Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,735 total)
M/S HUGHES SERVICE PVT. LTD. vs THE COMMISSIONER OF INCOME TAX
ITA/235/2000ITAT Uttarakhand
COMMISSIONER OF INCOME TAX vs O.N.G.C.
ITA/115/1999ITAT Uttarakhand
M/S HUGHES SERVICE PVT. LTD. vs THE COMMISIONER OF INCOME TAX
ITA/247/2000ITAT Uttarakhand
COMMISSIONER INCOME TAX vs HALLIBURTON OF SHORE SERVICES
ITA/91/2000ITAT Uttarakhand
THE COMMISSIONER OF INCOME TAX vs O.N.G.C.
ITA/139/1999ITAT Uttarakhand
COMMISSIONER INCOME TAX vs O.N.G.C.
ITA/140/1999ITAT Uttarakhand
COMMISSIONER INCOME TAX vs A O I
ITA/340/2000ITAT Uttarakhand
COMMISSIONER INCOME TAX vs HALLIBURTON OFFSHORES SERVICE
ITA/120/2000ITAT Uttarakhand
COMMISSIONER INCOME TAX vs HALLIBURTON OFFSHORES SERVICE
ITA/123/2000ITAT Uttarakhand
THE COMMISSIONER OF INCOME TAX vs ATWOOD OCEANIES INTERNATIONAL
ITA/122/1999ITAT Uttarakhand
DR. K.M. SHAH vs DY. C.I.T.
TAXAP/118/2001ITAT Gujarat
COMMNR., COMMERCIAL TAXES RANCHI vs M/S SWARN REKHA COKES & COALS P.LTD.&ORS
C.A. No.-007798-007798 - 2002ITAT SC
N.SANTOSH HEGDE B.P. SINGH.
T.T.G.INDUSTRIES, MADRAS vs COLLECTOR OF CENTRAL EXCISE, RAIPUR
C.A. No.-010911-010911 - 1996ITAT SC
M/S HUGHES SERVICE PVT. LTD. vs THE COMMISSIONER OF INCOME TAX
ITA/236/2000ITAT Uttarakhand
COMMISSIONER OF INCOME TAX vs READING and BATES EXPLORATIONS CO.
ITA/526/2001ITAT Uttarakhand
COMMISSIONER OF INCOME TAX vs READING and BATES EXPLORATIONS CO.
ITA/524/2001ITAT Uttarakhand
M/S HUGHES SERVICE PVT. LTD. vs THE COMMISSIONER OF INCOME TAX
ITA/232/2000ITAT Uttarakhand
THE COMMISSIONER OF INCOME TAX vs ATWOOD OCEANIES INTERNATIONAL
ITA/156/1999ITAT Uttarakhand
COMMISSIONER OF WEALTH-TAX vs ABDULSAEED ABDULHAMID PATEL
WTR/57/1990ITAT Gujarat
M/S.HBL AIRCRAFT BATTERIES LTD. vs COMMNR. OF CENTRAL EXCISE,HYD
C.A. No.-000898-000898 - 1998ITAT SC
M/S.MENTHA & ALLIED PRODUCTS LTD. vs COLLECTOR OF CENTRAL EXCISE,MEERUT
C.A. No.-000922-000922 - 1998ITAT SC
COMMNR.OF CENTRAL EXCISE,AHMEDABAD vs M/S.SUSMA TEXTILE PVT.LTD
C.A. No.-001081-001081 - 1998ITAT SC
M/S. TATA IRON & STEEL CO. LTD. vs COMMNR. OF CENTRAL EXCISE, PATNA
C.A. No.-003973-003973 - 2001ITAT SC
M/S.SONY INDIA LTD. vs COMMNR. OF CENTRAL EXCISE, DELHI
C.A. No.-004964-004964 - 2000ITAT SC
COMMNR OF CUSTOMS & CENT EXCISE vs M/S.CHARMINAR NONWOVENS LTD
C.A. No.-006559-006560 - 1997ITAT SC
M/S.MULLER & PHIPPS (I) LTD vs COLLECTOR OF CENTRAL EXCISE BOMBAY
C.A. No.-000779-000783 - 1997ITAT SC
M/S. A. INFRASTRUCTURE LTD. vs COMMNR. OF CENTRAL EXCISE, JAIPUR
C.A. No.-005756-005759 - 2000ITAT SC
M/S HUGHES SERVICE PVT. LTD. vs THE COMMISSIONER OF INCOME TAX
ITA/239/2000ITAT Uttarakhand
COMMNR. OF CENTRAL EXCISE, SURAT vs M/S. SURAT TEXTILES MILLS LTD
C.A. No.-002357-002361 - 2002ITAT SC
M/S HUGHES SERVICES PVT. LTD. vs THE COMMISSIONER OF INCOME TAX
ITA/233/2000ITAT Uttarakhand