMISSIONER OF INCOME TAX vs MEHSANA DISTRICT CO.OP.MILK PRODUCERS UNION LTD.

ITR/155/1989ITAT Gujarat

HONOURABLE MR. JUSTICE R.K.ABICHANDANI,HONOURABLE MR. JUSTICE K.M.MEHTA

COMMISSIONER OF INCOME TAX vs ATUL PRODUCTS LTD.

ITA/404/1999ITAT Gujarat

ASSISTANT COMMISSIONER OF INCOME TAX vs SAURASHTRA KUTH STOCK EXCHANGE LTD.

SCA/1247/2002ITAT Gujarat

COMMNR. OF CENTRAL EXCISE vs M/S. G. DAYARAM & CO

C.A. No.-002616-002616 - 2003ITAT SC

POLYGLASS ACRYLIC MANUFACTURING CO.LTD. vs COMMNR. OF CUSTOMS

C.A. No.-001648-001648 - 2001ITAT SC

COMMISSIONER OF INCOME TAX vs NAVDEEP INVESTMENT PVT.LTD.

ITR/36/1990ITAT Gujarat

COLLECTOR OF CENTRAL EXCISE, NEW DELHI vs GURU NANAKK REFREGERATION CORPN

C.A. No.-009140-009140 - 1996ITAT SC

COMMISSIONER OF INCOME-TAX vs SURAT TEXTILE MARKET CO.OP. SHOPS & WAREHOUSE SOCIEITY LTD

ITR/83/1989ITAT Gujarat

DELHI FARMING AND CONSTRUCTION (P) LTD. vs COMMISSIONER OF INCOME TAX, DELHI

CIVIL APPEAL No. 7525/2001ITAT SC

2 Judges

DELHI FARMING & CONSTRUCTION(P) LTD. vs COMMNR. OF INCOME TAX, DELHI

C.A. No.-007525-007527 - 2001ITAT SC

M/S.SUNNY INDS.PVT.LTD. vs COLLECTOR OF CENTRAL EXCISE, CALCUTTA

C.A. No.-004589-004589 - 1995ITAT SC

D.P. LON vs COLLECTOR OF CENTRAL EXCISE & CUSTOMS

C.A. No.-005472-005473 - 2000ITAT SC

ESCORTS LTD. vs COLLECTOR OF CENTRAL EXCISE, CHANDIGARH

C.A. No.-012009-012042 - 1995ITAT SC

COLLECTOR OF CENTRAL EXCISES, JAIPUR vs ALCOBEX METALS

C.A. No.-004230-004231 - 1996ITAT SC

COMNR. OF CENTRAL EXCISE, AHMEDABAD vs JALARAM WOOD CRAFTS (P) LTD

C.A. No.-002358-002359 - 2000ITAT SC

COLLECTOR OF CENTRAL EXCISE, NEW DELHI vs UNIVERSAL ELECTRICAL INDUSTRIES

C.A. No.-011441-011442 - 1995ITAT SC