Recent Judgments

Latest ITAT tax tribunal orders across all benches.(362,162 total)

M/S.SK.AR.K.AR.SOMASUNDARAM CHETTIAR&CO. vs COMMISSIONER OF INCOME TAX, MADRAS

C.A. No.-001109-001109 - 1976ITAT SC
15/1/1992

INDIAN TUBE CO. (P) LTD vs COMMISSIONER OF INCOME-TAX, CALCUTTA

CIVIL APPEAL No. 1254/1976ITAT SC

2 Judges

14/1/1992

THE INDIAN TUBE COMPANY LIMITED vs THE COMMISSIONER OF INCOME TAX

C.A. No.-001254-001254 - 1976ITAT SC
14/1/1992

COMMISSIONER OF INCOME-TAX, GUJARAT vs ARVIND MILLS LTD.

CIVIL APPEAL No. 1207/1978ITAT SC

3 Judges

10/12/1991

RADHASOAMI SATSANG, SAOMI BAGH,AGRA vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 10574/1983ITAT SC

2 Judges

15/11/1991

M/S.RADHA-SAOMI SAT SANG,SAOMI BAGH,AGRA vs COMMISSIONER OF INCOME TAX

C.A. No.-010574-010583 - 1983ITAT SC
15/11/1991

COMMISSIONER OF INCOME-TAX, HARYANA ETC. ETC. vs KRISHNA COPPER STEEL ROLLING MILLS JAGADHRI ETC. ETC.

CIVIL APPEAL No. 104/1979ITAT SC

3 Judges

12/11/1991

THE COMMISSIONER OF INCOME-TAX vs M/S KRISHNA COOPER & STEEL ROLLING MILLS

C.A. No.-001404-001404 - 1979ITAT SC
12/11/1991

NAVNIT LAL SAKAR LAL vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 1152/1978ITAT SC

3 Judges

29/10/1991

CHANDRAKANT MANILAL SHAH AND ANR. vs COMMISSIONER OF INCOME TAX, BOMBAY-II

CIVIL APPEAL No. 1187/1976ITAT SC

3 Judges

24/10/1991

COLLECTOR OF CENTRAL EXCISE JAIPUR vs ASSOCIATED STONE INDUSTRIES

C.A. No.-001355-001355 - 1994ITAT SC
17/9/1991

MAHADEO PRASAD BAIS (DEAD} vs INCOME-TAX OFFICER 'A' WARD, GORAKHPUR AND ATJR.

CIVIL APPEAL No. 1934/1978ITAT SC

3 Judges

12/9/1991

COMMISSIONER OF INCOME TAX, GUJARAT vs CELLULOSE PRODUCTS OF INDIA LTD.

CIVIL APPEAL No. 1314/1976ITAT SC

3 Judges

4/9/1991

THE COLLECTOR OF CENTRAL EXCISE, MADRAS vs M/S M.M. RUBBER & CO

C.A. No.-006071-006071 - 1990ITAT SC
4/9/1991

CENTRAL PROVINCES MANGANESE ORE. CO. LTD. vs I.T.O., NAGPUR

CIVIL APPEAL No. 565/1976ITAT SC

2 Judges

20/8/1991

VANIA SILK MILLS (P) LTD. vs COMMISSIONER OF INCOME-TAX, AHMEDABAD

CIVIL APPEAL No. 1106/1976ITAT SC

2 Judges

14/8/1991

DELHI COLD STORAGE PRIVATE LTD. vs COMMISSIONER OF INCOME TAX, NEW DELHI

C.A. No.-003164-003164 - 1991ITAT SC
14/8/1991

D.H. BROTHERS PVT. LTD. vs COMMISSIONER OF SALES TAX, U.P. LUCKNOW

CIVIL APPEAL No. 5047/1985ITAT SC

2 Judges

8/8/1991

ATTAR SINGH GURMUKH SINGH vs INCOME TAX OFFICER, LUDHIANA ETC.

CIVIL APPEAL No. 11/1991ITAT SC

2 Judges

7/8/1991

VIJAYA LAXMI SUGAR MILLS LTD. vs COMMISSIONER OF INCOME TAX, KANPUR

CIVIL APPEAL No. 1103/1979ITAT SC

3 Judges

6/8/1991

BADAL RAM LAXMI NARAIN vs C.I.T. LUCKNOW

CIVIL APPEAL No. 657/1979ITAT SC

2 Judges

12/7/1991

COMMISSIONER OF GIFT TAX, ERNAKULAM vs ABDUL KARIM MOHD. (DEAD) BY LRS.

CIVIL APPEAL No. 526/1979ITAT SC

2 Judges

10/7/1991

MOTILAL CHHADAMI LAL JAIN vs COMMISSIONER OF INCOME TAX, DELHI ETC.

CIVIL APPEAL No. 1426/1975ITAT SC

3 Judges

8/4/1991

GARDEN SILK WEAVING FACTORY, SURAT vs COMMISSIONER OF INCOME TAX, GUJARAT, AHMEDABAD

CIVIL APPEAL No. 1249/1975ITAT SC

2 Judges

22/3/1991

A.L.A. FIRM vs COMMISSIONER OF INCOME TAX, MADRAS

CIVIL APPEAL No. 570/1976ITAT SC

3 Judges

21/2/1991

RAJRATHA NARANBHAI MILLS. CO. LTD. vs SALES TAX OFFICER, PETLAD

CIVIL APPEAL No. 2891/1977ITAT SC

2 Judges

19/2/1991

COMMISSIONER OF INCOME TAX, WEST BENGAL vs WESMAN ENGG. CO. (P.) LTD.

CIVIL APPEAL No. 1535/1978ITAT SC

2 Judges

24/1/1991

BABULAL NAROTIAMDAS AND ORS. vs COMMISSIONER OF INCOME-TAX, BOMBAY

CIVIL APPEAL No. 685/1978ITAT SC

2 Judges

14/12/1990

COMMISSIONER OF INCOME TAX, CALCUTTA vs BRITISH PAINTS INDIA LTD

CIVIL APPEAL No. 1918/1976ITAT SC

2 Judges

13/12/1990

INCOME TAX OFFICER, CUTTACK AND ORS. vs BIJU PATNAIK

CIVIL APPEAL No. 571/1976ITAT SC

2 Judges

7/12/1990