Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,883 total)
RAJALINGA RAJA JEGATH JANANI,RAJAPALAYAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1, VIRUDHUNAGAR, INCOME TAX OFFICE, VIRUDHUNAGAR
ITA 153/CHNY/2026[2017-2018]Status: DisposedITAT ChennaiAY 2017-2018
MANIPAL TECHNOLOGIES LIMITED,MANIPAL vs ITO 1 UDUPI, UDUPI
ITA 10/BANG/2026[2018-2019]Status: DisposedITAT BangaloreAY 2018-2019
PRAKRUTHI CHITS PRIVATE LIMITED,,BANGALORE vs INCOME TAX OFFICER, WARD-5(1)(3), BANGALORE
ITA 2510/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
NAG PROJECTS PRIVATE LIMITED ,BENGALURU vs DCIT, CIRCLE-3(1)(1), BANGALORE
ITA 2142/BANG/2025[2015-16]Status: DisposedITAT BangaloreAY 2015-16
THOKALA PRAVEEN KUMAR,- vs INCOME TAX OFFICER, WARD-3(2)(1), BENGALURU
ITA 1566/BANG/2025[2015-16]Status: DisposedITAT BangaloreAY 2015-16
SHRI GANGA SAHKARI AWAS SAMITI LIMITED,ETAWAH vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2(1)(1), AGRA
ITA 640/AGR/2026[2015-2016]Status: DisposedITAT DehradunAY 2015-2016
ATUL SHARMA,DABRA DISTT. GWALIOR vs DCIT/ACI-CIRCLE-1(1), GWALIOR
ITA 624/AGR/2026[2020-21]Status: DisposedITAT DehradunAY 2020-21
SHRI GIRRAJ JI JEWELLERS,MATHURA vs INCOME TAX OFFICER 1(3)(1), MATHURA
ITA 501/AGR/2026[ASSESSMENT YEAR 2017-18]Status: DisposedITAT Dehradun
VIKRAM SINGH,ETAWAH vs WARD 2(2)(5), ETAWAH, CIVIL LINES, ETAWAH
ITA 429/AGR/2026[2019-20]Status: DisposedITAT DehradunAY 2019-20
OM PRAKASH YADAV,JHANSI vs INCOME TAX OFFICER2(3)(5), JHANSI
ITA 418/AGR/2026[2018-19]Status: DisposedITAT DehradunAY 2018-19
RAJPAL SINGH,AGRA vs ITO WARD-2(1)(2), AGRA
ITA 401/AGR/2026[2011-12]Status: DisposedITAT DehradunAY 2011-12
HRADESH KUMAR,KASGANJ vs INCOME TAX OFFICER, NATIONAL FACELESS ASSESSMENT CENTRE
ITA 330/AGR/2026[2022-23]Status: DisposedITAT DehradunAY 2022-23
SWATI AGRAWAL,GAUTAM BUDDH NAGAR vs INCOME TAX OFFICER, RADHIKA VIHAR
ITA 128/AGR/2026[2020-21]Status: DisposedITAT DehradunAY 2020-21
MANOJ KUMAR AGARWAL, LOHIA ROAD, FARRUKHABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, ACIT, CIRCLE-4(1)(1), ALIGARH
ITA 231/AGR/2025[2019-2020]Status: DisposedITAT DehradunAY 2019-2020
RAGHU NATH RAI MEMORIAL EDUCATIONAL CHARITABLE TRUST REGD,MOHALI, PUNJAB vs CIT(EXEMPTIONS),, CHANDIGARH
ITA 884/CHANDI/2026[2027-28]Status: DisposedITAT LucknowAY 2027-28
RAGHU NATH RAI MEMORIAL EDUCATIONAL CHARITABLE TRUST,MOHALI, PUNJAB vs CIT(E) ,, CHANDIGARH
ITA 883/CHANDI/2026[2022-23]Status: DisposedITAT LucknowAY 2022-23
SANJEEV CHOPRA,MOHALI vs INCOME TAX OFFICER, WARD (1), MOHALI
ITA 524/CHANDI/2026[2017-18]Status: DisposedITAT LucknowAY 2017-18
P D MEMORIAL RELIGIOUS AND EDUCATIONAL ASSOCIATION,,BAHADURGARH vs DCIT (EXEMPTION) CIRCLE-2, CHANDIGARH
ITA 932/CHANDI/2025[2021-22]Status: DisposedITAT LucknowAY 2021-22
MAHASHE RESORTS PRIVATE LIMMITED,SHIMLA vs DCIT CC SHIMLA, SHIMLA
ITA 1200/CHANDI/2025[2017-18]Status: DisposedITAT LucknowAY 2017-18
ASSAM WOOD AND ALLIED PRODUCTS,JAGADHRI, YAMUNA NAGAR vs INCOME TAX OFFICE, WARD-1, YAMUNA NAGAR, YAMUNA NAGAR
ITA 1031/CHANDI/2025[2014-15]Status: DisposedITAT LucknowAY 2014-15
SPRAY ENGINEERING DEVICES LIMITED,CHANDIGARH vs ITOACITDCIT-NFAC, NATIONAL FACELSEE ASSESSMENT CENTRE
ITA 885/CHANDI/2024[AY 2013-14]Status: DisposedITAT Lucknow
RKKR FOUNDATION,CHANDIGARH vs DCIT, EXEMPTION CIRCLE 1, CHANDIGARH, CHANDIGARH
ITA 477/CHANDI/2024[2018-19]Status: DisposedITAT LucknowAY 2018-19
M/S NAHAR INDUSTRIAL ENTERPRISES LTD.,LUDHIANA vs ACIT,CIRCLE-1, LUDHIANA
ITA 712/CHANDI/2022[2012-13]Status: DisposedITAT LucknowAY 2012-13
SHREE RAMA VAIKUNTH TEMPLE,JAIPUR vs EXEMPTION WARD 1, JAIPUR, JAIPUR
ITA 999/JPR/2026[2025-26]Status: DisposedITAT VisakhapatnamAY 2025-26
LAWRENCE AND MAYO EDUCATIONAL SOCIETY,AJMER vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 926/JPR/2026[2026-27]Status: DisposedITAT VisakhapatnamAY 2026-27
LAWRENCE AND MAYO EDUCATIONAL SOCIETY,AJMER vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 925/JPR/2026[2026-27]Status: DisposedITAT VisakhapatnamAY 2026-27
AGRASEN POLYTEX PRIVATE LIMITED,JAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, JAIPUR, JAIPUR
ITA 808/JPR/2026[2019-20]Status: DisposedITAT VisakhapatnamAY 2019-20
GURUDWARA SHRI GURUNANAK DEV SEWA MANDAL SANSTHA ,JAIPUR vs CIT EXEMPTION JAIPUR , JAIPUR
ITA 742/JPR/2026[2026-27]Status: DisposedITAT VisakhapatnamAY 2026-27
SHREE RAMA VAIKUNTH TEMPLE,JAIPUR vs EXEMPTION WARD 1, JAIPUR, JAIPUR
ITA 999/JPR/2026[2025-26]Status: DisposedITAT CochinAY 2025-26
LAWRENCE AND MAYO EDUCATIONAL SOCIETY,AJMER vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 926/JPR/2026[2026-27]Status: DisposedITAT CochinAY 2026-27