Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,735 total)
COMMR. OF INCOME TAX, CHD.-II vs M/S SEMICONDUCTOR COMPLEX LTD.
ITA/556/2006ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX, CHANDIGARH vs M/S. PEARL MECH. ENGG AND FOUNDRY WORKS (P) LTD.
CIVIL APPEAL No. 1196/2001ITAT SC
2 Judges
COMNR. OF INCOME TAX, CHANDIGARH vs M/S.PEARL MECH.ENGG.&FOUNDRY WORKS P.LTD
C.A. No.-001196-001196 - 2001ITAT SC
COMMNR. OF CUSTOMS, CHENNAI vs ADANI EXPORTS LTD
C.A. No.-005580-005581 - 1999ITAT SC
M/S HUGHES SERVICE PVT. LTD. vs THE COMMISSIONER OF INCOME TAX
ITA/216/2000ITAT Uttarakhand
M/S HUGHES SERVICE PVT. LTD. vs THE COMMISSIONER OF INCOME TAX
ITA/220/2000ITAT Uttarakhand
THE COMMISSIONER OF INCOME TAX and ORS vs M/S R.B. PREMNATH and SONS
ITA/8/2003ITAT Uttarakhand
COLLECTOR OF CENTRAL EXCISE, JAIPUR vs M/S. HINDUSTAN ZINC LTD
C.A. No.-002467-002467 - 1999ITAT SC
COMMNR. OF CENTRAL EXCISE, MUMBAI vs M/S. ALLIED PHOTOGRAPHICS INDIA LTD
C.A. No.-002687-002687 - 2001ITAT SC
J.R. DYEING & PRINTING MILLS PVT. LTD. vs A.C.I.T.
TAXAP/609/2003ITAT Gujarat
PARLE INTERNATIONAL LTD. vs COMMISSIONER OF INCOME TAX AHMEDABAD III
SCA/3118/2004ITAT Gujarat
COMMISSIONER OF INCOME TAX DEL vs M/S MOTHEASON AUTO P.LTD.
ITA - 101 / 2004ITAT Delhi
CUSTOMS, NEW DELHI vs AHMADALIEVA NODIRA
Crl.A. No.-000312-000312 - 2004ITAT SC
IPCA LABORATORY LTD. vs DY. COMMNR. OF INCOME TAX, MUMBAI
C.A. No.-001697-001697 - 2003ITAT SC
CIT vs M/S DAURALA ORGANICS LTD
ITA - 214 / 2002ITAT Delhi
COMMISSIONER OF CENTRAL EXCISE, LUCKNOW vs M/S. CHHATA SUGAR CO. LTD
C.A. No.-007488-007492 - 2001ITAT SC
SEDCO FOREX INT. vs COMMISSIONER INCOME TAX
ITA/165/2001ITAT Uttarakhand
COMMISSIONER OF CUSTOMS, CALCUTTA ETC. ETC. vs M/S. INDIAN OIL CORPORATION LTD. AND ANR.
CIVIL APPEAL No. 2342/2001ITAT SC
2 Judges
BERGER PAINTS INDIA LTD. vs COMMISSIONER OF INCOME TAX, CALCUTTA
CIVIL APPEAL No. 1081/2004ITAT SC
2 Judges
COMMNR. OF CUSTOMS, CALCUTTA ETC.ETC. vs M/S. INDIAN OIL CORPORATION LTD
C.A. No.-002342-002362 - 2001ITAT SC
PRAKASH NATH KHANNA vs COMMNR OF INCOME TAX
Crl.A. No.-001260-001261 - 1997ITAT SC
COMMERCIAL TAX OFFICER vs SWASTIK ROADWAYS
C.A. No.-009143-009143 - 1996ITAT SC
P.VENKATARAMA REDDI S.H. KAPADIA.
C S HOTELS PVT LTD vs COMMISSIONER OF INCOME TAX
ITR/231/1991ITAT Gujarat
COMMISSIONER OF INCOME TAX vs BHANUMATI AND SONS TRUST
ITR/210/1995ITAT Gujarat
M/S GOOJAR MAL GANPAT RAI vs COMMISSIONER OF INCOME TAX CEN
ITA - 350 / 2003ITAT Delhi
C.I.T. vs TRIMURTI BUILDERS
ITR/196/1991ITAT Gujarat
K.C. BUILDERS AND ANR. vs THE ASSISTANT COMMISSIONER OF INCOME TAX
CRIMINAL APPEAL No. 212/1998ITAT SC
2 Judges
HIMSON TEXTILE ENGG INDUSTRIESPVT LTD vs COMMISSIONER OF INCOME TAX
ITR/77/1992ITAT Gujarat
COMMISSIONER OF INCOME TAX III vs M/S SHRIRAM PISTONS & RINGS LT
ITA - 27 / 2004ITAT Delhi
COMMISSIONER OF INCOME TAX vs PARWATIBEN TRUST
WTR/29/1991ITAT Gujarat
HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE A.M.KAPADIA