Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,928 total)
SANGITA JAMDAR,PUNE vs ACIT CIRCLE-10, PUNE
ITA 925/PUN/2026[2011-2012]Status: DisposedITAT AhmedabadAY 2011-2012
PRASHANT SADASHIVRAO GADHE,JALNA vs ITO WD-1 , JALNA
ITA 910/PUN/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
ELA FOUNDATION,PUNE, MAHARASHTRA vs THE CIT (EXEMPTION), PUNE, PUNE, MAHARASHTRA
ITA 2696/PUN/2026[2026-2027]Status: DisposedITAT AhmedabadAY 2026-2027
SUYASH DHONDU PASTE,RATNAGIRI vs INCOME TAX OFFICER, TDS, KOLHAPUR
ITA 2669/PUN/2026[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
SUYASH DHONDU PASTE,RATNAGIRI vs INCOME TAX OFFICER, TDS, KOLHAPUR
ITA 2668/PUN/2026[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
SUYASH DHONDU PASTE,RATNAGIRI vs INCOME TAX OFFICER, TDS, KOLHAPUR
ITA 2667/PUN/2026[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
SUYASH DHONDU PASTE,RATNAGIRI vs INCOME TAX OFFICER, TDS, KOLHAPUR
ITA 2666/PUN/2026[2014-15]Status: DisposedITAT AhmedabadAY 2014-15
IMRAN KHAN,CHANDIGARH vs THE COMMISSIONER OF INCOME TAX APPEALS, DELHI
ITA 689/CHANDI/2026[2016-17]Status: DisposedITAT ChandigarhAY 2016-17
IMRAN KHAN,MANIMAJRA vs THE COMMISSIONER OF INCOME TAX APPEALS, NFAC DELHI
ITA 688/CHANDI/2026[2016-17]Status: DisposedITAT ChandigarhAY 2016-17
IMRAN KHAN,CHANDIGARH vs CIT(A), DELHI
ITA 687/CHANDI/2026[2016-17]Status: DisposedITAT ChandigarhAY 2016-17
IMRAN KHAN,CHANDIGARH vs THE COMMISSIONER OF INCOME TAX APPEALS, DELHI
ITA 686/CHANDI/2026[2016-17]Status: DisposedITAT ChandigarhAY 2016-17
UPASANA CHOPRA,CHENNAI vs ITO NON CORP WARD 12(1), CHE
ITA 3251/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
ESHWARAPRASAD,TIRUVALLUR vs ITO, WARD-1,, CHENNAI
ITA 2071/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
RAMASAMIGOUNDER PALANIAMMAL,SALEM vs ITO, WARD 1(6), SALEM
ITA 2058/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
GOLDEN SPORTS AND RECREATION CLUB,MADURAI vs ITO, NCW-1(7), MADURAI
ITA 2022/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
RAJALINGA RAJA JEGATH JANANI,RAJAPALAYAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1, VIRUDHUNAGAR, INCOME TAX OFFICE, VIRUDHUNAGAR
ITA 153/CHNY/2026[2017-2018]Status: DisposedITAT ChennaiAY 2017-2018
MANIPAL TECHNOLOGIES LIMITED,MANIPAL vs ITO 1 UDUPI, UDUPI
ITA 10/BANG/2026[2018-2019]Status: DisposedITAT BangaloreAY 2018-2019
PRAKRUTHI CHITS PRIVATE LIMITED,,BANGALORE vs INCOME TAX OFFICER, WARD-5(1)(3), BANGALORE
ITA 2510/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
NAG PROJECTS PRIVATE LIMITED ,BENGALURU vs DCIT, CIRCLE-3(1)(1), BANGALORE
ITA 2142/BANG/2025[2015-16]Status: DisposedITAT BangaloreAY 2015-16
THOKALA PRAVEEN KUMAR,- vs INCOME TAX OFFICER, WARD-3(2)(1), BENGALURU
ITA 1566/BANG/2025[2015-16]Status: DisposedITAT BangaloreAY 2015-16
SHRI GANGA SAHKARI AWAS SAMITI LIMITED,ETAWAH vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2(1)(1), AGRA
ITA 640/AGR/2026[2015-2016]Status: DisposedITAT DehradunAY 2015-2016
ATUL SHARMA,DABRA DISTT. GWALIOR vs DCIT/ACI-CIRCLE-1(1), GWALIOR
ITA 624/AGR/2026[2020-21]Status: DisposedITAT DehradunAY 2020-21
SHRI GIRRAJ JI JEWELLERS,MATHURA vs INCOME TAX OFFICER 1(3)(1), MATHURA
ITA 501/AGR/2026[ASSESSMENT YEAR 2017-18]Status: DisposedITAT Dehradun
VIKRAM SINGH,ETAWAH vs WARD 2(2)(5), ETAWAH, CIVIL LINES, ETAWAH
ITA 429/AGR/2026[2019-20]Status: DisposedITAT DehradunAY 2019-20
OM PRAKASH YADAV,JHANSI vs INCOME TAX OFFICER2(3)(5), JHANSI
ITA 418/AGR/2026[2018-19]Status: DisposedITAT DehradunAY 2018-19
RAJPAL SINGH,AGRA vs ITO WARD-2(1)(2), AGRA
ITA 401/AGR/2026[2011-12]Status: DisposedITAT DehradunAY 2011-12
HRADESH KUMAR,KASGANJ vs INCOME TAX OFFICER, NATIONAL FACELESS ASSESSMENT CENTRE
ITA 330/AGR/2026[2022-23]Status: DisposedITAT DehradunAY 2022-23
SWATI AGRAWAL,GAUTAM BUDDH NAGAR vs INCOME TAX OFFICER, RADHIKA VIHAR
ITA 128/AGR/2026[2020-21]Status: DisposedITAT DehradunAY 2020-21
MANOJ KUMAR AGARWAL, LOHIA ROAD, FARRUKHABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, ACIT, CIRCLE-4(1)(1), ALIGARH
ITA 231/AGR/2025[2019-2020]Status: DisposedITAT DehradunAY 2019-2020
RAGHU NATH RAI MEMORIAL EDUCATIONAL CHARITABLE TRUST REGD,MOHALI, PUNJAB vs CIT(EXEMPTIONS),, CHANDIGARH
ITA 884/CHANDI/2026[2027-28]Status: DisposedITAT LucknowAY 2027-28