Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,850 total)
C.I.T. WEST BENGAL - III & ORS. ETC. vs ORIENTAL RUBBER WORKS ETC .
CIVIL APPEAL No. 1652/1973ITAT SC
3 Judges
COMMISSIONER OF WEALTH TAX, GUJARAT vs VIMLABEN VADILAL MEHTA
CIVIL APPEAL No. 1423/1973ITAT SC
2 Judges
COMMISSIONER OF WEALTH TAX GUJARAT, AHMEDABAD vs VADILAL LALLUBHAI ETC.
CIVIL APPEAL No. 1524/1973ITAT SC
2 Judges
COMMISSIONER OF WEALTH TAX, MADRAS vs K. S. N. BHATT
CIVIL APPEAL No. 384/1978ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, BOMBAY AND OTHERS vs MAHINDRA AND MAHINDRA LIMITED & ORS.
CIVIL APPEAL No. 3685/1982ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX BOMBAY CITY-III, BOMBAY vs SHANTILAL PRIVATE LIMITED BOMBAY
TAX REFERENCE CASE No. 4/1978ITAT SC
3 Judges
H.M.M LIMITED vs DIRECTOR OF ENTRY TAX, WEST BENGAL & OTHERS
CIVIL APPEAL No. 861/1980ITAT SC
3 Judges
APOORVA SHANTILAL SHAH vs COMMISSIONER OF INCOME TAX GUJARAT-I, AHMEDABAD
CIVIL APPEAL No. 35/1982ITAT SC
2 Judges
DEPUTY COMMISSIONER OF SALES TAX (LAW), BOARD OF REVENUE (TAXES), ERNAKULAM vs MOTOR INDUSTRIES CO., ERNAKULAM
CIVIL APPEAL No. 210/1983ITAT SC
2 Judges
KALLOOMAL TAPESWARI PRASAD (HUF), KANPUR vs THE C. I T., KANPUR
CIVIL APPEAL No. 1370/1974ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, DELHI vs DELHI SAFE DEPOSIT CO. LTD.
CIVIL APPEAL No. 1235/1974ITAT SC
2 Judges
VAZIR SULTAN TOBACCO CO. LTD. ETC. ETC. vs COMMISSIONER OF INCOME-TAX ANDHRA PRADESH, HYDERABAD
CIVIL APPEAL No. 860/1973ITAT SC
3 Judges
ASSOCIATED CEMENT CO. LTD. vs COMMERCIAL TAX OFFICER, KOTA & ORS.
CIVIL APPEAL No. 852/1980ITAT SC
3 Judges
THE ASSOTD. CEMENT COMPANIES LTD. vs THE COMMERCIAL TAX OFFICER
C.A. No.-000852-000852 - 1980ITAT SC
KAPURCHAND SHRIMAL vs COMMISSIONER OF INCOME TAX, ANDHRA PRADESH,HYDERABAD
CIVIL APPEAL No. 1286/1973ITAT SC
2 Judges
SHIELA KAUSHISH vs COMMISSIONER OF INCOME-TAX, DELHI
CIVIL APPEAL No. 2110/1978ITAT SC
2 Judges
SANTOSHI TEL UTPADAK KENDRA vs DEPUTY COMMISSIONER OF SALES TAX
CIVIL APPEAL No. 1968/1978ITAT SC
2 Judges
BEHARILAL RAMCHARAN vs INCOME-TAX OFFICER, SPECIAL CIRCLE B WARD, KANPUR AND ANR.
CIVIL APPEAL No. 2367/1976ITAT SC
3 Judges
JAMNAPRASAD KANHAIYALAL vs COMMISSIONER OF INCOME-TAX, M.P., BHOPAL
TAX REFERENCE CASE No. 19/1975ITAT SC
3 Judges
GANGA SARAN SONS PVT. LTD. CALCUTTA vs INCOME TAX OFFICER & ORS.
CIVIL APPEAL No. 1146/1973ITAT SC
2 Judges
C.I.T. BOMBAY vs BAR COUNCIL OF MAHARASHTRA BAR COUNCIL OF INDIA BAR COUNCIL OF GUJARAT
CIVIL APPEAL No. 2115/1980ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, NEW DELHI vs FEDERATION OF INDIAN CHAMBERS OF COMMERCE & INDUSTRIES, NEW DELHI
TAX REFERENCE CASE No. 17/1975ITAT SC
3 Judges
AHMED IBRAHIM SAHIGRA DHORAJI vs COMMISSIONER OF WEALTH TAX, GUJARAT
CIVIL APPEAL No. 1217/1973ITAT SC
2 Judges
BARENDRA PRASAD RAY & ORS. vs THE INCOME-TAX OFFICER 'A' WARD FOREIGN SECTION AND ORS.
CIVIL APPEAL No. 1038/1973ITAT SC
3 Judges
WEALTH TAX OFFICER, CALICUT vs C. K. MAMMED KAYI (SINCE DECEASED) THROUGH HIS L.RS. T.M. POCKER & ORS.
CIVIL APPEAL No. 1543/1971ITAT SC
2 Judges
COMMISSIONER OF WEALTH TAX, AMRITSAR vs SURESH SETH
CIVIL APPEAL No. 768/1978ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, BANGALORE ETC. ETC. vs B. C. SRINIVASA SETTY, ETC. ETC.
CIVIL APPEAL No. 1146/1975ITAT SC
3 Judges
THE COMMISSIONER OF INCOME TAX, KERALA vs SMT. P.K. KOCHAMMU AMMA PEROKE
CIVIL APPEAL No. 1086/1973ITAT SC
2 Judges
KISHINCHAND CHELLARAM vs THE COMMR. OF INCOME-TAX BOMBAY CITY II, BOMBAY
CIVIL APPEAL No. 2728/1972ITAT SC
2 Judges
COMMISSIONER OF WEALTH TAX, LUCKNOW vs P. K. BANERJEE (DEAD) BY LRS.
CIVIL APPEAL No. 1163/1973ITAT SC
2 Judges
