Recent Judgments

Latest ITAT tax tribunal orders across all benches.(362,162 total)

COMMISSIONER OF INCOME TAX, CALCUTTA vs BRAITHWAITE AND CO. LTD.

CIVIL APPEAL No. 1054/1977ITAT SC

2 Judges

3/3/1993

KARAMCHAND PREMCHAND PVT. LTD. vs COMMISSIONER OF INCOME TAX, GUJARAT

CIVIL APPEAL No. 2230/1977ITAT SC

2 Judges

25/2/1993

STANDARD TRIUMPH MOTOR CO. LTD. vs COMMISSIONER OF INCOME TAX, MADRAS

CIVIL APPEAL No. 1022/1982ITAT SC

2 Judges

25/2/1993

EMIL WEBBER vs COMMISSIONER OF INCOME TAX, V AND M, NAGPUR

CIVIL APPEAL No. 3115/1980ITAT SC

2 Judges

19/2/1993

SHRI EMIL WEBBER vs COMMISSIONER OF INCOME TAX,V&M,NAGPUR

C.A. No.-003115-003116 - 1980ITAT SC
19/2/1993

COMMISSIONER OF WEALTH TAX vs DR. KARAN SINGH

C.A. No.-001290-001293 - 1985ITAT SC

SHARMA, L.M. (CJ) PANDIAN, S.R. (J) MOHAN, S. (J) JEEVAN REDDY, B.P. (J) BHARUCHA S.P. (J)

4/2/1993

THE COMMISSIONER OF INCOME TAX vs SHRI DHADI SAHU

C.A. No.-001788-001789 - 1977ITAT SC
18/11/1992

ESCORTS LIMITED AND ANR. ETC. ETC. vs UNION OF INDIA AND ORS.

WRIT PETITION (CIVIL) No. 90/1981ITAT SC

3 Judges

22/10/1992

COMMISSIONER OF INCOME-TAX vs SUN ENGINEERING WORKS (P) LTD.

CIVIL APPEAL No. 3251/1979ITAT SC

2 Judges

17/9/1992

THERMAX PRIVATE LIMITED vs COLLECTOR OF CUSTOMS (BOMBAY) NEW CUSTOMS HOUSE

CIVIL APPEAL No. 4693/1990ITAT SC

3 Judges

19/8/1992

THERMAX PVT. LTD. vs THE COLLECTOR OF CUSTOMS, BOMBAY

C.A. No.-004693-004694 - 1990ITAT SC
19/8/1992

THE COMMNR. OF SALES TAX, U.P. vs M/S BAKHTAWAR LAL KAILASH CHAND ARHTI

C.A. No.-004560-004562 - 1990ITAT SC

JEEVAN REDDY B.P. (J)

5/8/1992

GODREJ & BOYCE MFG.CO.PVT.LTD. vs COMMISSIONER OF SALES TAX

C.A. No.-000800-000801 - 1977ITAT SC

JEEVAN REDDY B.P. (J)

30/7/1992

GANGABAI CHARITIES vs COMMISSIONER OF INCOME-TAX

C.A. No.-010803-010805 - 1983ITAT SC
24/7/1992

ARVIND MILLS LTD. vs C.I.T. AHMEDABAD

C.A. No.-001836-001836 - 1977ITAT SC

RAY G.N. (J)

21/7/1992

M.J.EXPORTS LTD. vs CUSTOMS,EX.&GOLD(CONTROL)APP.TRI

C.A. No.-004105-004105 - 1991ITAT SC
14/5/1992

R.K. DEO vs COMMISSIONER OF WEALTH-TAX, ORISSA.

CIVIL APPEAL No. 788/1977ITAT SC

2 Judges

12/5/1992

C.I.T., BOMBAY vs GWALIOR RAYON SILK MANUFACTURING CO. LTD.

CIVIL APPEAL No. 2916/1980ITAT SC

2 Judges

29/4/1992

M.R. PRATAP vs V.M. MUTHUKRISHNAN, INCOME-TAX OFFICER, CENTRAL - III, MADRAS

CRIMINAL APPEAL No. 383/1979ITAT SC

2 Judges

29/4/1992

COMMISSIONER OF INCOME-TAX(CENTRAL) vs M/S. GWALIOR RAYON SILK MFG.(WVG.)CO.LTD

C.A. No.-002916-002916 - 1980ITAT SC
29/4/1992

ADDL. COMMISSIONER OF INCOME TAX, GUJARAT vs I.M. PATEL AND CO.

CIVIL APPEAL No. 2626/1979ITAT SC

2 Judges

28/4/1992

BAJAJ TEMPO LTD., BOMBAY vs COMMISSIONER OF INCOME TAX, BOMBAY CITY-III, BOMBAY

CIVIL APPEAL No. 1211/1982ITAT SC

2 Judges

24/4/1992

SHRIMANT PADMARAJE R. KADAMBANDE vs COMMISSIONER OF INCOME TAX, PUNE

CIVIL APPEAL No. 2201/1979ITAT SC

2 Judges

22/4/1992

SHRIMAND PADMARAJA R. KADAMBANDA, DHULIA vs THE COMMNR. OF INCOME TAX, PUNE

C.A. No.-002201-002203 - 1979ITAT SC
22/4/1992

COMMISSIONER OF INCOME TAX, LUCKNOW vs ONKAR SARAN AND SONS

CIVIL APPEAL No. 678/1977ITAT SC

3 Judges

13/3/1992

COMMISSIONER OF SALES TAX, BOMBAY ETC.ETC. vs BHARAT PETROLEUM CORPORATION LTD. ETC. ETC.

CIVIL APPEAL No. 1031/1979ITAT SC

3 Judges

18/2/1992

M/S.VIJAY ENTERPRISES vs SALES TAX OFFICER

SLP(C) No.-008543-008543 - 1990ITAT SC

REDDY K. JAYACHANDRA (J)

11/2/1992

CONTINENTAL CONSTRUCTION LTD. vs COMMISSIONER OF INCOME-TAX, CENTRAL-I

CIVIL APPEAL No. 3458/1990ITAT SC

3 Judges

15/1/1992

SAHARANPUR ELECTRIC SUPPLY CO. LID. ETC. ETC. vs COMMISSIONER OF INCOME-TAX ETC. ETC.

CIVIL APPEAL No. 1861/1977ITAT SC

2 Judges

15/1/1992

SK. AR. K. AR. SOMASUNDRAM CHETTIAR AND CO. MADURAI vs COMMISSIONER OF INCOME TAX. MADRAS

CIVIL APPEAL No. 1109/1976ITAT SC

2 Judges

15/1/1992