Recent Judgments

Latest ITAT tax tribunal orders across all benches.(367,735 total)

COMMISSIONER OF INCOME TAX vs KIRAN SHIP BREAKING CO.

TAXAP/192/2003ITAT Gujarat
15/1/2004

COMMISSIONER OF INCOME TAX vs KIRAN SHIP BREAKING CO.

TAXAP/191/2003ITAT Gujarat
15/1/2004

COMMISSIONER OF INCOME TAX DELHI vs M/S VIJAY MEHTA

ITA - 23 / 2002ITAT Delhi
6/1/2004

COMMISSIONER INCOME TAX vs M/S HUGHES SERVICES

ITA/361/2000ITAT Uttarakhand
30/12/2003

COMMISSIONER INCOME TAX vs M/S HUGHES SERVICES

ITA/353/2000ITAT Uttarakhand
30/12/2003

COMMISSIONER INCOME TAX vs M/S HUGHES SERVICES

ITA/355/2000ITAT Uttarakhand
30/12/2003

COMMISSIONER INCOME TAX vs M/S HUGHES SERVICES

ITA/351/2000ITAT Uttarakhand
30/12/2003

COMMISSIONER INCOME TAX vs M/S HUGHES SERVICES.

ITA/356/2000ITAT Uttarakhand
30/12/2003

COMMISSIONER INCOME TAX vs M/S HUGHES SERVICES

ITA/354/2000ITAT Uttarakhand
30/12/2003

THE COMMISSIONER OF INCOME TAX vs M/S HUGES SERVICES FE PVT. LTD.

ITA/515/2001ITAT Uttarakhand
30/12/2003

THE COMMISSIONER OF INCOME TAX, PANAJI-GOA. vs M/S ANDERSON MARINE and SONS PVT.LTD.,

TXA/28/2003ITAT Bombay
16/12/2003

COMMISSIONER OF INCOME TAX vs AMBALAL SARABHAI & SARLADEVI SARABHAI D TRUST NO.2

ITR/39/1992ITAT Gujarat
3/12/2003

COMMISSIONER OF INCOME-TAX vs AMBALAL SARABHAI (A.15)D.TRUST

ITR/112/1992ITAT Gujarat
3/12/2003

COMMISSIONER OF INCOME-TAX vs AMBALAL SARABHAI D. TRUST NO.5

ITR/111/1992ITAT Gujarat
3/12/2003

COMMISSIONER OF INCOME-TAX vs AMBALAL SARABHAI D TRUST

ITR/100/1991ITAT Gujarat
3/12/2003

COLLECTOR OF CENTRAL EXCISE, AHMEDABAD vs ORIENT FABRICS PVT. LTD.

CIVIL APPEAL No. 4914/1997ITAT SC

3 Judges

25/11/2003

PEPSI FOODS vs COLLECTOR OF CENTRAL EXCISE, CHANDIGARH

C.A. No.-004051-004051 - 1996ITAT SC
25/11/2003

ITW SIGNODE INDIA LTD. vs COLLECTOR OF CENTRAL EXCISE

C.A. No.-007868-007868 - 1995ITAT SC
19/11/2003

COMMISSIONER OF IT, UDAIPUR vs MS. ROOPCHAND NAWAL CHAND GANDHI

ITA/13/2003ITAT Rajasthan

RAJESH BALIA,O P BISHNOI

17/11/2003

M/S.NATURALLE HEALTH PRODUCTS (P)LTD. vs COLLECTOR OF CENTRAL EXCISE, HYDERABAD

C.A. No.-002072-002072 - 1996ITAT SC
11/11/2003

THE COMMISSIONER OF INCOME TAX and ORS vs READING and BATES EXPLORATION

ITA/48/2003ITAT Uttarakhand
3/11/2003

THE COMMISSIONER OF INCOME TAX and ORS vs READING and BATES EXPLORATION

ITA/42/2003ITAT Uttarakhand
3/11/2003

THE COMMISSIONER OF INCOME TAX and ORS

ITA/7/2003ITAT Uttarakhand
3/11/2003

THE COMMISSIONER OF INCOME TAX and ORS vs ATWOOD OCEANICS INTL.

ITA/34/2003ITAT Uttarakhand
3/11/2003

THE COMMISSIONER OF INCOME TAX and ORS vs REDING and BATES EXPLORATION

ITA/25/2003ITAT Uttarakhand
3/11/2003

THE COMMISSIONER OF INCOME TAX and ORS vs ATWOOD OCEANICS INTL.

ITA/40/2003ITAT Uttarakhand
3/11/2003

THE COMMISSIONER OF INCOME TAX and ORS vs ATWOOD OCEANICS INTL.

ITA/18/2003ITAT Uttarakhand
3/11/2003

THE COMMISSIONER OF INCOME TAX DEHRADUN and ORS vs READING and BATES EXPLORATION CO.

ITA/536/2001ITAT Uttarakhand
3/11/2003

THE COMMISSIONER OF INCOME TAX and ORS vs READING and BATES EXPLORATION

ITA/30/2003ITAT Uttarakhand
3/11/2003

THE COMMISSIONER OF INCOME TAX and ORS vs READING and BATES EXPLORATION

ITA/26/2003ITAT Uttarakhand
3/11/2003